M Sarala vs The Chief Manager-Authorised ...
2022 Latest Caselaw 12393 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944
                        WP(C) NO. 42529 OF 2022
PETITIONER/S:

          M SARALA
          AGED 72 YEARS
          M SARALA
          AGED 72, W/O. KARUNAKARAN K,
          KALATHIL HOUSE, MUHAMMA P O, ALAPUZHA.688525
          , PIN - 688525
          BY ADV I.S.LAILA


RESPONDENT/S:

    1     THE CHIEF MANAGER-AUTHORISED OFFICER DHANLAXMI BANKJ
          REGIONAL OFFICE, SHANMUGHAM RD, MARINE DRIVE,
          ERNAKULAM, KERALA 682031, PIN - 682031
    2     DHANLAXMI BANK LIMITED
          REPRESENTED BY THE AUTHORIZED OFFICER,
          KANJIKUZHI, S L PURAM. P.O, ALAPPUZHA DISTRICT. PIN-
          688523., PIN - 688523
    3     SEENA K
          MANAGING DIRECTOR, M/S. DAEON ELECTRONICS PVT LTD.,
          W/O. JAYESH .V., RAJESH BHAVAN, CHERUVARANAM,
          MUTTATHIPARAMBU P O,CHERTHALA, ALAPUZHA-688527, PIN -
          688527
    4     4. BHAMI
          DIRECTOR, M/S. DAEON ELECTRONICS PVT LTD., W/O. VIJAYAN
          RAJESH BHAVAN, CHERUVARANAM, MUTTATHIPARAMBU P O,
          ALAPUZHA .688527, PIN - 688527
          BY ADV T.K.KARUNAKARAN




          Sri C k Karunakaran


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 42529 OF 2022                       2

                                   JUDGMENT

Petitioner has approached this Court essentially seeking

extension of time to clear the liability as permitted in Ext.P2

judgment dated 14.06.2022.

2. In the light of the fact that the petitioner had earlier

approached this Court and had obtained Ext.P2 judgment, I am of

the opinion that the present writ petition is not maintainable. It is

accordingly dismissed.

Sd/-

GOPINATH P.

JUDGE ajt

APPENDIX OF WP(C) 42529/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER OF THE CHIEF JUDICIAL MAGISTRATE COURT ALAPPUZHA IN CMP NO.2944 OF 2021 IN MC NO.313 OF 2020, DATED 03-01-2022 IS PRODUCED HEREWITH Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 14/6/2022 THUS PASSED BY THIS HON'BLE COURT IN W.P.(C). NO. 15259/2022 IS PRODUCED HEREWITH Exhibit P3 TRUE COPY OF ADVOCATE COMMISSION NOTICE DATED 14/12/2022 THUS ISSUED BY THE ADVOCATE COMMISSIONER IN M.C. NO. 313/2021 IS PRODUCED HEREWITH