Tinoy Joy vs Special Tahsildar(L.R), ...
2022 Latest Caselaw 11728 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
  TUESDAY, THE 20TH DAY OF DECEMBER 2022 / 29TH AGRAHAYANA, 1944
                      WP(C) NO. 41481 OF 2022
PETITIONER:

          TINOY JOY
          AGED 28 YEARS
          S/O.JOY JOSEPH, PUNNELIPARAMBIL, THAZHEKKAD, KARUR,
          KIZHAKKENCHERRY-II VILLAGE, ALATHUR, PALAKKAD-680697.

          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT:

          SPECIAL TAHSILDAR(L.R), PATTAMBI
          OFFICE OF THE SPECIAL TAHSILDAR (L.R),
          MINI CIVIL STATION, OTTAPALAM, PATTAMBI,
          PALAKKAD-679104.

          SMT. C. S. SHEEJA, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 41481 OF 2022

                                    2


                              T.R. RAVI, J.
             --------------------------------------------
                    W.P.(C) No.41481 of 2022
                  --------------------------------------------
            Dated this the 20th day of December, 2022

                            JUDGMENT

The prayer made in the writ petition is for an early disposal of

S.M.No.1938/2022 pending before the respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the respondent to

take up S.M.No.1938/2022 and dispose of the same within 24

months from the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 41481 OF 2022

APPENDIX OF WP(C) 41481/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M.NO.1938/2022 ISSUED BY THE RESPONDENT DATED 03.12.2022.