T.Usman vs Jaya V.C
2022 Latest Caselaw 12550 Ker

CON.CASE(C) NO. 2413 OF 2022              1



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
       FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944
                           CON.CASE(C) NO. 2413 OF 2022
    AGAINST THE ORDER/JUDGMENTWP(C) 26417/2022 OF HIGH COURT OF
                                      KERALA
PETITIONER:

               T.USMAN
               AGED 52 YEARS
               S/O. LATE. KUNHIMUHAMMED HAJI
               RESIDING AT THIRUNILATH HOUSE
               PANIKKAR PADI, KUTTIPALA P.O.
               MALAPPURAM, PIN - 676501

               BY ADVS.
               C.G.PREETHA
               N.G.ANITHA



RESPONDENT/3RD RESPONDENT:

               JAYA V.C.
               AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER
               TAHASILDAR
               TALUK OFFICE, AMBALAPUZHA, KIDANGAMPARAMP
               SDV SCHOOL ROAD,
               ALAPPUZHA
               PIN - 688013


OTHER PRESENT:

               SRI.S.RENJITH, SPL.GP


       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.12.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2413 OF 2022          2




                        P.V.KUNHIKRISHNAN, J
                    ---------------------------------------
                  Cont. Case (C) No. 2413 of 2022
                                       in
                      W.P.(C.) No. 26417 of 2022
                     --------------------------------------
              Dated this the 23rd day of December, 2022


                               JUDGMENT

In the light of the fact that the time to comply the judgment

is already extended, this contempt case is closed with liberty to

the petitioner to reopen, if there is any further violation.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SAAP

APPENDIX OF CON.CASE(C) 2413/2022

PETITIONER ANNEXURES

ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT IN W.P.

(C.)NO 26417 OF 2022 PASSED BY THIS HON'BLE COURT DATED 29.08.2022

ANNEXURE A2 THE TRUE COPY OF THE NOTICE ISSUED BY THE RESPONDENT TO THE PETITIONER DATED 22.10.2022

ANNEXURE A3 THE COPY OF THE NOTICE SENT BY THE PETITIONER TO THE RESPONDENT DATED 03.11.2022

//True Copy// PA to Judge