Citation : 2022 Latest Caselaw 11751 Ker
Judgement Date : 20 December, 2022
RFA No.364/2022 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
Tuesday, the 20th day of December 2022 / 29th Agrahayana, 1944
IA.NO.1/2022 IN RFA NO. 364 OF 2022
OS 90/2020 OF PRINCIPAL SUB COURT , KOZHIKODE
PETITIONER/APPELLANT/PLAINTIFF:
RADHAKRISHNAN NAIR, AGED 81 YEARS, S/O LATE KARUNAKARAN NAIR,
SPARROW NEST, HOUSE NO.23/1135B. PALAT NAGAR, THIRUVANOOR NADA,
THIRUVANOOR POST, CALICUT.673029.
RESPONDENTS/RESPONDENTS/DEFENDANTS:
1. SHALI PRABHA, AGED 41, W/O LATE DINESH P., SPARROW NEST, H.
NO.23/1135 B. PALAT NAGAR, THIRUVANOOR NADA, THIRUVANOOR POST,
CALICUT.673029.
2. ALOK P.NAIR, AGED 13(MINOR), S/O LATE DINESH P, REPRESENTED BY
GUARDIAN MOTHER,SPARROW NEST, HOUSE.NO.23/1135 B. PALAT NAGAR,
THIRUVANOOR NADA, THIRUVANOOR POST, CALICUT, 673029.
3. DEEPA RADHIKA, AGED 47 YEARS, W/O HARIDASAN C.K, CHAITHRAM,
H.NO.23/967-CI PALAT NAGAR, THIRUVANOOR NADA, THIRUVANOOR POST,
CALICUT.673029.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay all further
proceedings pursuant to the decree and judgment in O.S No.90/2020 dated
30/9/2022 on the file of Principal Sub Judge, Kozhikode pending disposal
of the above Regular First Appeal.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of SRI.P.V.JAYACHANDRAN, SRI.VENUGOPALAN MENON, Advocates for the
petitioner, the court passed the following:
ORDER
There will be an interim order of stay as prayed for, till 18/01/2023.
Sd/- P.SOMARAJAN JUDGE
20-12-2022 /True Copy/ Assistant Registrar
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