Kerala High Court
The Adhyapaka Co-Operative Bank ... vs State Of Kerala on 21 December, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 21ST DAY OF DECEMBER 2022 / 30TH AGRAHAYANA, 1944
WP(C) NO. 15218 OF 2021
PETITIONER:
THE ADHYAPAKA CO-OPERATIVE BANK LTD. NO.A-300,
PUTHUSSERY P.O., THIRUVALLA, PATHANAMTHITTA DISTRICT,
PIN-689602, REPRESENTED BY ITS SECRETARY.
BY ADVS.
M.M.MONAYE
M.PAUL VARGHESE
NIRMALA P.V.
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO EDUCATION, EDUCATION
DEPARTMENT, THIRUVANANTHAPURAM-695001.
2 DIRECTORATE OF GENERAL EDUCATION (DGE),
REPRESENTED BY ITS DIRECTOR, JAGATHY,
THIRUVANANTHAPURAM-695014.
3 ACCOUNTANT GENERAL OF KERALA,
OFFICE OF THE ACCOUNTANT GENERAL OF KERALA,
THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF EDUCATION,
EDUCATION DEPARTMENT, KOTTAYAM DISTRICT,
KOTTAYAM-686001.
5 THE DISTRICT EDUCATIONAL OFFICER
OFFICE OF THE DEO, THIRUVALLA, THIRUVALLA P.O.,
PIN-689101.
6 DIRECTOR,
DIRECTORATE OF TREASURIES, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM-695014.
7 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL),
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
MALLAPPILLY, PATHANAMTHITTA DISTRICT-689585.
WP(C) NO. 15218 OF 2021
2
8 SUB TREASURY OFFICER,
SUB TRTEASURY PANDALAM, PANDALAM P.O.,
PIN-689501.
9 THE HEADMISTRESS,
PHSS MEZHUVELY, MEZHUVELY P.O.,
PATHANAMTHITTA-689507.
10 BABUJI K.V.,
KAVUMPURATH HOUSE, MEZHUVELY P.O., PIN-689507.
11 KUSAN S.,
NARAYANA SADANAM, ULLANNOOR P.O.,
PATHANAMTHITTA-689503.
CLERK SN TRUST HSS CHELANNAOOR
KANNAMKARA P.O, KOZHIKODU.
12 LEVAN S.,
NARAYANA SADANAM (MEDAYIL), MEZHUVELI P.O.,
PATHANAMTHITTA-689507, TEACHER, PHSS MEZHUVELI.
13 PRASOBHA T.K.,
PUTHEPARAMBIL, MEZUVELI P.O., PATHANAMTHITTA-
689507, TEACHER, SN TRUST HSS CHERTHALA, SN PURAM
P.O., CHERTHALA.
14 HILARI B.,
KAVUMPURATH HOUSE, MEZHUVELI P.O., PIN-689507.
15 THE HEADMISTRESS,
SN TRUST HSS, CHERIYANADU, CHERIYANADU-689511.
BY ADVS.
S.JAYAKRISHNAN
S.SUBHASH CHAND
SMT. MABLE C. KURIAN, SR.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.12.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 15218 OF 2021
3
T.R. RAVI, J.
--------------------------------------------
W.P.(C) No.15218 of 2021
--------------------------------------------
Dated this the 21st day of December, 2022
JUDGMENT
The counsel for the petitioner seeks permission to withdraw
this writ petition. A memo has also been filed to that effect.
Permission granted. This writ petition is dismissed as
withdrawn.
Sd/-
T.R.RAVI
JUDGE
mpm
WP(C) NO. 15218 OF 2021
APPENDIX OF WP(C) 15218/2021
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE GAZETTE NOTIFICATION
DATED 20/10/2020.
Exhibit P2 TRUE COPY OF THE LOAN APPLICATION
SUBMITTED BY R10 BABUJI FOR THE AMOUNT OF
RS.10,00,000/- DATED 01/02/2018.
Exhibit P3 TRUE COPY OF THE EMPLOYMENT CERTIFICATE OF
BABUJI DATED 01/02/2018.
Exhibit P4 TRUE COPY OF THE EMPLOYMENT CERTIFICATE OF
PUSHAPALATHA DATED 01/02/2018.
Exhibit P5 TRUE COPY OF THE EMPLOYMENT CERTIFICATE OF
LEVAN DATED 02/02/2018.
Exhibit P6 TRUE COPY OF THE BOND DATED 20/02/2018.
Exhibit P7 TRUE COPY OF THE EMPLOYMENT CERTIFICATE OF
BABUJI WITH RESPECT TO THELOAN OF RS. 5
LAKHS DATED 01/02/2018.
Exhibit P8 TRUE COPY OF THE CONSENT OF PUSHPALATHA
AGREEING TO EFFECT RECOVERIES DATED
01/02/2018.
Exhibit P9 TRUE COPY OF THE CONSENT OF SURETY KUSAN
DATED 02/02/2018.
Exhibit P10 TRUE COPY OF THE BOND DATED 10/02/2018.
Exhibit P11 TRUE COPY OF THE EMPLOYMENT CERTIFICATE
WITH THE CONSENT OF BABUJI WITH RESPECT TO
THE LOAN OF RS.3 LAKHS DATED 19/10/2013.
Exhibit P12 TRUE COPY OF THE CONSENT OF PUSHPALATHA
AGREEING TO EFFECT RECOVERIES DATED
18/10/2013.
