Kerala High Court

Vipin Haridas vs National Medical Commission on 22 December, 2022

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                       WP(C) NO. 39066 OF 2022
PETITIONER:

          IRSHAD H A., AGED 28 YEARS, S/O SIDHIQUE,
          PALAKKAL (H), PONNANI SOUTH,
          MALAPPURAM - 679586.

          BY ADVS.
          O.A.NURIYA
          ASHEEK ANTONY


RESPONDENTS:

    1     KERALA UNIVERSITY OF HEALTH SCIENCES,
          MULANKUNNATHUKAVU, THRISSUR, PIN-680596,
          REPRESENTED BY ITS REGISTRAR.

    2     THE DIRECTOR OF HEALTH SCIENCES,
          DIRECTORATE OF HEALTH SERVICES, GENERAL HOSPITAL
          JUNCTION, THIRUVANATHAPURAM PIN-695035.

    3     THE PRINCIPAL, KANNUR MEDICAL COLLEGE,
          ANJARAKANDI P.O, KANNUR DIST., PIN - 670612.

    4     STATE OF KERALA, REPRESENTED BY THE PRINCIPAL
          SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE,
          GOVERNMENT SECRETARIAT ANNEXE-2, THIRUVANATHAPURAM -
          695001.

          BY ADVS.
          ABDUL RAOOF PALLIPATH
          K.R.AVINASH (KUNNATH)(K/1364/2003)
          SRI.P.SREEKUMAR -SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.12.2022, ALONG WITH WP(C).39420/2022, 40758/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 39066/22
                                     2



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                       WP(C) NO. 39420 OF 2022
PETITIONERS:

     1     IJAZ M.S., KUHS REG NO.150011685,
           TCMC TEMPORARY REG. NO: 68471, AGED:24 YEARS, S/O
           A.M.SHIHAB, CHAVADIYIL, ARATTUPUZHA NORTH P.O,
           ALAPPUZHA DT., PIN: 690515.

     2     AGNIMITHRA THUMBAYIL, AGED 27 YEARS
           KUHS REG NO.150011708, TCMC TEMPORARY REG. NO:
           69668, D/O JIOTHISH THUMBAYIL, THUMBAYIL HOUSE,
           VARIYAM THODI, FAROOK COLLEGE, ADIVARAM, KOZHIKKODE
           DT., PIN: 673632.

     3     SHARON SAMUEL, AGED 27 YEARS
           KUHS REG NO.150011813, TCMC TEMPORARY REG. NO:
           68665, D/O SAMUEL E.J, ELAMTHURUTHIL HOUSE,
           ETTUMANOOR P.O, KOTTAYAM DT., PIN:686631.

     4     SREELATHA K, AGED 26 YEARS
           KUHS REG NO.150011819, TCMC TEMPORARY REG. NO:
           68640, SREERAM NIVAS, DEVAN ROAD, KANHANGAD,
           KASARAGOD DT., PIN:671315.

     5     SAMEYA MOOSA, AGED 26 YEARS
           KUHS REG NO.150011698, TCMC TEMPORARY REG. NO:
           68522, D/O MOHAMMED MOOSA, PARUPANAKKAL HOUSE,
           KAIPAMANGALAM, CHALINGAD P.O, THRISSUR DT.,
           PIN:680681.

     6     AMAL AMEEN K, AGED 26 YEARS
           KUHS REG NO.150011712, TCMC TEMPORARY REG. NO:
           68741, S/O SAGEER, KALLIKUZHIYIL HOUSE, MANJALY
           MANNAM P.O, ERNAKULAM DT., PIN: 683520.

     7     AHMED SALEH ALI P, AGED 27 YEARS
           KUHS REG NO.150011681, TCMC TEMPORARY REG. NO:
           68634, S/O KOYANNI, PADUPPUNGAL HOUSE, VANIYAMBALAM
           P.O, MALAPPURAM DT., PIN: 679339.
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                                   3

     8     VISWAJITH MANJOO,AGED 25 YEARS
           KUHS REG NO.150011821, TCMC TEMPORARY REG. NO:
           68503, S/O MAHESH, MURALI NIVAS, KADAMBUR P.O,
           EDAKKAD,
           KANNUR DT., PIN: 670663.

