Citation : 2022 Latest Caselaw 11993 Ker
Judgement Date : 22 December, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
WP(C) NO. 12281 OF 2017
PETITIONER:
STELLA
W/O SIMON, PUTHUVAL ARAYASSERY VEEDU, ANCHUTHENGU
P.O., THIRUVANANTHAPURAM DISTRICT,PIN:695309.
BY ADV SRI.N.SASIDHARAN UNNITHAN
RESPONDENTS:
1 THE COMMISSIONER
KERALA FISHERMEN'S WELFARE FUND BOARD,
POONKUNNAM, THRISSUR-680 002.
2 UNITED INDIA INSURANCE CO. LTD.
REPRESENTED BY THE DEPUTY GENREAL MANAGER,REGIONAL
OFFICE, KOCHI-682011.
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY, FISHERIES DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695001.
4 INSURANCE OMBUDSMAN
PULINATT BUILDING, OPP. COCHIN SHIPYARD, M.G.ROAD,
KOCHI-682015.
BY ADV SRI.P.K.MANOJKUMAR,SC,UNITED INDIA INSU
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.12.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C)Nos. 12281, 27688, 27762, 36419,
40411, 40702 of 2017
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
WP(C) NO. 27688 OF 2017
PETITIONERS:
1 AMMUKUTTY
AGED 55 YEARS
W/O.NATARAJAN,KUNNATHCHIRA,PATHIYANKARA,
THRIKUNNAPUZHA P.O.,ALAPPUZHA DISTRICT 690 515.
2 NATARAJAN
KUNNATHCHIRA,PATHIYANKARA, THRIKUNNAPUZHA
P.O.,ALAPPUZHA DISTRICT 690 515.
BY ADV SRI.N.SASIDHARAN UNNITHAN
RESPONDENTS:
1 THE COMMISSIONER,
KERALA FISHERMEN'S WELFARE FUND BOARD
POONKUNNAM, THRISSUR 680 002.
2 THE REGIONAL EXECUTIVE
KERALA FISHERMEN'S WELFARE FUND BOARD, THUMPOLI
MATSYA BHAVAN, THIRUVAMPADY,ALAPPUZHA.
3 UNITED INDIA INSURANCE CO. LTD
REP. BY THE DIVISIONAL MANAGER,DIVISIONAL OFFICE,
TRISSUR TRADE CENTRE,KURUPPAM ROAD, TRISSUR 680
001.
4 STATE OF KERALA
REP. BY THE SECRETARY,FISHERIES DEPARTMENT,
SECRETARIAT,THIRUVANANTHAPURAM - 695 001.
BY ADV SRI.P.K.MANOJKUMAR,SC,UNITED INDIA INSURANCE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)Nos. 12281, 27688, 27762, 36419,
40411, 40702 of 2017
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
WP(C) NO. 27762 OF 2017
PETITIONER:
DEEPA BIJU
W/O BIJU [email protected],BIJU SADANAM, KUMARAKOM
PO,KOTTAYAM DISTRICT. 686563.
BY ADV SRI.N.SASIDHARAN UNNITHAN
RESPONDENTS:
1 THE COMMISSIONER,
KERALA FISHERMEN'S WELFARE FUND BOARD,POONKUNNAM,
THRISSUR.680002.
2 THE REGIONAL EXECUTIVE
KERALA FISHERMEN'S WELFARE BOARD,M.P APPAN ROAD,
THIRUVANANTHAPURAM.695014.
3 UNITED INDIA INSURANCE CO.LTD
REP. BY THE DIVISIONAL MANAGER,DIVISIONAL OFFICE,
TRISSUR TRADE CENTRE,KURUPPAM ROAD, TRISSUR.
680001.
4 STATE OF KERALA
REP. BY THE SECRETARY, FISHERIES
DEPARTMENT,SECRETARIAT, THIRUVANANTHAPURAM.695001.