WP(C) NO. 15218 OF 2021
Exhibit P13 TRUE COPTY OF THE CONSENT OF SURETY
PRASOBHA DATED 19/10/2013.
Exhibit P14 TRUE COPY OF THE EMPLOYMENT CERTIFICATE
WITH THE CONSENT OF PUSHPALATHA WITH
RESPECT TO THELOAN OF RS.7 LAKHS DATED
18/08/2016.
Exhibit P15 TRUE COPY OF THE CONSENT OF PROSOBHA
AGREEING TO EFFECT RECOVERIES DATED
19/08/2016.
Exhibit P16 TRUE COPY OF TEH CONSENT OF SURETY KUSAN
DATED 18/08/2016.
Exhibit P17 TRUE COPY OF THE BOND DATED 24/08/2016.
Exhibit P18 TRUE COPY OF THE EMPLOYMENT CERTIFICATE
WITH THE CONSENT OF PUSHPALATHA WITH
RESPECT TO THE LOAN OF RS. 5 LAKHS DATED
19/08/2016.
Exhibit P19 TRUE COPY OF THE CONSENT OF PROSOBHA
AGREEING TO EFFECT RECOVERIES DATED
19/08/2016.
Exhibit P20 TRUE COPY OF THE CONSENT OF SURETY KUSAN
DATED 18/08/2016.
Exhibit P21 TRUE COPY OF THE CONSENT OF PUSHPALATHA
WITH RESPECT TO THE LOAN OF RS.5 LAKHS
DATED 24/10/2017.
Exhibit P22 TRUE COPY OF THE CONSENT OF LEVAN DATED
20/02/2018.
Exhibit P23 TRUE COPY OF THE CONSENT OF BABUJI
AGREEING TO EFFECT RECOVERIES DATED
24/10/2017.
Exhibit P24 TRUE COPY OF THE BOND DATED 03/02/2018.
Exhibit P25 TRUE COPY OF THE EMPLOYMENT CERTIFICATE
WITH THE CONSENT OF PUSHPALATHA WITH
WP(C) NO. 15218 OF 2021
RESPECT TO THELOAN OF RS.2LAKHS DATED
16/02/2018.
Exhibit P26 TRUE COPY OF THE NOTICES SENT BY THE
PETITIONER DATED 03/02/2018 TO THE 9TH
RESPONDENT HEAD MISTRESS, PHSS, MEZHUVELI.
Exhibit P27 TRUE COPY OF THE NOTICES SENT BY THE
PETITIONER DATED 20/02/2018 TO THE 9TH
RESPONDENT HEAD MISTRESS, PHSS, MEZHUVELI.
Exhibit P28 TRUE COPY OF THE NOTICES SENT BY THE
PETITIONER DATED 10/02/2018 TO THE 15TH
RESPONDENT HEAD MISTRESS, SN TRUST, PHSS,
CHERIYANAD.
Exhibit P29 TRUE COPY OF THE NOTICES SENT BY THE
PETITIONER DATED 20/02/2018 TO THE 15TH
RESPONDENT HEAD MISTRESS, SN TRUST, PHSS,
CHERIYANAD.
Exhibit P30 TRUE COPY OF THE NOTICES SENT BY THE
PETITIONER DATED 09/07/2019 TO THE 9TH
RESPONDENT HEAD MISTRESS, PHSS, MEZHUVELI.
Exhibit P31 TRUE COPY OF THE NOTICES SENT BY THE
PETITIONER DATED 22/07/2020 TO THE 9TH
RESPONDENT HEAD MISTRESS, PHSS, MEZHUVELI.
Exhibit P32 TRUE COPY OF THE NOTICES SENT BY THE
PETITIONER DATED 09/07/2021 TO THE 9TH
RESPONDENT HEAD MISTRESS, PHSS, MEZHUVELI.
Exhibit P33 TRUE COPY OF THE NOTICES SENT BY THE
PETITIONER DATED 09/07/2021 TO THE 9TH
RESPONDENT HEAD MISTRESS, PHSS, MEZHUVELI.
Exhibit P34 TRUE COPY OF THE NOTICE SENT BY THE
PETITIONER DATED 09/07/2021 TO THE
DISTRICT EDUCATIONAL OFFICER, THIRUVALLA.
Exhibit P35 TRUE COPY OF THE NOTICES SENT BY THE
PETITIONER DATED 09/07/2019 TO DEPUTY
WP(C) NO. 15218 OF 2021
DIRECTOR OF EDUCATION, PATHANAMTHITTA.
Exhibit P36 A TRUE COPY OF THE JUDGMENT IN WPC
NO.28803/2018 DATED 01/07/2019.
RESPONDENTS' EXHIBITS
Exhibit R10(a) TRUE COPY OF THE RULING OF THIS HON'BLE
COURT REPORTED AS PHILIP.C.M VS REGISTRAR
OF CO-OPERATIVE SOCIETIES,
THIRUVANANTHAPURAM AND OTHERS (2018(3) KHC
780).
Exhibit R10(b) TRUE COPY OF THE SAID RULING OF THIS
HON'BLE COURT THUS REPORTED AS CHENGAMANAD
SERVICE CO-OPERATIVE BANK LTD VS.
P.R.MOHANAN AND OTHERS (2003 3 KHC 205).
