P.Jayarajan vs Sri.Apm Mohammed Hanish Ias
2022 Latest Caselaw 12323 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
         Thursday, the 22nd day of December 2022 / 1st Pousha, 1944
          CONTEMPT CASE(C) NO. 2576 OF 2022(S) IN WP(C) 27623/2021
PETITIONERS/PETITIONERS:

1. P.JAYARAJAN, AGED 58 YEARS, S/O CHANDU,

   KUNHIM VEETIL, POOKOM, PANOOR P.O, KANNUR DISTRICT - 670 692

   (RETIRED CRAFT TEACHER, PANOOR WEST UP SCHOOL,

   PANOOR, THALASSERY, KANNUR - 670 692)

2. SUJATHA.P.C, W/O SAHADEVAN, SAYOOJYAM, P.O. MUZHAPPALA,

   KANNUR - 670 611, (RETIRED CRAFT TEACHER, KURUVA UP SCHOOL, KANNUR
NORTH)

   BY ADVOCATES M/S. T.T. MUHAMOOD, V.E.ABDUL GAFOOR, A. MOHAMMED SAVAD &
   T.R. VISHNU
RESPONDENTS/RESPONDENTS-1,2,4&5:

  1. SRI.APM MOHAMMED HANISH IAS, SECRETARY TO GOVERNMENT, GENERAL
     EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM -
     695 001
  2. SRI.JEEVAN BABU K, IAS, DIRECTOR OF HIGHER SECONDARY EDUCATION,
     DIRECTORATE OF HIGHER SECONDARY EDUCATION, THIRUVANANTHAPURAM - 695
     001
  3. BAIJU KELOTH, ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE AEO,
     PANOOR, KANNUR - 670 692
  4. PRADEEP KUMAR, ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE AEO,
     KANNUR NORTH, KANNUR - 670 692

     This Contempt of court case (civil) having come up for orders on
22.12.2022, the court on the same day passed the following:



                                                             P.T.O.
                           RAJA VIJAYARAGHAVAN V, J.
                         -------------------------------------
                      Cont. Case (C.) No. 2576 of 2022
                        -------------------------------------------
                   Dated this the 22nd day of December, 2022



                                       ORDER

The learned Government Pleader shall get instructions and submit

before this Court as to whether the directions in the judgment dated

30.06.2022 in W.P.(C.) No. 27623/2021 has been complied with.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

avs

22-12-2022 /True Copy/ Assistant Registrar