Citation : 2022 Latest Caselaw 12033 Ker
Judgement Date : 22 December, 2022
WP(C) No.42175/2022 1 / 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
Thursday, the 22nd day of December 2022 / 1st Pousha, 1944
WP(C) NO. 42175 OF 2022 (V)
PETITIONERS:
1. AFEEFA FARHANA K.P., AGED 16 YEARS (MINOR), REPRESENTED BY HER
FATHER IMBICHI KOYA THANGAL K.P, S/O POOKKOYA THANGAL, AGED 42
YEARS, (RESIDINT AT KADALUNDI PULIKKALAKATHAREETHOD, MAMPURAM P.O
MALAPPURAM DISTRICT - 676306).
2. ASHIRA THASNEEM, AGED 16 YEARS (MINOR) REPRESENTED BY HER FATHER
ALI.K.T KALARIYIL, S/O MUHAMMED, AGED 47 YEARS, (RESIDING AT HOUSE
PULIKKAL P.O., CHEVAYOOR MALAPPURAM DISTRICT - 673637).
3. AYISHA SHANA P.P, AGED 16 YEARS (MINOR), REPRESENTED BY HER FATHER
NOUSHAD ALI P. P., S/O KUTTY KOYA, AGED 52 YEARS, (RESIDING AT
PUTHIYANALAKATHU CHALIYAM P.O., KOZHIKODE 673301).
4. FATHIMA FAIHA KUNHIBI K, AGED 16 YEAR (MINOR), REPRESENTED BY HER
FATHER FAISAL. BAITHUL ARAFAKANNATTIKULAM,KOLATHARA P.O, KOZHIKODE
DISTRICT- 673 655.
5. FATHIMA FIDHA K, AGED 16 YEARS (MINOR), REPRESENTED BY HER FATHER
HASSAIN K., KAPPAKKARANTAKATH CHALIYAM P.O., KOZHIKODE 673 301.
6. FATHIMA FIDHA P, AGED 16 YEARS (MINOR), REPRESENTED BY HER FATHER P
ASHRAF SAQUAFI MATTUMMAL HOUSE KOZHIPPURAM, PALLIKKAL P.O, KOZHIKODE
DISTRICT- 673 634.
7. FATHIMA FITHA K, AGED 16 YEARS (MINOR), REPRESENTED BY HER MOTHER
NUSRATH, W/O MUSTHAFA, AGED 41 YEARS, KAMBIL METHAL HOUSE FAROOK
COLLEGE P.O, RAMANATTUKARA, KOZHIKODE - 673632).
8. FATHIMA HASNA K.C AGED 16 YEARS (MINOR), REPRESENTED BY HER FATHER
ABOOBACKER K.C., S/O MOIDEEN KUTTY, AGED 55 YEARS, (RESIDING AT
PALAPPARAMBU HOUSE KOTTAPPURAM PULIKKAL, ANDIYOORKUNNU P.O.
MALAPPURAM - 673 637).
9. FATHIMA JUMANA B.P, AGED 16 YEARS (MINOR),REPRESENTED BY HER FATHER
ASHIK B.P., S/O BEERAN KOYA, AGED 44 YEARS, (RESIDING AT BHAGAVATHI
PARAMBU IRINGALLOOR GURUVAYURAPPAN COLLEGE P.O, KOZHIKODE - 673014)
10. FATHIMA LUBABA, AGED 16 YEARS (MINOR), REPRESENTED BY HER FATHER
ABDUSSAMAD K K KIZHAKKEKKARATHAZHEVAYAL, MAYANAD P.O CHELAVOOR,
KOZHIKODE, KERALA, 673008.
11. FATHIMA MINNA P, AGED 16 YEARS (MINOR) REPRESENTED BY HER FATHER
MUJEEB PARAMBADAN S/O MOOSA, AGED 43 YEARS, (RESIDING AT ANOOR
PALAYIL PALLIKKAL P.O MALAPPURAM - 673634).
12. FATHIMA MUSHEERA T A, AGED 16 YEARS (MINOR) REPRESENTED BY HER
FATHER ABDUSSAMAD, S/O MUHAMMED MUSLIYAR, AGED 49 YEARS (RESIDING AT
THEKKE ARAYANTAKATH, BAITHUNNOOR KADALUNDI CHALIYAM P.O KOZHIKODE
673 301).
13. FATHIMA NAHLA V P, AGED 16 YEARS (MINOR), REPRESENTED BY HER FATHER
SAKKEER V.P. S/O KOYA KUTTY, AGED 51 YEARS, (RESIDING AT
PULLARAPARAMBU HOUSE, PULPARAMBA PALLIKKAL P.O MALAPPURAM 673634).
