Kerala High Court
C.P.Prathapan vs Kerala State Pollution Control ... on 20 December, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY,THE 20TH DAY OF DECEMBER 2022 / 29TH AGRAHAYANA, 1944
WP(C) NO. 15177 OF 2012
PETITIONER:
C.P.PRATHAPAN
AGED 50 YEARS, S/O. C.K.PADMANABHAN,
CHUNDNTHARAYIL HOUSE, MAMALA P.O., ERNAKULAM.
BY ADVS.SRI.ENOCH DAVID SIMON JOEL
SMT.NISHA JOHN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 DIRECTOR OF MINING AND GEOLOGY
DEPARTMENT OF MINING AND GEOLOGY,
THIRUVANANTHAPURAM-695001.
3 THE GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,
DISTRICT OFFICE, ERNAKULAM.
4 KAKKAD VENMANI ACTION COUNCIL
KKAKKAD, MAMALA P.O., KOCHI-682305.
BY ADV SRI.B.N.SHIVSANKAR
SRI.T.R.RENJITH, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 20.12.2022, ALONG WITH WP(C).8330/2012, 18733/2012 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).Nos.28319 of 2011 and
8330, 15177 & 18733 of 2012
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY,THE 20TH DAY OF DECEMBER 2022/29TH AGRAHAYANA,1944
WP(C) NO. 8330 OF 2012
PETITIONER/S:
C.P.PRATHAPAN
S/O. C.K. PADMANABHAN, CHUNDNTHARYIL HOUSE,
MAMALA P.O., ERNAKULAM.
BY ADVS.
SMT.NISHA JOHN
SMT.TINA ALEX THOMAS
RESPONDENTS:
1 THE SECRETARY,
THIRUVANIYOOR GRAMA PANCHAYAT
THIRUVANIYOOR GRAMA PANCHAYAT,
THIRUVANIYOOR P.O., ERNAKULAM, PIN-682308.
2 THIRUVANIYOOR GRAMA PANCHAYATH
THIRUVANIYOOR P.O., ERNAKULAM, PIN-682308,
REPRESENTED BY THE SECRETARY.
BY ADVS.
SRI.A.T.ANILKUMAR
SMT.V.SHYLAJA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.12.2022, ALONG WITH WP(C).15177/2012 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).Nos.28319 of 2011 and
8330, 15177 & 18733 of 2012
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY,THE 20TH DAY OF DECEMBER 2022/29TH AGRAHAYANA,1944
WP(C) NO. 18733 OF 2012
PETITIONER:
V.V.KRISHNAKUMAR
AGED 41 YEARS
S/O.VELAYUDHAN, VADANETH HOUSE, KAKKAD KARA,
MAMALA P.O., ERNAKULAM DISTRICT.
BY ADV SRI.B.N.SHIVSANKAR
RESPONDENTS:
1 C.P.PRATHAPAN
S/O.C.K.PADMANABHAN, CHULLUTHARAYIL HOUSE,
MAMALA P.O., ERNAKULAM DISTRICT, PIN - 682 305.
2 THIRUVANIYOOR GRAMA PANCHAYATH
THIRUVANIYOOR P.O., ERNAKULAM, PIN - 682 308,
REPRESENTED BY SECRETARY.
3 THE GEOLOGIST
MINING AND GEOLOGY DEPARTMENT,
DISTRICT OFFICE, CIVIL STATION, KAKKANAD,
ERNAKULAM, PIN - 682 030.
4 ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION CONTROL BOARD,
DISTRICT OFFICE - 2, GANDHINAGAR,
ERNAKULAM, PIN - 682 020.
5 DISTRICT COLLECTOR
COLLECTORATE, KAKKANAD,
ERNAKULAM, PIN - 682 030.
6 REVENUE DIVISIONAL OFFICER
MUVATTUPUZHA, PIN - 686 661.
7 ASSISTANT EXECUTIVE ENGINEER BUILDINGS
PWD, ERNAKULAM, PIN - 682 030.
8 THE THAHSILDAR
KUNNATHUNAD TALUK OFFICE,
PERUMBAVOOR, PIN - 683542.
W.P.(C).Nos.28319 of 2011 and
8330, 15177 & 18733 of 2012
4
9 SUB INSPECTOR OF POLICE
CHOTTANIKKARA, PIN - 682 312
10 SUPERINTENDENT OF POLICE
ALUVA, PIN - 683 101
BY ADV RENJITH T.R,, SR.GP
SRI.NAVEEN T., SC, PCB
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.12.2022, ALONG WITH WP(C).15177/2012 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).Nos.28319 of 2011 and
8330, 15177 & 18733 of 2012
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY,THE 20TH DAY OF DECEMBER 2022/29TH AGRAHAYANA,1944
WP(C) NO. 28319 OF 2011
PETITIONER:
C.P.PRATHAPAN
S/O. C.K.PADMANABHAN, CHUNDNTHARAYIL HOUSE,,
MAMALA.P.O., ERNAKULAM.
BY ADV SRI.PAUL JACOB
NISHA JOHN
ENOCH DAVID SIMON JOEL
RESPONDENTS:
1 KERALA STATE POLLUTION CONTROL BOARD
DISTRICT OFFICE-2, GANDHINAGAR,
ERNAKULAM-682020.
2 ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION CONTROL BOARD,,
DISTRICT OFFICE-2, GANDHI NAGAR,
ERNAKULAM-682020.
ADDL.R3 V.V.KRISHNAKUMAR
S/O.VELAYUDHAN, AGED 41 YEARS,
VADANETH HOUSE,, KAKKAD KARA, MAMALA PO.,
ERNAKULAM DISTRICT.,
(ADDL.R3 IS IMPLEADED AS PER ORDER DATED,
25.11.2011 IN IA.18793/2011).
BY ADVS.NAVEEN T., SC, PCB
SRI. M.AJAY, SC, KERALA STATE PPCB
SRI.B.N.SHIVSANKAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.12.2022, ALONG WITH WP(C).15177/2012
AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C).Nos.28319 of 2011 and
8330, 15177 & 18733 of 2012
6
P.V.KUNHIKRISHNAN, J.
--------------------------------
W.P.(C).Nos.28319 of 2011 and
8330, 15177 & 18733 of 2012
----------------------------------------------
Dated this the 20th day of December, 2022
JUDGMENT
When these writ petitions came up for consideration,
the learned counsel for the petitioners submitted that the
matters are infructuous.
Therefore, these writ petitions are dismissed as
infructuous.
sd/-
P.V.KUNHIKRISHNAN
JV JUDGE