     9     JINI BABU, AGED 28 YEARS
           KUHS REG NO.120011568, TCMC TEMPORARY REG. NO:
           69574, D/O T.M JOSEPH, ARANYAK HOUSE, C.P NAGAR,
           EDAPPALLY P.O, ERNAKULAM DT., PIN:682024.

    10     SANTHINI RAVEENDRAN, AGED 27 YEARS
           KUHS REG NO. 120011622, TCMC TEMPORARY REG. NO:
           68936, D/O RAVEENDRAN, EDAVAN EDATHIL VEEDU,
           KARIMBAM (VIA), KURUMATHUR P.O, KANNUR DT.,
           PIN:670142.

    11     ANAVADYA NARENDRANATH, AGED 28 YEARS
           KUHS REG NO. 120011509, TCMC TEMPORARY REG. NO:
           69811, D/O NARENDRANATH, LAKSHMI VILASAM,
           MELUDEMURI, ADOOR, PATHANAMTHITTA DT., PIN:691523.

    12     SHANU P SHAHUL, AGED 28 YEARS
           KUHS REG NO. 130011627, TCMC TEMPORARY REG. NO:
           68904, D/O SHAHUL HAMEED, SHAFINA MANZIL,
           VELLIMALA, EDAMON P.O, PANALUR, KOLLAM DT., PIN:
           691307.

    13     PREM RAJAN IDICULA, AGED 27 YEARS
           KUHS REG NO. 140011872, TCMC TEMPORARY REG. NO:
           68762, S/O DR. RAJAN IDICULA, MELUTTU,
           KIZHAKKETHERUVU, KOTTARAKARA P.O, KOLLAM DT.,
           PIN:691531.

    14     PRAVEEN RAJ K, KUHS REG NO. 140011871, TCMC
           TEMPORARY REG. NO: 69489, KONDATH HOUSE, PURATHUR
           P.O, TIRUR, MALAPPURAM DT. PIN: 676102.

           BY ADVS.
           T.K.AJITH KUMAR
           AISWARYA RAMESAN
           HARITHA HARIDAS
           N.N.SUGUNAPALAN (SR.)


RESPONDENTS:

     1     NATIONAL MEDICAL COMMISSION, POCKET-14, SECTOR-8,
 WPC 39066/22
                                     4

           DWARAKA PHASE-1, NEW DELHI-110077, REPRESENTED BY
           ITS SECRETARY.

     2     KERALA UNIVERSITY OF HEALTH SCIENCES,
           MEDICAL COLLEGE POST, THRISSUR. PIN: 680596,
           REPRESENTED BY ITS REGISTRAR.
     3     KANNUR MEDICAL COLLEGE, ANJARAKANDY INTEGRATED
           CAMPUS, ANJARAKANDY POST, KANNUR DT. PIN: 670612.
           REPRESENTED BY ITS PRINCIPAL.

     4     STATE OF KERALA, REPRESENTED BY THE CHIEF
           SECRETARY, GOVERNMENT OF KERALA, SECRETARIAT,
           THIRUVANANTHAPURAM. PIN: 695001.

           BY ADVS.
           TITUS MANI
           ABDUL RAOOF PALLIPATH
           K.R.AVINASH (KUNNATH)(K/1364/2003)
           P. SREEKUMAR - SC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   22.12.2022,   ALONG   WITH   WP(C).39066/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 39066/22
                                     5



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                       WP(C) NO. 40758 OF 2022
PETITIONER:

           S. SANJEED, S/O S.SHAJI, 28/114, VISHAKOM(H),
           PARAPILLY NAGAR, PANAMPILLY NAGAR, COCHIN ,
           PIN - 682036

           BY ADVS.
           B.G.HARINDRANATH
           AMITH KRISHNAN H.
           M.GOPIKRISHNAN
           LEJO JOSEPH GEORGE
           SARAYOO S.


