Citation : 2022 Latest Caselaw 12379 Ker
Judgement Date : 23 December, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944
WP(C) NO. 6017 OF 2012
PETITIONER/S:
1 SHEENA.K.C., AGED 40 YEARS
ASSISTANT, UNIVERSITY OF CALICUT, CALICUT
UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
2 USHA.K.N., ASSISTANT, UNIVERSITY OF CALICUT,
CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-
673635.
3 MALLIKA.S., ASSISTANT, UNIVERSITY OF CALICUT,
CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-
673635.
4 MANOJ U.K., ASSISTANT, UNIVERSITY OF CALICUT,
CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-
673635.
5 JAYASHKUMAR P.R., ASSISTANT, UNIVERSITY OF
CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM,
MALAPPURAM-673635.
BY ADVS.
SRI.ELVIN PETER P.J.
SRI.K.R.GANESH
SRI.T.G.SUNIL PRANAVAM
RESPONDENT/S:
1 UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR, THENJIPALAM, CALICUT UNIVERSITY P.O., MALAPPURAM-673635.
2 THE VICE CHANCELLOR UNIVERSITY OF CALICUT, THENJIPALAM, CALICUT UNIVERSITY P.O., MALAPPURAM- 673635. OTHER PRESENT:
SRI.P.C.SASIDHARAN, SC THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.12.2022, ALONG WITH WP(C).5305/2012, 5962/2012 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C). Nos. 6017 of 2012 & con. cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944 WP(C) NO. 5305 OF 2012 PETITIONER/S:
1 NAVAS A., AGED 43 YEARS ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635. 2 RAJESH T.V., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
3 MUHAMMED BASHEER P.H., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
4 PRAKASH B.M., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
5 ABDUL SAMAD K.K., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
6 MINI K., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
7 SATHIANESAN C., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
8 ABDU RAZAK N.K., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
9 UMMER FAROOK A.V., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
10 SURESH KUMAR K., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
11 MUSHTHAKK AHAMED M., ASSISTANT, UNIVERSITY OF
W.P.(C). Nos. 6017 of 2012 & con. cases
CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
12 THOMASKUTTY K.P., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
13 SREEDEVI V., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
14 SAJITH KUMAR C.K., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
15 SHANAVAS T.N., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
16 ROSHINI P., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
17 MANOJ K.F., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
BY ADVS.
SRI.ELVIN PETER P.J.
SRI.K.R.GANESH SRI.T.G.SUNIL PRANAVAM
RESPONDENT/S:
1 UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR, THENJIPALAM, CALICUT UNIVERSITY P.O., MALAPPURAM-673635.
2 THE VICE CHANCELLOR UNIVERSITY OF CALICUT, THENJIPALAM, CALICUT UNIVERSITY P.O., MALAPPURAM-673635.
3 RAKESH.S.PANICKER AGED 28, S/O. R.SARATHCHANDRA PANICKER,5410A, THENHIPALAM.P.O., MALAPPURAM DISTRICT- 673 636. BY ADVS.
SRI.SANTHOSH MATHEW,SC,CALICUTY UNIVERS SRI.P.K.IBRAHIM SMT.A.A.SHIBI
W.P.(C). Nos. 6017 of 2012 & con. cases
OTHER PRESENT:
SRI.P.C.SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.12.2022, ALONG WITH WP(C).6017/2012 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C). Nos. 6017 of 2012 & con. cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944 WP(C) NO. 5962 OF 2012 PETITIONER/S:
1 BEENA MATHEW P. AGED 37 YEARS ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
2 NUSAIBA BAI KALLUMPURATH ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635. 3 SEEMA S. ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
4 ANITHA R. KRISHNAN, ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
5 SUDHEESH M.K., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
6 ABDUL JABBAR N.
ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635. BY ADVS.
SRI.ELVIN PETER P.J.
SRI.K.R.GANESH SRI.T.G.SUNIL PRANAVAM RESPONDENT/S:
1 UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR, THENJIPALAM, CALICUT UNIVERSITY P.O., MALAPPURAM-373635.
2 THE VICE CHANCELLOR UNIVERSITY OF CALICUT, THENJIPALAM, CALICUT UNIVERSITY P.O., MALAPPURAM-373635. BY ADV SRI.SANTHOSH MATHEW,SC,CALICUTY UNIVERS
W.P.(C). Nos. 6017 of 2012 & con. cases
OTHER PRESENT:
SRI.P.C.SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.12.2022, ALONG WITH WP(C).6017/2012 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C). Nos. 6017 of 2012 & con. cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944 WP(C) NO. 5963 OF 2012 PETITIONER/S:
1 SINDHU.V., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O.,THENHIPALAM,MALAPPURAM- 673635.
2 RAMESH P., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM,MALAPPURAM- 673635.
3 MUHAMMADALI K., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM,MALAPPURAM-673635. 4 RAJEEV D., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM,MALAPPURAM- 673635.