BY ADV SRI.P.K.MANOJKUMAR,SC,UNITED INDIA INSURANCE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)Nos. 12281, 27688, 27762, 36419,
40411, 40702 of 2017
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
WP(C) NO. 36419 OF 2017
PETITIONER:
SUNIMOL
AGED 40 YEARS
PUTHUVAL CHATHANYA, KOMANA,
AMBALAPUZHA,ALAPUZHA DISTRICT 688 561
BY ADV SRI.N.SASIDHARAN UNNITHAN
RESPONDENTS:
1 THE COMMISSIONER
KERALA FISHERMEN'S WELFARE FUND BOARD,
POONKUNNAM, THRISSUR 680 002
2 UNITED INDIA INSURANCE CO.LTD
REPRESENTED BY THE DIVISIONAL MANAGER,
DIVISIONAL OFFICER, TRISSUR TRADE CENTRE,
KURUPPAM ROAD, TRISSUR 680 001
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
FISHERIES DEPARTMENT,
SECRETARIAT,THIRUVANANTHAPURAM 695 001
BY ADV SRI.P.K.MANOJKUMAR,SC,UNITED INDIA INSURANCE
THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.12.2022, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING
W.P.(C)Nos. 12281, 27688, 27762, 36419,
40411, 40702 of 2017
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
WP(C) NO. 40411 OF 2017
PETITIONER:
USHAKUMARI K.V
W/O.LATE SANTHOSH KUMAR,
KAVALINKAL HOUSE, AROOR PO
,ALAPPUZHA DISTRICT 688534
BY ADVS.
SRI.N.SASIDHARAN UNNITHAN
SRI.A.E.ALIYAR
RESPONDENTS:
1 THE COMMISSIONER
KERALA FISHERMEN'S WELFARE FUND BOARD,POONKUNNAM,
THRISSUR 680002
2 UNITED INDIA INSURANCE CO. LTD.
REPRESENTED BY THE DIVISIONAL MANAGER,DIVISIONAL
OFFICE, TRISSUR TRADE CENTRE,KURUPPAM ROAD,
TRISSUR 680001
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY,FISHERIES DEPARTMENT,
SECRETARIAT, TIRUVANANTHAPURAM 695001
BY ADV SRI.P.K.MANOJKUMAR,SC,UNITED INDIA INSURANCE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.12.2022, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)Nos. 12281, 27688, 27762, 36419,
40411, 40702 of 2017
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
WP(C) NO. 40702 OF 2017
PETITIONER:
ROSAMMA @ ROSE LILLY
W/O LATE DASAPPAN ANTONY, KUNNEL HOUSE,POLLATHAI
P.O., ALAPPUZHA DISTRICT - 688 522.
BY ADVS.
SRI.N.SASIDHARAN UNNITHAN
SRI.A.E.ALIYAR
RESPONDENTS:
1 THE COMMISSIONER,
KERALA FISHERMEN'S WELFARE FUND BOARD,
POONKUNNAM, THRISSUR - 680 002.
2 UNITED INDIA INSURANCE CO. LTD
REPRESENTED BY THE DIVISIONAL MANAGER,
DIVISIONAL OFFICE, TRISSUR TADE CENTRE,
KURUPPAM ROAD, TRISSUR - 680 001.
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY,FISHERIES DEPARTMENT,
SECRETARIAT,THIRUVANANTHAPURAM - 695 001.
THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.12.2022, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)Nos. 12281, 27688, 27762, 36419,
40411, 40702 of 2017
7
AMIT RAWAL, J
-----------------------------------------------
W.P.(C) Nos. 12281, 27688, 27762,
36419, 40411, 40702 of 2017
-----------------------------------------------
Dated this the 22nd day of December, 2022
JUDGMENT
The learned counsel for the petitioner seeks liberty of
this Court for withdrawal of the writ petition for availing the
alternative remedy permissible in accordance with law.
Ordered accordingly.
Sd/-
AMIT RAWAL JUDGE TR
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