RESPONDENTS:

     1     NATIONAL MEDICAL COMMISSION, POCKET-14, S
           ECTOR-9, DWARAKA PHASE-I, NEW DELHI
           REPRESENTED BY ITS SECRETARY, PIN - 110077

     2     KERALA UNIVERSITY OF HEALTH SCIENCES
           REPRESENTED BY ITS REGISTRAR,
           MULANKUNNATHUKAVU, THRISSUR, PIN - 680596

     3     THE PRINCIPAL, KANNUR MEDICAL COLLEGE, A
           NJARAKANDI P.O., KANNUR DISTRICT, PIN - 670612

     4     THE DIRECTOR OF HEALTH SERVICES
           DIRECTORATE OF HEALTH SERVICES, GENERAL HOSPITAL
           JUNCTION, THIRUVANANTHAPURAM , PIN - 695035

     5     STATE OF KERALA, REPRESENTED BY THE PRINCIPAL
           SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE,
           GOVERNMENT SECRETARIAT ANNEXE-2,
           THIRUVANANTHAPURAM, PIN - 695001

           BY ADVS.
           TITUS MANI
           ABDUL RAOOF PALLIPATH
 WPC 39066/22
                                     6

           K.R.AVINASH (KUNNATH)(K/1364/2003)
           P.SREEKUMAR - SC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   22.12.2022,   ALONG   WITH   WP(C).39066/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 39066/22
                                     7



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                       WP(C) NO. 40906 OF 2022
PETITIONER:

           VIPIN HARIDAS., AGED 27 YEARS
           S/O HARIDAS. V, HARISREE SHANTHI NAGAR
           CHADAYAMANGALAM. KOLLAM KERALA-691534.

           BY ADVS.
           B.G.HARINDRANATH
           AMITH KRISHNAN H.
           M.GOPIKRISHNAN
           SARAYOO S.
           LEJO JOSEPH GEORGE


RESPONDENTS:

     1     NATIONAL MEDICAL COMMISSION,
           REPRESENTED BY ITS SECRETARY POCKET-14,
           SECTOR-9, DWARAKA PHASE-1, NEW DELHI-110077.

     2     KERALA UNIVERSITY OF HEALTH SCIENCES,
           REPRESENTED BY ITS REGISTRAR
           MULANKUNNATHUKAVU, THRISSUR, PIN- 680596.

     3     KANNUR MEDICAL COLLEGE, REPRESENTED BY ITS
           PRINCIPAL ANJARAKANDI P.O., KANNUR DISTRICT, PIN-
           670612.

     4     THE DIRECTOR OF HEALTH SCIENCES,
           DIRECTORATE OF HEALTH SERVICES, GENERAL HOSPITAL
           JUNCTION, THIRUVANANTHAPURAM 695 035.

     5     STATE OF KERALA, REPRESENTED BY THE PRINCIPAL
           SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE,
           GOVERNMENT SECRETARIAT ANNEXE-2,
           THIRUVANANTHAPURAM - 695001.

           BY ADVS.
           ABDUL RAOOF PALLIPATH
 WPC 39066/22
                                     8

           K.R.AVINASH (KUNNATH)(K/1364/2003)
           P.SREEKUMAR - SC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   22.12.2022,   ALONG   WITH   WP(C).39066/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 39066/22
                                     9



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                       WP(C) NO. 40960 OF 2022
PETITIONER:

           GOPIKA B SURESH, AGED 26 YEARS
           D/O SURESH KUMAR S, DWARAKA THAMALLACKAL,
           SOUTH KUMARAPURAM, ALAPPUZHA, KERALA - 690548.

           BY ADVS.
           B.G.HARINDRANATH
           AMITH KRISHNAN H.
           M.GOPIKRISHNAN
           SARAYOO S.
           LEJO JOSEPH GEORGE


RESPONDENTS:

     1     NATIONAL MEDICAL COMMISSION
           REPRESENTED BY ITS SECRETARY, POCKET-14,
           SECTOR-9, DWARAKA PHASE-I, NEW DELHI-110077.

     2     KERALA UNIVERSITY OF HEALTH SCIENCES,
           REPRESENTED BY ITS REGISTRAR,
           MULANKUNNATHUKAVU, THRISSUR, PIN- 680596.

     3     KANNUR MEDICAL COLLEGE,
           REPRESENTED BY ITS PRINCIPAL,
           ANJARAKANDI P.O., KANNUR DISTRICT, PIN-670612.

     4     THE DIRECTOR OF HEALTH SCIENCES,
           DIRECTORATE OF HEALTH SERVICES, GENERAL HOSPITAL
           JUNCTION, THIRUVANANTHAPURAM, PIN- 695035.

