Soosa Nayagam vs R. Sajeev Kumar
2022 Latest Caselaw 11967 Ker

RFA No.359/2022                                 1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR. JUSTICE P.SOMARAJAN
         Wednesday, the 21st day of December 2022 / 30th Agrahayana, 1944
                       IA.NO.1/2022 IN RFA NO. 359 OF 2022
            OS 62/2009 OF II ADDITIONAL SUB COURT, THIRUVANANTHAPURAM
   PETITIONERS/APPELLANTS:

      1. SOOSA NAYAGAM, AGED 67 YEARS, S/O BERNABAS, RESIDING AT T.C. NO.
         27/482 (2) SOORYA, URRA NO.34-A, NEAR R.C. JUNCTION, (NEAR DISTRICT
         CO-OPERATIVE BANK), VANCHIYOOR-P.O., THIRUVANANTHAPURAM-695035, NOW
         RESIDING AT 6 GARWOOD BLVD, CLAYTON NJ 08312-2416, UNITED STATES OF
         AMERICA. REP. BY HIS POWER OF ATTORNEY HOLDER, DOMENIC RAPHAEL, S/O
         T. V. RAPHEAL, RESIDING AT ' KARUNYAM, 51/A, CHETHANA NAGAR,
         VALATHUNGAL. P.O, ERAVIPURAM, KOLLAM-691011.
      2. SUSY SUSAN ,W/O SOOSA NAYAGAM, T.C. NO. 27/482 (2), SOORYA, URRA
         NO.34-A, NEAR R.C. JUNCTION, (NEAR DISTRICT CO-OPERATIVE BANK),
         VANCHIYOOR-P.O., THIRUVANANTHAPURAM.

   RESPONDENT/RESPONDENT:

          R. SAJEEV KUMAR, AGED 53 YEARS ,S/O RADHAKRISHNAN, GOVT. SERVANT
          FROM TC NO. 32/1081(1), KARIKKAKAM MURI, KADAKAMPALLLY VILLAGE,
          THIRUVANANTHAPURAM, NOW RESIDING AT GOVERNMENT QUARTERS NO.31/332,
          MELARANNOOR, THYCAUD VILLAGE, KARAMANA.P.O., THIRUVANANTHAPURAM -
          695002

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay further
   proceedings in pursuance to the decree and judgment dated 17/08/2022 of
   the II Additional Subordinate judge's court of Thiruvananthapuram in O.S
   No.62 of 2009 pending disposal of the Appeal and to pass such other orders
   which this Honourable court may deem fit and necessary inthe interest of
   justice.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of   M/S.M.R.ANANDAKUTTAN,      M.HEMALATHA,     MAHESH    ANANDAKUTTAN,
   M.J.SAJITHA,Advocates for the petitioners and of M/S.SHAJI THANKAPPAN,
   K.J.SHARATH KUMAR, P.T.THAJMINA, BINCY JOSE, SUBIN K SUDHEER, Advocates
   for the respondent (caveator), the court passed the following:
                                      ORDER

There will be an interim order of stay, as prayed for, till 13/01/2023.

Sd/- P.SOMARAJAN JUDGE

21-12-2022 /True Copy/ Assistant Registrar