Citation : 2022 Latest Caselaw 12251 Ker
Judgement Date : 22 December, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
WP(C) NO. 38260 OF 2022
PETITIONERS:
1 PARANGODAN
AGED 66 YEARS
S/O. VELAYUDHAN,
PALLIYAMBI HOUSE,
KADAPPADI, PERUVALLOOR P.O.,
MALAPPURAM DISTRICT PIN - 673 638
2 SUKUMARAN
AGED 62 YEARS
S/O. VELAYUDHAN,
PALLIYAMBI HOUSE,
KADAPPADI, PERUVALLOOR P.O.,
MALAPPURAM DISTRICT, PIN - 673 638
3 UNNI
AGED 60 YEARS
S/O. VELAYUDHAN,
PALLIYAMBI HOUSE,
KADAPPADI, PERUVALLOOR P.O.,
MALAPPURAM DISTRICT, PIN - 673 638
4 LALITHAKUMARI
AGED 58 YEARS
D/O. VELAYUDHAN,
PALLIYAMBI HOUSE,
KADAPPADI, PERUVALLOOR P.O.,
MALAPPURAM DISTRICT, PIN - 673 638
5 HARIDASAN
AGED 53 YEARS
S/O. VELAYUDHAN,
PALLIYAMBI HOUSE,
KADAPPADI, PERUVALLOOR P.O.,
MALAPPURAM DISTRICT, PIN - 673 638
6 GIRIJA
AGED 51 YEARS
D/O. VELAYUDHAN,
PALLIYAMBI HOUSE,
KADAPPADI, PERUVALLOOR P.O.,
MALAPPURAM DISTRICT, PIN - 673 638
WP(C) NO. 38260 OF 2022
2
BY ADVS.
K.P.SUDHEER
ANJALI MENON
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF REVENUE,
SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695 001
2 THE TAHASILDAR
TIRURANGADI TALUK, TIRURANGADI,
MALAPPURAM DISTRICT, PIN - 676 306
3 THE VILLAGE OFFICER
PERUVALLUR,
PADIKKAL - KARUVANKALLU ROAD,
PARAMBIL PEEDIKA, PERUVALLUR,
MALAPPURAM DISTRICT, PIN - 676 317
4 THE TALUK LAND BOARD
TIRURANGADI
MALAPPURAM DISTRICT,
REPRESENTED BY ITS CHAIRMAN, PIN - 676 306
SRI. BIMAL K. NATH, SR.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 38260 OF 2022
3
T.R.RAVI, J.
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WP (C) No.38260 of 2022
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Dated this the 22nd day of December, 2022
JUDGMENT
Admit. Government Pleader takes notice for respondents.
2. The prayer in the writ petition is for a direction to the
4th respondent to consider and pass orders on Ext.P12
application in the light of Exts.P2 and P9.
3. The Government Pleader on instruction submits that
Ext.P12 has been received and is pending.
4. In the above circumstances, this writ petition is
disposed of directing the 4th respondent to consider and pass
orders on Ext.P12 application in the light of Exts.P2 and P9,
after hearing the petitioner, at the earliest at any rate within
three months from the date of receipt of a copy of this
judgment.
Sd/-
T.R.RAVI
JUDGE sn WP(C) NO. 38260 OF 2022
APPENDIX OF WP(C) 38260/2022
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF PATTATHEERADHARAM DATED 27/01/1981 REGISTERED AS DOCUMENT NO. 337/1981 OF TIRURANGADI SRO EXECUTED BY MAMMAD MOLLA IN FAVOUR OF ITHACHU.
EXHIBIT P2 TRUE COPY OF PURCHASE CERTIFICATE NO. 13/1991 DATED 16.1.1991 IN S.M. PROCEEDINGS NO. 44/1986 ON THE FILE OF THE LAND TRIBUNAL, PARAPPANANGADI.
EXHIBIT P3 TRUE COPY OF SALE DEED DATED 22/07/1992 REGISTERED AS DOCUMENT NO. 2425/1992 OF TENHIPALAM SRO EXECUTED BY ITHACHU IN FAVOUR OF KALI ALIAS CHINNAMMU.
EXHIBIT P4 TRUE COPY OF SALE DEED DATED 27/01/1993 REGISTERED AS DOCUMENT NO. 380/1993 OF TENHIPALAM SRO EXECUTED BY KALI ALIAS CHINNAMMU IN FAVOUR OF KAMALAM.
EXHIBIT P5 TRUE COPY OF SALE DEED DATED 06/05/1998 REGISTERED AS DOCUMENT NO. 1258/1998 OF TENHIPALAM SRO EXECUTED BY, KAMALAM IN FAVOUR OF VELAYUDHAN.
EXHIBIT P6 TRUE COPY OF BASIC TAX RECEIPT DATED 20/06/1998 ISSUED BY THE 3RD RESPONDENT
EXHIBIT P7 TRUE COPY OF DEATH CERTIFICATE NO. D0020970-
2011181 DATED 02/12/2020 ISSUED BY THE PERUVALLOOR GRAMA PANCHAYATH
EXHIBIT P8 TRUE COPY OF NOTICE NO. CR 522/73/M6 DATED 12/07/2010 ISSUED BY THE FOURTH RESPONDENT.
EXHIBIT P9 TRUE COPY OF THE ORDER NO. CR- 522/1973 DATED 23/02/2013 ISSUED BY THE FOURTH RESPONDENT.
EXHIBIT P10 TRUE COPY OF JUDGMENT DATED 13/09/2021 IN WRIT PETITION (CIVIL) NO. 16113/2021 PASSED BY THIS HONOURABLE COURT WP(C) NO. 38260 OF 2022
EXHIBIT P11 TRUE COPY OF ORDER DATED 26/03/2013 IN I.A.NO. 769/2013 IN CRP (LR) NO. 141/2013 PASSED BY THIS HONOURABLE COURT.
EXHIBIT P12 TRUE COPY OF REPRESENTATION DATED 25/10/2021 SUBMITTED BY THE PETITIONERS TO THE FOURTH RESPONDENT
RESPONDENT'S EXHIBITS : NIL
//TRUE COPY// PA TO JUDGE
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