Zydus Healthcare Ltd vs State Of Kerala
2022 Latest Caselaw 12173 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                      WP(C) NO. 27782 OF 2020
PETITIONER:
           ZYDUS HEALTHCARE LTD.
           REGD. OFF. ZYDUS CORPORATE PARK, SCHEME NO.63,
           SY.NO.536, KHORAJ (GANDHINAGAR), NEAR VAISHNODEVI
           CIRCLE, S.G.HIGHWAY, AHMEDABAD-382 481 REPRESENTED BY
           ITS DEPUTY GENERAL MANAGER-HR MR. NARENDRA TANGAR.
           BY ADVS.
           P.BENNY THOMAS
           SRI.D.PREM KAMATH
           SRI.THOMAS J.ANAKKALLUNKAL
           SRI.TOM THOMAS (KAKKUZHIYIL)
           SHRI.ABEL TOM BENNY
           SHRI.JYOTHISH KRISHNA
           SMT.MEENAKSHY S DEV
           SHRI.AHAMMAD SACHIN K.
           SHRI.KURIAN OOMMEN THERAKATH
RESPONDENTS:
     1     STATE OF KERALA
           REPRESENTED BY HOME SECRETARY, SECRETARIAT,
           THIRUVANANTHAPURAM-695 001.
     2     SUPERINTENDENT OF POLICE
           KANNUR, TALAP, KANNUR, KERALA-670 002.
     3     THE STATION HOUSE OFFICER
           KANNUR TOWN POLICE STATION, SP OFFICE ROAD, THAVAKKARA,
           KANNUR, KERALA-670 001.
     4     THE STATION HOUSE OFFICER
           IRITTY POLICE STATION, THALASSERY COORG ROAD, KERALA-
           670 706.
     5     BHARATHEEYA MEDICAL AND SALES REPRESENTATIVE
           ASSOCIATION (BMSRA)
           AYYAPPANKAVU CEMETRY JUNCTION, BANERJI ROAD, ERNAKULAM,
           KERALA-680 018 REPRESENTED BY ITS SECRETARY.
     6     BHARATIYA MAZDOOR SANGH
           MARAYIL LANE, CHITTOOR ROAD, ERNAKULAM, KOCHI-682 018
           REPRESENTED BY ITS SECRETARY.



          BY SRI.T.K.SHAJAHAN-SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)NO.27782 of 2020
                                2




                           JUDGMENT

Dated this the 22nd day of December, 2022

It is submitted by the learned counsel for

the petitioner that the writ petition has become

infructuous.

The said submission is recorded. The writ

petition is closed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE SSK/22/12 W.P.(C)NO.27782 of 2020

APPENDIX

PETITIONER'S EXHIBITS:

TRUE COPY OF THE ORDER OF TRANSFER DATED EXHIBIT P1 8.7.2019.

TRUE COPY OF THE LETTER DATED 18.7.2019 EXHIBIT P2 SUBMITTED BY THE 5TH RESPONDENT. TRUE COPY OF THE INTERIM ORDER DATED 28.1.2020 EXHIBIT P3 IN WPC NO.2429 OF 2020 EXHIBIT P4 TRUE COPY OF THE CHARGE SHEET DATED 31.10.2020.

TRUE COPY OF THE DEATH CERTIFICATE DATED EXHIBIT P5 30.10.2020.

TRUE COPY OF THE POLICE COMPLAINT DATED EXHIBIT P6 9.11.2020.

TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT DATED EXHIBIT P7 10.11.2020.

TRUE COPY OF THE POLICE COMPLAINT DATED EXHIBIT P8 19.11.2020.

TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT DATED EXHIBIT P9 19.11.2020.

EXHIBIT P10 TRUE COPY OF THE FIR NO.2490 DATED 4.11.2020. EXHIBIT P11 TRUE COPY OF THE POSTER.

SSK //TRUE COPY// PA TO JUDGE