14. FATHIMA NESLA C.P, AGED 16 YEARS (MINOR), REPRESENTED BY HER FATHER
LATHEEF CP S/O ABDULLA, AGED 51 YEARS, (RESIDING AT CHETTIYALATH
WP(C) No.42175/2022 2 / 10
PARAMB VAIKATH VALAPPIL HOUSE PARUTHIPPARA FAROOK COLLEGE P.O
KOZHIKODE - 673 632).
15. FATHIMA NIDHA T.K, AGED 16 YEARS (MINOR) REPRESENTED BY HER FATHER
ABDUL ASEEZ T K KAREECHIL HOUSE, THAZHATHE KANDIKARUVANTHIRUTHI,
FEROKE P.O, KOZHIKODE, KERALA 673631.
16. FATHIMA RISLA K, AGED 16 YEARS (MINOR) REPRESENTED BY HER FATHER
RAHEEM K S/O ALAVI, AGED 44 YEARS, (RESIDING AT KUNNATHAYIL AMBALIL
SIYAMKANDAM CHERUKAVU PULIKKAL P.O., MALAPPURAM 673 637.
17. FATHIMA RUFEEDA, AGED 16 YEARS (MINOR), REPRESENTED BY HER FATHER
MUHAMMED BASHEER CK, S/O MOIDEEN, AGED 55 YEARS (RESIDING AT
CHERUKUNNATH HOUSE NALLALAM P.O KOZHIKODE 673027).
18. FATHIMA SAHLA NK, AGED 16 YEARS (MINOR) REPRESENTED BY HER MOTHER
BUSHRA, W/O SAIDALAVI N.K, AGED 47 YEARS, (RESIDING AT NADAKASSERI
KOYAPPATHODI CHERUVALAPPIL, CHELAMBRA PULLIPARAMBA P.O MALAPPURAM -
673634).
19. FATHIMA SHABANA C, AGED 16 YEARS (MINOR), REPRESENTED BY HER FATHER
ABDUL NAZER, S/O SOOPPY, AGED 46 YEARS (RESIDING AT CHEMBAKASSERI
MULLAMADAKKAL PADIKKAL, VELIMUKKU P.O, MALAPPURAM 676 317).
20. FATHIMA THASNEEMA A.K, AGED 16 YEARS (MINOR) REPRESENTED BY HER
FATHER SIHABUDHEEN A.K, S/O BEERAN KUTTY, AGED 44 YEARS (RESIDING AT
KALARIYIL HOUSE KANNAMVETTIKKAVU P.O CHERUKAVU MALAPPURAM - 673
637).
21. FATHIMATUNOORA. P, AGED 15 YEARS (MINOR), REPRESENTED BY HER FATHER
MOIDEEN KOYA P, S/O SAIDALAVI, AGED 43 YEARS, (RESIDING AT
MATTUPURATH PUTTEKKAD FEROKE KOZHIKODE - 673631).
22. FATHIMATHU SHAHEEMA P.T, AGED 16 YEARS (MINOR), REPRESENTED BY HER
FATHER ABDUSSAMAD P.T, S/O MUHAMMED MUSLIYAR, AGED 47 YEARS
(RESIDING AT VADASSERI PARAMBA HOUSE PARATHODI CHELAMBRA
PULLIPARAMBA P..O., MALAPPURAM - 673634 ).
23. KADEEJA SHAMILA N.V, AGED 16 YEARS (MINOR) REPRESENTED BY HER FATHER
SAFARUDHEEN NV (RESIDING AT 21/573 SHAREEF MANZIL THIRUTHIMMAL
PARAMBU NALLALAM P.O KOZHIKODE - 673027).
24. SAFEEDA K.V, AGED 16 YEARS (MINOR), REPRESENTED BY HER FATHER ABDUL
RAHEEM K.V., S/O MOIDEEN KUTTY MUSLIYAR, AGED 55 YEARS, (RESIDING AT
NUSAIBAS HOUSE THAZE CHELARI MOONIYOOR VELMUKKU P.O MALAPPURAM -
676317).
25. SAHADIYA FARHA M, AGED 16 YEARS (MINOR), REPRESENTED BY HER MOTHER
FOUSIYA SIDDIQUE W/O SIDDIQUE M., AGED 42 YEARS (RESIDING AT
MAVUNGAL HOUSE VARANAKUZHI CHERUVANNUR KOLATHARA P.O, KOZHIKODE
673655).