5 SUBRAHAMANIAN THOTTIYIL, ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM,MALAPPURAM-673635. BY ADVS.
SRI.ELVIN PETER P.J.
SRI.K.R.GANESH SRI.T.G.SUNIL PRANAVAM
RESPONDENT/S:
1 UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR, THENJIPALAM, CALICUT UNIVERSITY P.O., MALAPPURAM-673635.
2 THE VICE CHANCELLOR UNIVERSITY OF CALICUT, THENHIPALAM CALICUT UNIVERSITY P.O., MALAPPURAM-673635. BY ADV SRI.SANTHOSH MATHEW,SC,CALICUTY UNIVERS
W.P.(C). Nos. 6017 of 2012 & con. cases
OTHER PRESENT:
SRI.P.C.SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.12.2022, ALONG WITH WP(C).6017/2012 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C). Nos. 6017 of 2012 & con. cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944 WP(C) NO. 5968 OF 2012 PETITIONER/S:
1 SMITHA POOVADAN, ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
2 VASANTHI V. ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
3 GEETHA M.S., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
4 ANTHONY E.K.,ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
BY ADVS.
SRI.ELVIN PETER P.J.
SRI.K.R.GANESH SRI.T.G.SUNIL PRANAVAM RESPONDENT/S:
1 UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR, THENJIPALAM, CALICUT UNIVERSITY P.O., MALAPPURAM-673635.
2 THE VICE CHANCELLOR UNIVERSITY OF CALICUT, THENJIPALAM, CALICUT UNIVERSITY P.O., MALAPPURAM-673635. BY ADV SRI.SANTHOSH MATHEW,SC,CALICUTY UNIVERS OTHER PRESENT:
SRI.P.C.SASIDHARAN, SC THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.12.2022, ALONG WITH WP(C).6017/2012 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C). Nos. 6017 of 2012 & con. cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944 WP(C) NO. 5969 OF 2012 PETITIONER/S:
1 JOSY C.A.. AGED 35 YEARS ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635. 2 SHIBI PAUL, ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
3 SUJATHA V.S., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
4 GANGADEVI R., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
5 NISHA JOSE M., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
BY ADVS.
SRI.ELVIN PETER P.J.
SRI.K.R.GANESH SRI.T.G.SUNIL PRANAVAM RESPONDENT/S:
UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR, THENJIPALAM, CALICUT UNIVERSITY P.O., MALAPPURAM-6736365. BY ADVS.
SRI.SANTHOSH MATHEW,SC,CALICUTY UNIVERS OTHER PRESENT:
SRI.P.C.SASIDHARAN, SC THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.12.2022, ALONG WITH WP(C).6017/2012 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C). Nos. 6017 of 2012 & con. cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944 WP(C) NO. 6007 OF 2012 PETITIONER/S:
1 SUNIL KUMAR K., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
2 RAJITHA.P., ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
3 THOMAS PAUL ERALIL, ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
4 RANJINI PANICKER, ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
5 BIJU MATHEW, ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, MALAPPURAM-673635.
BY ADVS.
SRI.ELVIN PETER P.J.
SRI.K.R.GANESH SRI.T.G.SUNIL PRANAVAM RESPONDENT/S:
1 UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR, THENJIPALAM, CALICUT UNIVERSITY P.O., MALAPPURAM-673635.
2 THE VICE CHANCELLOR UNIVERSITY OF CALICUT, THENJIPALAM, CALICUT UNIVERSITY P.O., MALAPPURAM-673635. BY ADV SRI.SANTHOSH MATHEW,SC,CALICUTY UNIVERS OTHER PRESENT:
SRI.P.C.SASIDHARAN, SC
W.P.(C). Nos. 6017 of 2012 & con. cases
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.12.2022, ALONG WITH WP(C).6017/2012 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C). Nos. 6017 of 2012 & con. cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944 WP(C) NO. 6008 OF 2012 PETITIONER/S:
1 SARASAN V., AGED 44 YEARS ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O, THENHIPALAM, MALAPPURAM 673 635. 2 KUNHIKANNAN K.P, ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O, THENHIPALAM, MALAPPURAM 673 635.
3 V.SANGEETHA MENOKI, ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O, THENHIPALAM, MALAPPURAM 673 635.
4 PRADEEP KUMAR D, ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O, THENHIPALAM, MALAPPURAM 673 635.
5 SUMATHI C.V, ASSISTANT, UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O, THENHIPALAM, MALAPPURAM 673 635.
BY ADVS.
