Jagadeesh N vs The Assistant Registrar ...
2022 Latest Caselaw 12476 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944
                           WP(C) NO. 10545 OF 2022
PETITIONER:

             JAGADEESH N,
             AGED 62 YEARS
             S/O. NARAYANAN ACHARI, CHEKKARAVILAPUTHEN VEEDU,
             KILINAGAR, NEERCHAL P.O, KASARGOD DISTRICT,
             PIN - 671 321.

             BY ADVS.
             ALIAS M.CHERIAN
             K.M.RAPHY
             BRISTO S PARIYARAM
             NEENU ANNA BABU
             AJAI ALIAS CHALAPPURAM


RESPONDENTS:

    1        THE ASSISTANT REGISTRAR (GENERAL),
             OFFICE OF THE ASSISTANT REGISTRAR (GENERAL)
             OF CO-OPERATIVE SOCIETIES, VIDYANAGAR P.O,
             KASARAGOD DISTRICT, PIN 671 123.

    2        THE SECRETARY,
             PERDALA SERVICE CO-OPERATIVE BANK LTD. NO. 3374,
             NEERCHAL P.O, KASARAGOD DISTRICT, PIN - 671 321.

             BY ADVS.
             A.DINESH RAO
             LEVYANN XAVIER

             SMT.MABLE C.KURIAN, SR.GP

 THIS    WRIT   PETITION   (CIVIL)    HAVING   COME   UP   FOR   ADMISSION   ON

23.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10545 OF 2022

                                    2

                              T.R. RAVI, J.
             --------------------------------------------
                    W.P.(C) No.10545 of 2022
                  --------------------------------------------
            Dated this the 23rd day of December, 2022

                            JUDGMENT

When the case is taken up today, it is submitted by the

counsel on either side that the issue has been settled between

the parties.

In the above circumstances, this writ petition is closed

without any further orders.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 10545 OF 2022

APPENDIX OF WP(C) 10545/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF REVENUE TAX RECEIPT NO.

KL14018101165/2020 DATED 08.06.2020 ISSUED BY THE VILLAGE OFFICER.

Exhibit P2 TRUE COPY OF ORDER DATED 30.08.2017 IN COMPLAINT NO. 66 OF 2017 PASSED BY THE KERALA CO-OPERATIVE OMBUDSMAN, THIRUVANANTHAPURAM.

Exhibit P3 TRUE COPY OF RECEIPT DATED 29.06.2018 ISSUED BY THE 2ND RESPONDENT.

Exhibit P4 TRUE COPY OF PETITION DATED 01.01.2019 FILED BY THE PETITIONER BEFORE THE KERALA CO-OPERATIVE OMBUDSMAN, THIRUVANANTHAPURAM.

Exhibit P5 TRUE COPY OF THE ORDER DATED 16.05.2019 IN COMPLAINT NO. 455 OF 2018 PASSED BY THE KERALA CO-OPERATIVE OMBUDSMAN, THIRUVANANTHAPURAM.

Exhibit P6 TRUE COPY OF THE RECEIPT NO. 117 DATED 03.10.2019 ISSUED BY THE 2ND RESPONDENT.

Exhibit P7 TRUE COPY OF LETTER NO. 1395/2021/B DATED 10.02.2022 ISSUED BY THE 1ST RESPONDENT.

Exhibit P8 TRUE COPY OF REPRESENTATION DATED 23.02.2022 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENTS.

Exhibit P9 TRUE COPY OF ORDER NO. 334/2022/B DATED 08.03.2022 ISSUED BY THE 1ST RESPONDENT.