26. SAYYIDATH HAFSATH BEEVI, AGED 16 YEARS (MINOR), REPRESENTED BY HER
FATHER AHAMMED KOYA, S/O SAIDALAVI KOYA THANGAL, AGED 42 YEARS,
(RESIDING AT JILANI MANZIL HOUSE CHELARI BISMI VALIYA CHALIL
MOONIYUR VELIMUKKU P.O -676317) .
27. SAYYIDATH NAFEESATHUL MISRIYA, AGED 16 YEARS (MINOR), REPRESENTED BY
HER FATHER SAYYID IBRAHIM KOYA THANGAL K., S/O POOKKOYA THANGAL,
AGED 45 YEARS, KADALUNDI PULIKKALAKATH HOUSE,MAVINCHODE, PALLIKKAL
P.O MALAPPURAM - 673634).
28. SHAHLA SHERIN N.P, AGED 16 YEARS (MINOR) REPRESENTED BY HER FATHER
HASSAN KUTTY, S/O MOIDEEN KOYA, AGED 47 YEARS, (RESIDING AT
WP(C) No.42175/2022 3 / 10
NADAKASSERI PUTHUVAKKARA CHELAMBRA, PULLIPARAMBA P.O MALAPPURAM -
673634).
29. SHIFA MARIYA M AGED 16 YEARS (MINOR) REPRESENTED BY HER FATHER
ABDURAHMAN M, S/O BAVUTTY HAJI, AGED 56 YEARS (RESIDING AT MAKKATT
IDAYAPURATH PARUTHIPARA FAROOK COLLEGE P.O KOZHIKODE - 673632).
30. ALFA NAFEESTH M P, AGED 16 YEARS (MINOR), REPRESENTED BY HER FATHER
SHAHEER, S/O MAMU, AGED 47 YEARS, (RESIDING AT MEATHAL PEEDIKA
KAMBILITHODI KAMBILI PARAMBA,OLAVANNA P.O.,KOZHIKODE - 673019).
31. DIYA HAFNA, AGED 16 YEARS,(MINOR) REPRESENTED BY HER FATHER MUHAMMED
HANEEFA P, S/O ABDUL RAHMAN, AGED 45 YEARS, (RESIDING AT HANEEFA P
PERUMBALLY CHIRAKKAKAM NILAM, PALLITHAZHAM, FAROOK COLLEGE P.O.
KOZHIKODE - 673632).
32. FAHMIYA HANNA, AGED 16 YEARS (MINOR), REPRESENTED BY HER FATHER
ABDUL KABEER K S/O MOIDEEN, AGED 48 YEARS (RESIDING AT
KAPPIYEDATHERANHOLIL VAZHAYUR KARAD,PARAMBA P.O KOZHIKODE - 673632.
33. FATHIMA HIBA, AGED 16 YEARS (MINOR) REPRESENTED BY HER FATHER
LATHEEF, S/O HYDROSE,, AGED 47 YEARS (RESIDING AT KARUTHEDATH
POYILTHODI CHELAMBRA, PULLIPARAMBU P.O MALAPPURAM - 673634).
RESPONDENTS:
1. THE NATIONAL INSTITUTE OF OPEN SCHOOLING, DEPARTMENT OF ELEMENTARY
EDUCATION & LITERACY, MHRD, GOVERNMENT OF INDIA, NEW DELHI-110001
REPRESENTED BY THE DIRECTOR.
2. THE REGIONAL DIRECTOR, NATIONAL INSTITUTE OF OPEN SCHOOLING REGIONAL
CENTRE, 6TH FLOOR, KERALA STATE HOUSING BOARD BUILDING, PANAMPILLY
NAGAR, ERNAKULAM DISTRICT - 682306.
3. THE SECRETARY, NATIONAL INSTITUTE OF OPEN SCHOOLING (NIOS)
GOVERNMENT OF INDIA 6TH FLOOR, KSHB BUILDING, PANAMPILLY NAGAR,
ERNAKULAM DISTRICT- 682 036.
4. THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT, ANNEXE-1,
THIRUVANANTHAPURAM 695 001.
5. THE STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING (SCERT),
REPRESENTED BY ITS DIRECTOR,VIDYABHAVAN, POOJAPPURA,
THIRUVANANTHAPURAM-695 012.
6. THE DIRECTOR, STATE COUNCIL OF EDUCATIONAL RESEARCH AND
TRAINING(SCERT), VIDYABHAVAN, POOJAPPURA, THIRUVANANTHAPURAM-695012.
