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Salim M.A vs The General Manager
2022 Latest Caselaw 11938 Ker

Citation : 2022 Latest Caselaw 11938 Ker
Judgement Date : 21 December, 2022

Kerala High Court
Salim M.A vs The General Manager on 21 December, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
 WEDNESDAY, THE 21ST DAY OF DECEMBER 2022 / 30TH AGRAHAYANA, 1944
                      WP(C) NO. 41263 OF 2022
PETITIONER:

          SALIM M.A.
          AGED 66 YEARS
          S/O.AKBAR SHERIFF,
          SAIRA MANZIL, H.NO.32/647,
          OTHUPALLIPARAMBU ROAD, VARKALA,
          ERNAKULAM, COCHIN, PIN - 682030

          BY ADVS.
          P.V.ANILKUMAR
          D.SARITHA
          KEERTHI PRIYA A.



RESPONDENT:

          THE GENERAL MANAGER,
          PEOPLE'S URBAN CO-OPERATIVE BANK LTD.NO.51,
          THRIKKAKARA BRANCH (HEAD OFFICE),
          OPPOSITE MINI CIVIL STATION,
          THRIPUNITHURA, PIN - 682301

          SRI.DEVAPRASANTH.P.J.
          SMT.C.S.SHEEJA, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 41263 OF 2022            2


                            T.R. RAVI, J.
             --------------------------------------------
                     W.P.(C).No.41263 of 2022
              --------------------------------------------
             Dated this the 21st day of December, 2022


                             JUDGMENT

The petitioner seeks permission to withdraw the writ petition.

The writ petition is dismissed as withdrawn.

Sd/-

T.R.RAVI JUDGE

LEK

 
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