     5     STATE OF KERALA, REPRESENTED BY THE PRINCIPAL
           SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE,
           GOVERNMENT SECRETARIAT ANNEXE-2, THIRUVANANTHAPURAM
           - 695001.
 WPC 39066/22
                                     10

           BY ADVS.
           ABDUL RAOOF PALLIPATH
           K.R.AVINASH (KUNNATH)(K/1364/2003)
           P.SREEKUMAR - SC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   22.12.2022,   ALONG   WITH   WP(C).39066/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 39066/22
                                    11



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                       WP(C) NO. 41021 OF 2022
PETITIONER:

           RIZBIN FERNAS S., AGED 27 YEARS
           S/O SIRAJUDEEN, REJATH MANZIL,
           KANKATHUMUKKU, THIRUMULLAVARAM P.O.,
           KOLLAM-691012

           BY ADVS.
           B.G.HARINDRANATH
           AMITH KRISHNAN H.
           M.GOPIKRISHNAN
           SARAYOO S.
           LEJO JOSEPH GEORGE


RESPONDENTS:

     1     NATIONAL MEDICAL COMMISSION, REPRESENTED BY
           ITS SECRETARY POCKET-14, SECTOR-9,
           DWARAKA PHASE-I, NEW DELHI-110077.

     2     KERALA UNIVERSITY OF HEALTH SCIENCES,
           REPRESENTED BY ITS REGISTRAR
           MULANKUNNATHUKAVU, THRISSUR, PIN- 680596.

     3     KANNUR MEDICAL COLLEGE, REPRESENTED BY ITS
           PRINCIPAL ANJARAKANDI P.O., KANNUR DISTRICT,
           PIN-670612.

     4     THE DIRECTOR OF HEALTH SCIENCES, DIRECTORATE OF
           HEALTH SERVICES, GENERAL HOSPITAL JUNCTION,
           THIRUVANANTHAPURAM, PIN-695 035

     5     STATE OF KERALA, REPRESENTED BY THE PRINCIPAL
           SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE,
           GOVERNMENT SECRETARIAT ANNEXE-2,
           THIRUVANANTHAPURAM-695 001
 WPC 39066/22
                                     12

           BY ADVS.
           ABDUL RAOOF PALLIPATH
           K.R.AVINASH (KUNNATH)(K/1364/2003)
           P.SREEKUMAR - SC


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   22.12.2022,   ALONG   WITH   WP(C).39066/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 39066/22
                                       13

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                       WP(C) NO. 41023 OF 2022
PETITIONER:
          M.V.SHILPA., AGED 26 YEARS
          D/O C M SATHEESHAN, SHIKA HOUSE, CHAMBAD P.O,
          PATHIRIYAD, KANNUR, KERALA - 670741.

           BY ADVS.
           B.G.HARINDRANATH
           AMITH KRISHNAN H.
           LEJO JOSEPH GEORGE
           M.GOPIKRISHNAN
RESPONDENTS:
    1     NATIONAL MEDICAL COMMISSION,
          REPRESENTED BY ITS SECRETARY POCKET-14,
          SECTOR-9, DWARAKA PHASE-I, NEW DELHI-110077.

     2     KERALA UNIVERSITY OF HEALTH SCIENCES,
           REPRESENTED BY ITS REGISTRAR
           MULANKUNNATHUKAVU, THRISSUR, PIN- 680596.

     3     KANNUR MEDICAL COLLEGE,
           REPRESENTED BY ITS PRINCIPAL
           ANJARAKANDI P.O., KANNUR DISTRICT, PIN-670612.

     4     THE DIRECTOR OF HEALTH SCIENCES,
           DIRECTORATE OF HEALTH SERVICES, GENERAL HOSPITAL
           JUNCTION, THIRUVANANTHAPURAM, PIN- 695035.

     5     STATE OF KERALA, REPRESENTED BY THE PRINCIPAL
           SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE,
           GOVERNMENT SECRETARIAT, ANNEXE-2,
           THIRUVANANTHAPURAM 695 001.
           BY ADVS.
           ABDUL RAOOF PALLIPATH
           K.R.AVINASH (KUNNATH)(K/1364/2003)
           P.SREEKUMAR - SC
      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   22.12.2022,     ALONG   WITH   WP(C).39066/2022   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 39066/22
                                             14

                                 JUDGMENT

The petitioners in these cases - which have been heard

together taking note of the analogous factual circumstances

presented - are students pursuing MBBS Course in the Kannur

Medical College (hereinafter referred to as 'the College' for short).