7. THE STATE COUNCIL FOR OPEN AND LIFE LONG EDUCATION KERALA (SCOLE-
KERALA) REPRESENTED BY THE EXECUTIVE DIRECTOR, VIDHYBHAVAN,
POOJAPURA, THIRUVANANTHAPURAM 695 012.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to :-
(i) issue an interim direction commanding 6th Respondent to issue
equivalency Certificate of Secondary Certificate obtained by the
Petitioners as that of SSLC (State Scheme) for getting admission to Higher
Secondary Course under SCOLE- Kerala , on resubmitting the application by
WP(C) No.42175/2022 4 / 10
the Petitioners pending final decision of the Writ Petition.
(ii) issue an interim direction commanding 7th Respondent to admit
the Petitioners to Higher Secondary Course under Open School treating that
their Secondary Certificate obtained from NIOS is equivalent to that of
SSLC State Scheme, pending final decision of Writ Petition.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.V.A.MUHAMMED & M.SAJJAD Advocates for the petitioners, DEPUTY
SOLICITOR GENERAL OF INDIA for R1 (By Order), GOVERNMENT PLEADER for R4
(By Order) and of SRI.P.C.SASIDHARAN Advocate for R5 to R7 (By Order), the
court passed the following:
WP(C) No.42175/2022 5 / 10
RAJA VIJAYARAGHAVAN V, J.
-------------------------------------
W.P. (C) No.42175 of 2022
-------------------------------------------
Dated this the 22nd day of December, 2022
ORDER
Admit.
The learned DSGI takes notice for the 1st respondent. The learned
Government Pleader takes notice for the 4th respondent. Sri.P.C.Sasidharan
takes notice for respondents 5 to 7. Issue notice to respondents 2 and 3.
2. I have heard the submissions.
3. The petitioners herein are students who are stated to be 16 years
of age. They have completed their Secondary Schooling through the National
Institute of Open Schooling. For them, to apply for higher studies, they are
required to produce an equivalency certificate from the 5th respondent. Their
grievance concerns the condition imposed by the 1st respondent in Ext.P4
order that for the applicant to apply for an equivalency certificate, they should
have completed the age of 17 years. This condition, according to the learned
counsel, is irrational, arbitrary, unreasonable, and downright discriminatory. By WP(C) No.42175/2022 6 / 10
imposing such a condition, the net result would be that the petitioners herein
and other similarly placed students will have to sit idle for a period of one year
to secure admission to colleges in order to pursue higher education. It is
pointed out that students who pursue the SSLC/CBSE/ICSE stream would
complete their X standard when they attain 15 years or 16 years at the
maximum, and if that be the case, there is no justification in imposing a limit in
case of students such as the petitioners. The learned counsel referred to the
judgment rendered by a Division Bench of this Court in Writ Appeal No.1141 of
2021(Neutral Citation No.2021/KER/34011) and it is contended that this Court
has held that the imposition of such a condition is highly discriminatory and
cannot be permitted to hold sway.
4. Having considered the submissions, prima facie, I am of the view
that the condition in Ext.P2 that a person has to complete 17 years to file an
application for an equivalency certificate is discriminatory and violative of the
rights of the students.
In that view of the matter, as an interim measure, there will be a
direction to respondents 5 and 6 to process the application submitted by the
petitioners and forthwith issue the equivalency certificate sought by the
petitioners, notwithstanding the condition in Ext.P2 that the applicant shall WP(C) No.42175/2022 7 / 10
complete 17 years at the time of filing of the application.
Post after four weeks.
Sd/-
RAJA VIJAYARAGHAVAN V,
JUDGE
Sru
22-12-2022 /True Copy/ Assistant Registrar
WP(C) No.42175/2022 8 / 10
APPENDIX OF WP(C) 42175/2022
Exhibit P2 TRUE COPY OF THE G.O(RT) NO. 4411/2019/G.EDN DATED
24.10.2019.
Exhibit P4 TRUE COPY OF THE LETTER NO. PROG4/5999/2022/SERT DATED
07.10.2022 REJECTING THE APPLICATION OF THE 1ST PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS.
Exhibit P4 A TRUE COPY OF THE LETTER NO. PROG4/5991/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 2ND PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS.
Exhibit P4 B TRUE COPY OF THE LETTER NO. PROG4/5998/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 3RD PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 C TRUE COPY OF THE LETTER NO. PROG4/5993/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 4TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS.
Exhibit P4 D TRUE COPY OF THE LETTER NO. PROG4/6005/2022/SERT DATED 06.10.2022 REJECTING THE APPLICATION OF THE 5TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS.
