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Bhanumathi Amma vs Valliyammal
2022 Latest Caselaw 11589 Ker

Citation : 2022 Latest Caselaw 11589 Ker
Judgement Date : 20 December, 2022

Kerala High Court
Bhanumathi Amma vs Valliyammal on 20 December, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
              THE HONOURABLE MR. JUSTICE SATHISH NINAN
  TUESDAY, THE 20TH DAY OF DECEMBER 2022 / 29TH AGRAHAYANA, 1944
                         RSA NO. 366 OF 2004
AGAINST THE JUDGMENT AND DECREE DATED 9/1/2004 IN AS NO.82/2000 OF
                I ADDITIONAL DISTRICT COURT, PALAKKAD
        OS 309/1988 OF MUNSIFF COURT, CHITTUR DATED 30.9.1999
APPELLANTS/RESPONDENTS 1-3/DEFENDANTS 1-3:

    1      BHANUMATHI AMMA, D/O.VESU AMMA,
           RESIDING AT OZHALAPATHY, OZHALAPATHY VILLAGE, CHITTUR
           TALUK.

    2      KANNAYYAN SO.BHANUMATHI AMMA
           RESIDING AT OZHALAPATHY, OZHALAPATHY VILLAGE, CHITTUR
           TALUK.

    3      SENTHIL KUMAR S/O.BHANUMATHI AMMA
           RESIDING AT OZHALAPATHY, OZHALAPATHY VILLAGE, CHITTUR
           TALUK.

           BY ADV P.R.VENKATESH(B/O)



RESPONDENTS/ APPELLANTS & RESPONDENTS 4 TO 6/ PLAINTIFFS AND LEGAL
HEIRS OF THE ORIGINAL 4TH RESPONDENT:

    1      VALLIYAMMAL, W/O.AMMINIYAPPA KOUNDER
           RESIDING AT OZHALAPATHY KALAM, OZHALAPATHY VILLAGE,
           CHITTUR TALUK.

    2      RUGMANI, D/O.THIRUMALASWAMY KOUNDER,
           RESIDING AT OZHALAPATHY KALAM, OZHALAPATHY VILLAGE,
           CHITTUR TALUK.

    3      SAKTHIVEL SO.THIRUMALASWAMY KOUNDER
           RESIDING AT OZHALAPATHY KALAM, OZHALAPATHY VILLAGE,
           CHITTUR TALUK.

    4      DHANALAKSHMI W/O.LATE THIRUMALASWAMI
           KOUNDER, RESIDING AT OZHALAPATHY KALAM,, OZHALAPATHY
           VILLAGE, CHITTUR TALUK.
                                   2
RSA NO. 366 OF 2004




    5       VIDHYAPRAKASH, S/O.LATE
            THIRUMALASWAMI KOUNDER, RESIDING AT OZHALAPATHY, KALAM,
            OZHALAPATHY VILLAGE, CHITTUR TALUK.



    6       ANURADHA, D/O.LATE THIRUMALASWAMY
            KOUNDER, RESIDING AT OZHALAPATHY KALAM,, OZHALAPATHY
            VILLAGE, CHITTUR TALUK.

    7       VISWAPUTHRAMANI, W/O.RAGHUNATHAN
            RESIDING AT PAZHANIKOUNDER, PUTHUR, CHOKKANNUR AMSOM,
            POLLACHI TALUK.

    8       PRAVEEN KUMAR, S/O.RAGHUNATHAN
            RESIDING AT PAZHANIKOUNDER PUTHUR, CHOKKANNUR AMSOM,
            POLLACHI TALUK.

    9       ASWINKUMAR, S/O.RAGHUNATHAN RESIDING
            AT PAZHANIKOUNDER, PUTHUR, CHOKKANNUR AMSOM, POLLACHI
            TALUK.

            BY ADV SRI.A.SREERAMAKRISHNAN




     THIS    REGULAR   SECOND   APPEAL   HAVING   FINALLY   HEARD   ON
20.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                 3
RSA NO. 366 OF 2004




                        Sathish Ninan, J.
                 ==============================
                      R.S.A.No.366 of 2004
                   ==========================
            Dated this the 20th day of December, 2022

                            JUDGMENT

Counsel for the appellants reports no instruction. The

Regular Second Appeal is dismissed for non-prosecution.

Sd/-

Sathish Ninan, Judge rsr

 
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