Smt.K.N.Chandrasekharan Pillai vs The District Collector
2022 Latest Caselaw 11944 Ker

WP(C) NO. 13509 OF 2013             1



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  WEDNESDAY, THE 21ST DAY OF DECEMBER 2022 / 30TH AGRAHAYANA,
                                   1944
                          WP(C) NO. 13509 OF 2013
PETITIONER/S:

              SMT.K.N.CHANDRASEKHARAN PILLAI
              S/O. NARAYANAN PILLAI, KENOTH HOUSE, MANJALLOOR
              KARA, VAZHAKKULAM.P.O., MOOVATTUPUZHA, PIN-686670.

              BY ADVS.
              SRI.RAJESH VIJAYENDRAN
              SRI.A.T.ANILKUMAR



RESPONDENT/S:

      1        THE DISTRICT COLLECTOR
               COLLECTORATE, KAKKANADU, ERNAKULAM DISTRICT.

      2        THE REVENUE DIVISIONAL OFFICER
               MOOVATTUPUZHA, ERNAKULAM DISTRICT.

      3        THE TALUK SURVEYOR
               MOOVATTUPUZHA TALUK, MOOVATTUPUZHA, ERNAKULAM
               DISTRICT, PIN-686670.

      4        THE VILLAGE OFFICER
               MANJALLOOR VILLAGE OFFICE, MANJALLOOR KARA,
               VAZHAKKULAM.P.O., MOOVATTUPUZHA, PIN-686670.

      5        MANJALLOOR GRAMA PANCHAYAT COMMIITTEE
               REPRESENTED BY ITS SECRETARY, VAZHAKKULAM.P.O.,
               MOOVATTUPUZHA, PIN-686670.

      6        MANJALLOOR GRAMA PANCHAYAT COMMITTEE
               REPRESENTED BY ITS PRESIDENT, MOOVATTUPUZHA
 WP(C) NO. 13509 OF 2013                  2


               VILLAGE, MANJALLOOR, ERNAKULAM DISTRICT-686670.

      7        THE SECRETARY
               MANJALLOOR GRAMA PANCHAYAT, MANJALLOOR, ERNAKULAM
               DISTRICT, PIN-686670.

               BY ADV SRI.MANUEL THOMAS



OTHER PRESENT:

               SR GP SRI RENJITH T R




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   21.12.2022,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 13509 OF 2013          3




                      P.V.KUNHIKRISHNAN, J
                  ---------------------------------------
                     W.P.(C) No.13509 of 2013
                   --------------------------------------
            Dated this the 21st day of December, 2022


                            JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS