A.D. Saju vs Rahesh Kumar. R
2022 Latest Caselaw 11716 Ker

Con.Case(C) No.2187/2022                             1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
             Tuesday, the 20th day of December 2022 / 29th Agrahayana, 1944
                 CONTEMPT CASE(C) NO. 2187 OF 2022(S) IN WP(C) 16254/2021

      PETITIONER/PETITIONER IN THE WRIT PETITION:


       A.D.SAJU, AGED 57 YEARS, S/O DEVASSY, ALAPPATT HOUSE, AYYANTHOLE P.O.,
       THRISSUR - 680003

            BY ADVS. M/S.K.B.GANGESH & AMAL S KUMAR.

      RESPONDENTS/2ND AND 3RD RESPONDENTS IN THE WRIT PETITION:


          1. RAHESH KUMAR.R, THE SECRETARY, CORPORATION OF THRISSUR,
             CORPORATION OFFICE,THRISSUR - 680 504
          2. DITTO DAS, ASSISTANT ENGINEER, ZONAL OFFICE, THRISSUR MUNICIPAL
             CORPORATION, AYYANTHOLE, THRISSUR - 680003

            BY ADV SANTHOSH P.PODUVAL

        This Contempt of court case (civil) having come up for orders on
   20.12.2022, the court on the same day passed the following:

                                                ORDER

It is submitted by the learned counsel for the respondent

Corporation that further steps for complying with the directions contained

in the judgment are being taken.

Post on 16/1/2023.

Sd/- ANU SIVARAMAN JUDGE

20-12-2022 /True Copy/ Assistant Registrar