They say that some of them have completed the Compulsory

Rotatory Medical Internship (CRMI); while some of them are

continuing the same, but that the Kerala University for Health

Sciences (KUHS) has now issued certain proceedings, finding that

same is not in order.

2. Sri.N.N.Sugunapalan, learned Senior Counsel, instructed

by Sri.T.K.Ajith Kumar - learned counsel for the petitioners in

WP(C)No.39420/2022; and Smt.O.A.Nuriya - learned counsel for

the petitioner in WP(C)No.39066/2022, asserted that their clients

have completed the CRMI, but have been refused Degree

Certificates by the KUHS.

3. As far as the petitioners in other cases are concerned,

their learned counsel - Sri.B.G.Harindranath, contended that his WPC 39066/22

clients are continuing with the CRMI, but now faced with the

predicament that the KUHS says that what has been already done

by them is improper and untenable.

4. Noticing the afore submissions, I asked Sri.P.Sreekumar

- learned Standing Counsel for the KUHS, about the factual

situation; to which he responded saying that several inspections

were conducted by his client with respect to the facilities, faculty,

patient intake and such other of the College, but that it was found

that, until December 2021, they could be given the leeway of

having provided same to the students, but beyond that, it was

found that they have woefully fallen short of the requisite statutory

standards. He submitted that, therefore, the KUHS has taken a

decision that, as far as every student, who is pursuing the CRMI,

he/she would be given credit to same done in the College until

December 2021, but will have to be shifted to other Colleges to

complete the balance. He affirmed that the Government has,

consequent to the said decision of the KUHS, issued an order

transferring 37 students - in which petitioners are all included - to

other Government Hospitals for completion of their balance portion WPC 39066/22

of the CRMI. He added that it is only thereafter can the petitioners

of either two of the aforesaid batch of cases be issued with their

Degree Certificates.

5. In reply, however, Sri.N.N.Sugunapalan - learned Senior

Counsel, Sri.B.G.Harindranath, as also Smt.O.A.Nuriya - learned

counsel for the petitioners, vehemently argued that their clients

will be able to establish before the KUHS that the CRMI pursued

by them with the College was in order and that said institution has

and had all facilities to have enabled them to complete it as per

law.

6. Sri.N.N.Sugunapalan, learned Senior Counsel, then

argued that these aspects could not be brought to the notice of

KUHS because none of the petitioners were ever given an

opportunity of being heard, even though they are the most vitally

affected by the decisions now taken by the said University.

7. I must say that there is some force in the afore

submissions of the petitioners because, unless they were also heard

by the KUHS, a final conclusion - that they have not completed

their CRMI properly or that their continuation of same is not in WPC 39066/22

order - could not have finally entered by the said University. Of

course, in such processes, the KUHS is not obligated to hear the

students, because they have the statutory liberty of moving on with

their processes, based on inspections and such other evaluations of

the facilities of the College. However, it is certainly necessary, at

least in these cases - without making it a precedent - that the

petitioners are also offered some indulgence, because their lives are

at stake for no fault of theirs.

8. I say as afore because, all petitioners joined the College

based on valid allotments made to them and approved by the

Statutory Admission Supervisory Committee; and hence, an

opportunity to convince the KUHS should certainly be made

available to them. In this regard, the inputs to be given by the

College should also be relevant.

Resultantly and since not much of time can be wasted in the

exercise that I propose to order, I issue the following directions:

a) The petitioners and the College are directed to produce

all documents in substantiation of their plea before the Registrar of

the KUHS, within a period of one week from today and they shall WPC 39066/22

do so even without a certified copy of this judgment.

b) On the afore documents being presented before the

KUHS, its competent Authority will hear the petitioners and the

College and take a decision on their requests, within a period of

three weeks thereafter.

c) Depending on the decision to be taken by the KUHS and

if they are to find in favour of the petitioners, those who have

completed the course will be favoured with their Degree

Certificates and those who are continuing the CRMI will be

allowed to complete it in the College.

d) Should, however, the KUHS is to find that the facilities

of the College were not requisite after December 2021, or such

other time, they will pass orders transferring the students, in terms

of the Government order already issued, giving them credit to such

period of CRMI as is found to be satisfactory.

