George Varghese Mathew vs State Of Kerala Represented By The ...
2022 Latest Caselaw 11853 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

         WEDNESDAY, THE 21ST DAY OF DECEMBER 2022 / 30TH AGRAHAYANA, 1944

                                 WP(C) NO. 31498 OF 2022

PETITIONER/S:

              GEORGE VARGHESE MATHEW
              AGED 59 YEARS
              STORM HAVEN, PADICKAMANNIL HOUSE, CHATHARI, HILL PALACE ROAD,
              TRIPUNITHURA, ERNAKULAM , PIN - 682301

              BY ADV P.B.AJOY



RESPONDENTS:

     1          STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY
                DEPARTMENT OF LOCAL SELF GOVERNMENT, 5TH FLOOR, SECRETARIAT ANNEX
                -I, THIRUVANANTHAPURAM, PIN - 695001

     2          DISTRICT COLLECTOR, ERNAKULAM DISTRICT
                DISTRICT, COLLECTORATE, 1ST FLOOR, CIVIL STATION KAKKANAD, ERNAKULAM,
                PIN - 682030

     3          THE TRIPUNITHURA MUNCIPALITY REPRESENTED BY ITS SECRETARY
                MUNICIPAL OFFICE, TRIPUNITHURA, ERNAKULAM, PIN - 682301

     4          THE SECRETARY, TRIPUNITHURA MUNCIPALITY
                MUNICIPALITY MUNICIPAL OFFICE, TRIPUNITHURA, ERNAKULAM, PIN - 682301

     5          THE COMMISSIONER OF POLICE, KOCHI CITY
                REVENUE TOWER, PARK AVENUE, ERNAKULAM, PIN - 682011

     6          THE STATION HOUSE OFFICER
                HILL PALACE POLICE STATION, ERNAKULAM , PIN - 682301

     7          THE EXECUTIVE ENGINEER
                OFFICE OF THE EXECUTIVE ENGINEER, PWD ROADS DIVISION, THRIKAKKARA,
                ERNAKULAM, PIN - 682021

     8          THE ASSISTANT EXECUTIVE ENGINEER
                OFFICE OF THE ASSISTANT EXECUTIVE ENGINEER, PWD ROADS DIVISION,
                THRIKAKKARA, ERNAKULAM, PIN - 682021

     9          THE ASSISTANT ENGINEER
                OFFICE OF THE ASSISTANT ENGINEER, PWD ROADS MULANTHURUTHY SECTION,
                MULANTHURRUTHY, ERNAKULAM , PIN - 682314

     10         THE BRANCH SECRETARY, CHATARI BRANCH, COMMUNIST PARTY OF INDIA
                (MARXIST)
 WP(C) NO. 31498 OF 2022
                                         2

            CHATARI, KARINGACHIRA, TRIPUNITHURA, ERNAKULAM , PIN - 682305

           BY ADV K.S.ARUN KUMAR - S.C.

           BY G.P. SRI. B.S.SYAMANTHAK




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 21.12.2022,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31498 OF 2022
                                3

                          JUDGMENT

It is submitted by the learned counsel for the petitioner

that the flag post has been removed by the 10 th respondent.

This submission is recorded and the writ petition is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-

WP(C) NO. 31498 OF 2022

APPENDIX OF WP(C) 31498/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE COMPLAINT DATED 05/02/2021 SUBMITTED BY THE PETITIONER TO THE 5TH RESPONDENT

Exhibit P2 TRUE COPY OF THE APPLICATION DATED 09/03/2022 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT

Exhibit P3 TRUE COPY OF THE LETTER DATED 03/04/2022 SUBMITTED BY THE 2ND RESPONDENT TO THE 7TH RESPONDENT

Exhibit P4 TRUE COPY OF THE REPORT DATED 19/05/2022 SUBMITTED BY THE 8TH RESPONDENT TO THE 7TH RESPONDENT

Exhibit P5 TRUE COPY OF THE COMPLAINT DATED 09/03/2022 SUBMITTED BY THE PETITIONER TO THE 4TH RESPONDENT

Exhibit P6 TRUE COPY OF THE NOTICE DATED 16/04/2022 ISSUED BY THE 4TH RESPONDENT TO THE 10TH RESPONDENT

Exhibit P7 TRUE COPY OF THE REQUEST LETTER DATED 21/05/2022 SUBMITTED BY THE PETITIONER TO THE 4TH RESPONDENT