Poovathumkadavu Farmers ... vs V.G. Kannan
2022 Latest Caselaw 11632 Ker

Citation : 2022 Latest Caselaw 11632 Ker
Judgement Date : 20 December, 2022

Kerala High Court

Poovathumkadavu Farmers ... vs V.G. Kannan on 20 December, 2022

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
       Tuesday, the 20th day of December 2022 / 29th Agrahayana, 1944
                             WA NO. 1858 OF 2022

  AGAINST THE JUDGMENT DATED 03.11.2022 IN WP(C) 18120/2022 OF THIS COURT

APPELLANTS/RESPONDENTS:

  1. POOVATHUMKADAVU FARMERS CO-OPERATIVE BANK LTD NO. 4686, P.O.
     PANANGADU, THRISSUR,PIN - 680665, REPRESENTED BY ITS MANAGING
     DIRECTOR.
  2. THE PRESIDENT, POOVATHUMKADAVU FARMERS CO-OPERATIVE BANK LTD NO.
     4686, P.O. PANANGADU, THRISSUR, PIN - 680665.

BY ADV. M/S. JAIBY PAUL & ANITA GLENDA PHILIP

RESPONDENTS/PETITIONER/RESPONDENTS:

  1. V.G. KANNAN, AGED 55 YEARS, S/O GANGADHARAN V.S., VATTAPARAMBIL
     HOUSE, PATHEZHIKADU, KOTHAPARAMBU VIA, THRISSUR DISTRICT, PIN -
     680671.
  2. THE CO-OPERATIVE ARBITRATION COURT (NORTHERN), KOZHIKODE, PIN -
     673001
  3. THE KERALA CO-OPERATIVE TRIBUNAL, THIRUVANANTHAPURAM, PIN - 695001.

BY ADV. M/S. A.L.NAVANEETH KRISHNAN, NISHA GEORGE & ANN MARIA FRANCIS FOR
R1

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to pleased to stay the operation of the judgment dated 3.11.2022 passed by
the learned single judge in W.P.(C) No. 18120 of 2022, pending disposal of
this Writ Appeal.
     This Writ Appeal coming on for orders on 20.12.2022, upon perusing
the appeal memorandum, the Court on the same day passed the following.
                      A.K. JAYASANKARAN NAMBIAR
                                             &
                         MOHAMMED NIAS C.P., JJ
                    ......................................................
                WA Nos.1757 of 2022 and 1858 of 2022
                .................................................................
               Dated this the 20th day of December, 2022.


                                         ORDER

Mohammed Nias.C.P.J

WA Nos.1757 of 2022

Admit.

Sri.Jaiby Paul appears for respondents 1 and 2.

Notice to respondents 3 and 4 is dispensed with for the time being.

WA Nos.1858 of 2022

Admit.

Adv.Nisha George takes notice for the 1st respondent.

Notice to respondents 2 and 3 is dispensed with for the time being.

There will be an interim stay of operation of the judgment in

appeal.

Post on 23.01.2023.