This Writ Petition is thus ordered.

Sd/-

RR                                             DEVAN RAMACHANDRAN
                                                     JUDGE
 WPC 39066/22


                APPENDIX OF WP(C) 39420/2022

PETITIONER EXHIBITS
Exhibit P1          TRUE COPY OF THE PROVISIONAL MBBS DEGREE

CERTIFICATE OF THE 1ST PETITIONER. Exhibit P2 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 2ND PETITIONER. Exhibit P3 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 3RD PETITIONER. Exhibit P4 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 4TH PETITIONER. Exhibit P5 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 5TH PETITIONER. Exhibit P6 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 6TH PETITIONER. Exhibit P7 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 7TH PETITIONER. Exhibit P8 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 8TH PETITIONER. Exhibit P9 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 9TH PETITIONER . Exhibit P10 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 10TH PETITIONER. Exhibit P11 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 11TH PETITIONER. Exhibit P12 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 12TH PETITIONER. Exhibit P13 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 13TH PETITIONER. Exhibit P14 TRUE COPY OF THE PROVISIONAL MBBS DEGREE CERTIFICATE OF THE 14TH PETITIONER. Exhibit P15 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 1ST PETITIONER.

Exhibit P16 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 2ND PETITIONER.

Exhibit P17 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 3RD PETITIONER.

Exhibit P18 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE WPC 39066/22

TRAVANCORE- COCHIN MEDICAL COUNCILS TO 4TH PETITIONER.

Exhibit P19 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 5TH PETITIONER.

Exhibit P20 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 6TH PETITIONER.

Exhibit P21 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 7TH PETITIONER.

Exhibit P22 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 8TH PETITIONER.

Exhibit P23 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 9TH PETITIONER.

Exhibit P24 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 10TH PETITIONER.

Exhibit P25 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 11TH PETITIONER.

Exhibit P26 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 12TH PETITIONER.

Exhibit P27 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 13TH PETITIONER.

Exhibit P28 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION ISSUED BY THE TRAVANCORE- COCHIN MEDICAL COUNCILS TO 14TH PETITIONER.

Exhibit P29 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 1ST PETITIONER BY THE 3RD RESPONDENT.

Exhibit P30 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 2ND PETITIONER BY THE 3RD WPC 39066/22

RESPONDENT.

Exhibit P31 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 3RD PETITIONER BY THE 3RD RESPONDENT.

Exhibit P32 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 4TH PETITIONER BY THE 3RD RESPONDENT.

Exhibit P33 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 5TH PETITIONER BY THE 3RD RESPONDENT.

Exhibit P34 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 6TH PETITIONER BY THE 3RD RESPONDENT.

Exhibit P35 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 7TH PETITIONER BY THE 3RD RESPONDENT.

Exhibit P36 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 8TH PETITIONER BY THE 3RD RESPONDENT.

Exhibit P37 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 9TH PETITIONER BY THE 3RD RESPONDENT.

Exhibit P38 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 10TH PETITIONER BY THE 3RD RESPONDENT.

Exhibit P39 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 11TH PETITIONER BY THE 3RD RESPONDENT.

Exhibit P40 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 12TH PETITIONER BY THE 3RD RESPONDENT. .

Exhibit P41 TRUE COPY OF THE COURSE CERTIFICATE ISSUED TO THE 13TH PETITIONER BY THE 3RD RESPONDENT.

Exhibit P42 TRUE COPY OF THE COMPULSORY ROTATING RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 1ST PETITIONER.

Exhibit P43 TRUE COPY OF THE COMPULSORY ROTATING RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 2ND PETITIONER.

Exhibit P44 TRUE COPY OF THE COMPULSORY ROTATING RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 3RD PETITIONER .

Exhibit P45 TRUE COPY OF THE COMPULSORY ROTATING RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 4TH PETITIONER WPC 39066/22

Exhibit P46 TRUE COPY OF THE COMPULSORY ROTATING_RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 5TH PETITIONER. Exhibit P47 TRUE COPY OF THE COMPULSORY ROTATING RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 6TH PETITIONER.

Exhibit P48 TRUE COPY OF THE COMPULSORY ROTATING RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 7TH PETITIONER.