SRI.ELVIN PETER P.J.
SRI.K.R.GANESH SRI.T.G.SUNIL PRANAVAM RESPONDENT/S:
1 UNIVERSITY OF CALICUT, REPRESENTED BY ITS REGISTRAR, THENJIPALAM, CALICUT UNIVERSITY P.O, MALAPPURAM 673 635.
2 THE VICE CHANCELLOR, UNIVERSITY OF CALICUTTHENJIPALAM, CALICUT UNIVERSITY P.O, MALAPPURAM 673 635.
OTHER PRESENT:
SRI.P.C.SASIDHARAN, SC
W.P.(C). Nos. 6017 of 2012 & con. cases
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.12.2022, ALONG WITH WP(C).6017/2012 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C). Nos. 6017 of 2012 & con. cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944 WP(C) NO. 17979 OF 2012 PETITIONER/S:
1 T.V.SAJEEVAN,AGED 41 YEARS S/O.ANANTHAN,ASSISTANT,UNIVERSITY OF CALICUT,CALICUT UNIVERSITY.P.O,THENHIPALAM,MALAPPURAMDISTRICT.
2 ABDUL GAFOOR.T.P ASSISTANT,UNIVERSITY OF CALICUT,CALICUT UNIVERSITY.P.O,THENHIPALAM,MALAPPURAM DISTRICT.
3 MANOJ KUMAR.T ASSISTANT,UNIVERSITY OF CALICUT,CALICUT UNIVERSITY.P.O,TENHIPALAM,MALAPPURAM DISTRICT.
4 NEEMA JANCY ASSISTANT,UNIVERSITY OF CALICUT,CALICUT UNIVERSITY.P.O,TENHIPALAM,MALAPPURAM DISTRICT.
5 SINDHU.T.S ASSISTANT,UNIVERSITY OF CALICUT,CALICUT UNIVERSITY.P.O,TENHIPALAM,MALAPPURAM DISTRICT.
BY ADV DR.GEORGE ABRAHAM
RESPONDENT/S:
1 UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR,CALICUT UNIVERSITY.P.O,TENHIPALAM,MALAPPURAM DISTRICT- 672635.
2 THE VICE CHANCELLOR UNIVERSITY OF CALICUT,CALICUT UNIVERSITY.P.O,THENHIPALAM,MALAPPURAM DISTRICT. OTHER PRESENT:
SRI.P.C.SASIDHARAN, SC
W.P.(C). Nos. 6017 of 2012 & con. cases
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.12.2022, ALONG WITH WP(C).6017/2012 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C). Nos. 6017 of 2012 & con. cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944 WP(C) NO. 33166 OF 2011 PETITIONER/S:
ABDUL JALEEL P.T UNIVERSITY OF CALICUT,, CALICUT UNIVERSITY.P.O,, MALAPPURAM- 676 635.
BY ADVS.
SRI.ELVIN PETER P.J.
SRI.K.R.GANESH SRI.T.G.SUNIL PRANAVAM RESPONDENT/S:
1 UNIVERSITY OF CALICUT AND ANR REPRESENTED BY ITS REGISTRAR,, THENHIPALAM, CALICUT UNIVERSITY.P.O,, MALAPPURAM - 673 635.
2 THE VICE CHANCELLOR UNIVERSITY OF CALICUT, THENHIPALAM,, CALICUT UNIVERSITY.P.O,, MALAPPURAM- 673 635.
3 RESHMA.K.
AGED 23 YEARS, D/O.ARAVINDAN.K.,KUZHIYODI PARAMBIL, KARAD- 673632.
BY ADVS.
SRI.P.K.IBRAHIM SMT.A.A.SHIBI OTHER PRESENT:
SRI.P.C.SASIDHARAN, SC THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.12.2022, ALONG WITH WP(C).6017/2012 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C). Nos. 6017 of 2012 & con. cases
P.V.KUNHIKRISHNAN, J.
======================================================
W.P.(C) Nos.6017, 17979, 6008, 6007, 5969, 5968, 5963, 5962, 5305 & 33166 of 2012 ============================================================================
Dated this the 23rd day of December, 2022
JUDGMENT These writ petitions are filed mainly for declaring the
probation and for granting promotion. When these writ petitions
came up for consideration, the Standing Counsel appearing for
the Calicut University submitted that prayers in these writ
petitions are infructuous. The Standing Counsel also submitted
that the probation is already declared and promotion is also
granted to the petitioners.
In the light of the same, recording the submission of the
Standing Counsel, these writ petitions are closed.
SD/-
P.V.KUNHIKRISHNAN JUDGE das
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