P.K. Jisha vs Silja Vinodan
2022 Latest Caselaw 11689 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE C.S.DIAS
  TUESDAY, THE 20TH DAY OF DECEMBER 2022 / 29TH AGRAHAYANA, 1944
                     OP(C) NO. 2525 OF 2022


  AGAINST THE ORDER DATED 14.12.2022 IN I.A.NO.20/2022 IN OPELE
               1/2021 OF MUNSIF COURT, KUTHUPARAMBA
PETITIONER/1ST RESPONDENT:

          P.K. JISHA,
          AGED 39 YEARS,
          W/O BIJESH, VINAYA NIVAS,
          KEEZHALLUR AMSOM, KANAD DESOM,
          EDAYANNUR P.O,
          KANNUR DISTRICT, PIN - 670595

          BY ADVS.   P.G.SURESH
                     ASWATHY KRISHNAN


RESPONDENTS/ PETITIONER- RESPONDENTS 2-7:

    1     SILJA VINODAN
          AGED 34 YEARS
          W/O VINODAN,
          VELUTHANKUNDIL HOUSE,
          JANASVANA KENDARAM,
          KEEZHALLUR AMSOM, KANAD DESOM,
          EDAYANNUR P.O, KANNUR DISTRICT.
          PIN - 670595

    2     A. AJITHA,
          AGED 46 YEARS,
          W/O GANGADHARAN,
          KARUVALANKIYIL VEEDU,
          KEEZHALLUR AMSOM, KANAD DESAM,
          THALAKKOD, EDAYANNUR P.O,
          KANNUR DISTRICT, PIN - 670595

    3     PURUSHOTHAMAN P.P,
          AGED 52 YEARS,
          S/O KUMARAN, ASHIL NIVAS,
          KEEZHALLUR AMSOM, KANAD DESAM,
          THALAKKOD, EDAYANNUR P.O,
          KANNUR DISTRICT, PIN - 670595

    4     RAJITHA C K,
          AGED 40 YEARS,
          W/O PURUSHOTHAMAN P P,
          ASHIL NIVAS, KEEZHALLUR AMSOM KANAD DESAM,
 O.P.(C)No.2525/2022

                                 -:2:-




              THALAKKOD, EDAYANNUR P.O,
              KANNUR DISTRICT, PIN - 670595

      5       K.P. SUNITHA,
              AGED 43 YEARS,
              W/O PRABHAKARAN,
              PUTHAN VALAPPIL HOUSE,
              KEEZHALLUR AMSOM
              KANAD DESAM, THALAKKOD,
              EDAYANNUR P.O.,
              KANNUR DISTRICT, PIN - 670595

      6       P.K. SANTHOSH,
              AGED 42 YEARS,
              S/O KUMARAN, M K HOUSE
              KEEZHALLUR AMSOM KANAD DESAM,
              THALAKKOD, EDAYANNUR P.O,
              KANNUR DISTRICT, PIN - 670595

      7       ANITHA K.P
              AGED 39 YEARS
              W/O P K SANTHOSH M K HOUSE,
              KEEZHALLUR AMSOM KANAD DESAM,
              THALAKKOD, EDAYANNUR P.O,
              KANNUR DISTRICT, PIN - 670595

      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
20.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C)No.2525/2022

                                   -:3:-




                 Dated this the 20th day of December,2022

                          JUDGMENT

The learned counsel appearing for the petitioner

seeks leave to withdraw the original petition, without

prejudice to his right to file a revision petition on the

same cause of action.

2. Leave sought for is granted.

The original petition is dismissed as withdrawn.

Sd/-

C.S.DIAS,JUDGE

DST/20.12.22 //True copy/

P.A.To Judge