Sajin vs N.V.Rajeev
2022 Latest Caselaw 12299 Ker

RFA No.186/2020                                  1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MRS. JUSTICE M.R.ANITHA
                  Thursday, the 22nd day of December 2022 /1st Pousha, 1944
                             IA.NO.1/2020 IN RFA NO. 186 OF 2020

                             OS 97/2015 OF SUB COURT, ATTINGAL

   PETITIONERS/APPELLANTS:

      1. SAJIN, AGED 37 YEARS, S/O. ISMAIL, SAJIN NIVAS, PARAKUNNU,
         NAVAIKULAM VILLAGE, VARKALA TALUK, TRIVANDRUM.
      2. ISMAIL, AGED 75 YEARS ,S/O. MUHAMMED KUNJU, SAJIN NIVAS, PARAKUNNU,
         NAVAIKULAM VILLAGE, VARKALA TALUK, TRIVANDRUM.

   RESPONDENT/RESPONDENT:

          N.V.RAJEEV, AGED 44 YEARS, S/O. VIDYADHARAN, V.V. SADHANAM,
          CHOORAPOIKA MEENAD VILLAGE, CHATHANNOOR PANCHAYATH .


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings in pursuance to the judgment and decree dated 21/12/2019 in
   O.S.No 97 of 2015 on the files of Subordinate Judges Court, Attingal,
   till the disposal of the appeal.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this Court's order dated
   30/11/2022 and upon hearing the arguments of SRI.T.KABIL CHANDRAN,
   Advocates for the petitioners and of Advocate M.R. RAJESH (BY ORDER) the
   court passed the following:

                                            ORDER

Interim order already granted is extended for one month.

Sd/- M.R.ANITHA, JUDGE

22-12-2022 /True Copy/ Assistant Registrar