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George vs Elikutty George
2022 Latest Caselaw 12266 Ker

Citation : 2022 Latest Caselaw 12266 Ker
Judgement Date : 22 December, 2022

Kerala High Court
George vs Elikutty George on 22 December, 2022
OP(Crl.) No.260/2021                          1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
                 Thursday, the 22nd day of December 2022 / 1st Pousha, 1944

                                 OP(CRL.) NO. 260 OF 2021

         MC.NO.5/2017 OF GRAMA NYAYALAYA, IRIKKUR AND CRL.APPEAL NO.128/2018 OF
                               ADDL.DISTRICT AND SESSIONS

                                   COURT-II, THALASSERY


   PETITIONER/APPELLANT/RESPONDENT:


             GEORGE

             AGED 74 YEARS, S/O.KATHAI, MULAYIKKAL HOUSE, MANIPPARA,

             NUCHIYAD AMSOM DESOM, P.O.IRITTY, KANNUR DISTRICT-670 703.



             BY M/S.C.P.PEETHAMBARAN and MINI V.A., Advocates for the

             petitioner


   RESPONDENTS/RESPONDENTS/PETITIONER & STATE :


    1.       ELIKUTTY GEORGE

             W/O. GEORGE, AGED 63 YEARS, KATHOLIL VEEDU, MANIPPARA P.O.,

             NUCHIYAD AMSOM DESOM, ULIKKAL, IRITTY, KANNUR DISTRICT-670 703

    2.       STATE OF KERALA

             REPRESENTED BY THE PUBLIC PROSECUTOR,

             HIGH COURT OF KERALA, ERNAKULAM - 682 031



             BY SRI.CIBI THOMAS, Advocate for the 1st respondent

             BY PUBLIC PROSECUTOR FOR THE 2ND RESPONDENT


           OP(Criminal) having come up for orders on 22/12/2022, upon perusing

    the letter dated 02/12/2022 from Additional District & Sessions Judge-I

    (In charge of Additional District & Sessions Judge-II), Thalassery and

    this Court's judgment dated 12/08/2022, the court on the same day passed

    the following.
 OP(Crl.) No.260/2021                         2/2




                                        ORDER

Read letter dated 02/12/2022 by the Additional Sessions Judge.

Extension sought for in the letter afore is granted.

Sd/- DR. KAUSER EDAPPAGATH, JUDGE

22-12-2022 /True Copy/ Assistant Registrar

 
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