Exhibit P49 TRUE COPY OF THE COMPULSORY ROTATING RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 8TH PETITIONER Exhibit P50 TRUE COPY OF THE COMPULSORY ROTATING RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 9TH PETITIONER .

Exhibit P51 TRUE COPY OF THE COMPULSORY ROTATING RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 10TH PETITIONER .

Exhibit P52 TRUE COPY OF THE COMPULSORY ROTATING RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 11TH PETITIONER .

Exhibit P53 TRUE COPY OF THE COMPULSORY ROTATING RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 12TH PETITIONER .

Exhibit P54 TRUE COPY OF THE COMPULSORY ROTATING RESIDENTIAL INTERNSHIP CERTIFICATE ISSUED TO THE 13TH PETITIONER .

Exhibit P55 TRUE COPY OF THE REPRESENTATION DATED 9.11.2022 SUBMITTED BY THE PETITIONERS 1, 3 TO 13 AND TWO OTHERS BEFORE THE 2ND RESPONDENT.

Exhibit P56 TRUE COPY OF THE REPRESENTATION DATED 9.11.2022 SUBMITTED BEFORE THE 4TH RESPONDENT.

Exhibit P57 TRUE COPY OF THE RELEVANT PAGES OF THE DRAFT REGULATIONS FOR COMPULSORY ROTATING INTERNSHIP,2021.

Exhibit P58 TRUE COPY OF THE COMMON JUDGEMENT DATED 10.6.2022 IN WPC NO. 18790 OF 2022 AND WPC 16511 OF 2022.

Exhibit P59 TRUE COPY OF THE COVERING LETTER DATED 19.07.2022 SENT BY THE CONTROLLER OF EXAMINATIONS OF THE 2ND RESPONDENT TO THE 3RD RESPONDENT.

WPC 39066/22

APPENDIX OF WP(C) 40758/2022

PETITIONER EXHIBITS EXHIBITP1 TRUE COPY OF CERTIFICATE OF PROVISIONAL REGISTRATION DATED 03.02.2022 EXHIBITP2 TRUE COPY OF NOTIFICATION DATED 18.11.2021 ISSUED BY NATIONAL MEDICAL COMMISSION EXHIBIT P3 TRUE COPY OF THE JUDGMENT OF THE HON'BLE HIGH COURT OF KERALA IN W.P.(C) 16511/2022 & 18790/2022 EXHIBIT P4 LETTER DATED 15.09.2022 SENT BY REGISTRAR OF KUHS TO ADDITIONAL CHIEF SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT EXHIBIT P5 LETTER DATED 26.07.2022 SENT BY KERALA UNIVERSITY OF HEALTH SCIENCES TO THE PRINCIPAL, KANNUR MEDICAL COLLEGE EXHIBIT P6 PUBLIC NOTE DATED 21.09.2022 ISSUED BY NATIONAL MEDICAL COMMISSION EXHIBIT P7 PUBLIC NOTICE DATED 21.10.2022 ISSUED BY NATIONAL MEDICAL COMMISSION EXHIBIT P8 SCREENSHOT OF NMC WEBSITE OF RECOGNIZED LIST OF MEDICAL COLLEGES.

WPC 39066/22

APPENDIX OF WP(C) 40906/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION DATED 14.02.2022.

Exhibit P2 NOTIFICATION DATED 18.11.2021 ISSUED BY THE 1ST RESPONDENT.

Exhibit P3 JUDGMENT OF THIS HON'BLE COURT DATED 10.06.2022 IN W.P.(C) NO 16511/2022 AND 18790/2022.

Exhibit P4 LETTER DATED 15.09.2022 ISSUED BY THE 2ND RESPONDENT STATING THAT THE UNIVERSITY IS NOT IN A POSITION TO ACCEPT/VALIDATE THE CRMI/TRAINING UNDERGONE BY THE PETITIONER.

Exhibit P5 LETTER DATED 26.07.2022 ISSUED BY THE 2ND RESPONDENT APPROVING CRMI UNDERGONE IN KANNUR MEDICAL COLLEGE BY CERTAIN STUDENTS.

Exhibit P6 PUBLIC NOTICE DATED 21.09.2022 STATING CRMI STSHALL BE DONE ONLY IN APPROVED MEDICAL COLLEGES.