Exhibit P4 E TRUE COPY OF THE LETTER NO. PROG4/6006/2022/SERT DATED 06.10.2022 REJECTING THE APPLICATION OF THE 6TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 F TRUE COPY OF THE LETTER NO. PROG4/6007/2022/SERT DATED 06.10.2022 REJECTING THE APPLICATION OF THE 7TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS.
Exhibit P4 G TRUE COPY OF THE LETTER NO. PROG4/5990/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 8TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS.
Exhibit P4 H TRUE COPY OF THE LETTER NO. PROG4/6010/2022/SERT DATED 06.10.2022 REJECTING THE APPLICATION OF THE 9TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS.
Exhibit P4 I TRUE COPY OF THE LETTER NO. PROG4/5989/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 10TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 J TRUE COPY OF THE LETTER NO. PROG4/6011/2022/SERT DATED 06.10.2022 REJECTING THE APPLICATION OF THE 11TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 K TRUE COPY OF THE LETTER NO. PROG4/6012/2022/SERT DATED 06.10.2022 REJECTING THE APPLICATION OF THE 12TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS.
Exhibit P4L TRUE COPY OF THE LETTER NO. PROG4/6013/2022/SERT DATED 06.10.2022 REJECTING THE APPLICATION OF THE 13TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS WP(C) No.42175/2022 9 / 10
Exhibit P4 M TRUE COPY OF THE LETTER NO. PROG4/6014/2022/SERT DATED 06.10.2022 REJECTING THE APPLICATION OF THE 14TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 N TRUE COPY OF THE LETTER NO. PROG4/5992/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 15TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 O TRUE COPY OF THE LETTER NO. PROG4/6015/2022/SERT DATED 06.10.2022 REJECTING THE APPLICATION OF THE 16TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 P TRUE COPY OF THE LETTER NO. PROG4/5997/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 17TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 Q TRUE COPY OF THE LETTER NO. PROG4/6016/2022/SERT DATED 06.10.2022 REJECTING THE APPLICATION OF THE 18TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 R TRUE COPY OF THE LETTER NO. PROG4/6026/2022/SERT DATED 13.10.2022 REJECTING PETITIONER FOR THE APPLICATION OF THE 19TH EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS. Exhibit P4 S TRUE COPY OF THE LETTER NO. PROG4/6017/2022/SERT DATED 06.10.2022 REJECTING PETITIONER FOR THE APPLICATION OF THE 20TH EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS. Exhibit P4 T TRUE COPY OF THE LETTER NO. PROG4/6018/2022/SERT DATED 07.10.2022 REJECTING PETITIONER FOR THE APPLICATION OF THE 21ST EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS. Exhibit P4 U TRUE COPY OF THE LETTER NO. PROG4/6019/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 22ND PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 V TRUE COPY OF THE LETTER NO. PROG4/5988/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 23RD PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 W TRUE COPY OF THE LETTER NO. PROG4/6027/2022/SERT DATED 13.10.2022 REJECTING THE APPLICATION OF THE 24TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4X TRUE COPY OF THE LETTER NO. PROG4/6022/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 25TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 Y TRUE COPY OF THE LETTER NO. PROG4/5996/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 26TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 Z TRUE COPY OF THE LETTER NO. PROG4/6023/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 27TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS WP(C) No.42175/2022 10 / 10
Exhibit P4 AA TRUE COPY OF THE LETTER NO. PROG4/6024/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 28TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 AB TRUE COPY OF THE LETTER NO. PROG4/5987/2022/SERT DATED 07.10.2022 REJECTING THE APPLICATION OF THE 29TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 AC TRUE COPY OF THE LETTER NO. PROG4/6001/2022/SERT DATED 13.10.2022 REJECTING THE APPLICATION OF THE 30TH PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 AD TRUE COPY OF THE LETTER NO. PROG4/6002/2022/SERT DATED 13.10.2022 REJECTING THE APPLICATION OF THE 31ST PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4 AE TRUE COPY OF THE LETTER NO. PROG4/6003/2022/SERT DATED 13.10.2022 REJECTING THE APPLICATION OF THE 32ND PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS Exhibit P4AF .TRUE COPY OF THE LETTER NO. PROG4/6008/2022/SERT DATED 13.10.2022 REJECTING THE APPLICATION OF THE 33RD PETITIONER FOR EQUIVALENCY OF HER SECONDARY COURSE FROM NIOS.
22-12-2022 /True Copy/ Assistant Registrar
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