Exhibit P7 PUBLIC NOTICE DATED 21.10.2022 ISSUED BY THE 1ST RESPONDENT WHEREIN KANNUR MEDICAL COLLEGE IS SHOWN AS A RECOGNIZED MEDICAL INSTITUTION TO PURSUE CRMI FOR FOREIGN MEDICAL GRADUATES (FMG).

Exhibit P8 SCREENSHOT DATED 13.12.2022 OF THE WEBSITE OF 1ST RESPONDENT WHEREIN KANNUR MEDICAL COLLEGE IS AMONG THE LIST OF RECOGNIZED INSTITUTIONS/MEDICAL COLLEGES. WPC 39066/22

APPENDIX OF WP(C) 40960/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION DATED 19.2.2022. Exhibit P2 NOTIFICATION DATED 18.11.2021 ISSUED BY THE 1ST RESPONDENT.

Exhibit P3 JUDGMENT OF THIS HON'BLE COURT DATED 10.6.2022 IN WP(C) NO.16511/2022 AND 18790/2022.

Exhibit P4 LETTER DATED 15.9.2022 ISSUED BY THE 2ND RESPONDENT STATING THAT THE UNIVERSITY IS NOT IN A POSITION TO ACCEPT/VALIDATE THE CRMI/TRAINING UNDERGONE BY THE PETITIONER.

Exhibit P5 LETTER DATED 26.7.2022 ISSUED BY THE 2ND RESPONDENT APPROVING CRMI UNDERGONE IN KANNUR MEDICAL COLLEGE BY CERTAIN STUDENTS.

Exhibit P6 PUBLIC NOTICE DATED 21.9.2022 STATING CRMI SHALL BE DONE ONLY IN APPROVED MEDICAL COLLEGES.

Exhibit P7 PUBLIC NOTICE DATED 21.10.2022 ISSUED BY THE 1ST RESPONDENT WHEREIN KANNUR MEDICAL COLLEGE IS SHOWN AS A RECOGNIZED MEDICAL INSTITUTION TO PURSUE CRMI FOR FOREIGN MEDICAL GRADUATES (FMG).

Exhibit P8 SCREENSHOT DATED 13.12.2022 OF THE WEBSITE OF 1ST RESPONDENT WHEREIN KANNUR MEDICAL COLLEGE IS AMONG THE LIST OF RECOGNIZED INSTITUTIONS/MEDICAL COLLEGES. WPC 39066/22

APPENDIX OF WP(C) 41021/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE CERTIFICATE OF PROVISIONAL REGISTRATION DATED 01.02.2022.

Exhibit P2 NOTIFICATION DATED 18.11.2021 ISSUED BY THE 1ST RESPONDENT.

Exhibit P3 JUDGMENT OF THIS HON'BLE COURT DATED 10.06.2022 IN W.P.(C) NO 16511/2022 AND 18790/2022.

Exhibit P4 LETTER DATED 15.09.2022 ISSUED BY THE 2ND RESPONDENT STATING THAT THE UNIVERSITY IS NOT IN A POSITION TO ACCEPT/VALIDATE THE CRMI/TRAINING UNDERGONE BY THE PETITIONER Exhibit P5 LETTER DATED 26.07.2022 ISSUED BY THE 2ND RESPONDENT APPROVING CRMI UNDERGONE IN KANNUR MEDICAL COLLEGE BY CERTAIN STUDENTS.

Exhibit P6 PUBLIC NOTICE DATED 21.09.2022 STATING CRMI SHALL BE DONE ONLY IN APPROVED MEDICAL COLLEGES.

Exhibit P7 PUBLIC NOTICE DATED 21.10.2022 ISSUED BY THE 1ST RESPONDENT WHEREIN KANNUR MEDICAL COLLEGE IS SHOWN AS A RECOGNIZED MEDICAL INSTITUTION TO PURSUE CRMI FOR FOREIGN MEDICAL GRADUATES (FMG) Exhibit P8 SCREENSHOT DATED 13.12.2022 OF THE WEBSITE OF 1ST RESPONDENT WHEREIN KANNUR MEDICAL COLLEGE IS AMONG THE LIST OF RECOGNIZED INSTITUTIONS/MEDICAL COLLEGES. WPC 39066/22

APPENDIX OF WP(C) 41023/2022