Shahin Kurikkal vs Shameer Babu
2022 Latest Caselaw 11506 Ker

OP(C) NO. 2440 OF 2022
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             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
  FRIDAY, THE 9TH DAY OF DECEMBER 2022 / 18TH AGRAHAYANA, 1944
                        OP(C) NO. 2440 OF 2022
 AGAINST THE ORDER/JUDGMENT IN OS 3/2022 OF MUNSIFF MAGISTRATE
                         COURT,PERINTHALMANNA
PETITIONER/S:

            SHAHIN KURIKKAL
            AGED 37 YEARS
            S/O. MANCHERI HAMSA KURIKKAL, MANCHERI HOUSE,
            VETTIKKATTIRI AMSOM, VALLUVANGADU DESOM P.O.,
            ERNAD TALUK, MALAPPURAM DISTRICT
            , PIN - 676521
            BY ADV K.RAKESH


RESPONDENT/S:

            SHAMEER BABU
            AGED 36 YEARS
            S/O. KARATTU USMAN, KARATTU HOUSE,
            NENMINI AMSOM, THACHINGANADAM DESOM P.O.,
            PERINTHALMANNA TALUK, MALAPPURAM DISTRICT
            , PIN - 679325
     THIS    OP    (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
09.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 2440 OF 2022
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                         JUDGMENT

The original petition is filed challenging Ext.P3 order

passed in I.A.No.11/2022 in IA No.3/2021 in OS No.3/2022

by the Court of the Munsiff, Perinthalmanna.

2. On a perusal of Ext.P3 order it is seen that it is an

order passed under Order 38 Rule 6 of the Code of Civil

Procedure, 1908 (in short, "Code"). An order passed under

Order 38 rule 6 of the Code is appealable under Order 43

Rule 1(q) of the Code.

In the result, without prejudice to the right of the

petitioner to work out his remedies as provided under the

Code, this original petition is dismissed.

sd/-

C.S.DIAS, JUDGE rkc/09.12.22 OP(C) NO. 2440 OF 2022

APPENDIX OF OP(C) 2440/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF I.A.NO.11/2022 IN I.A.NO.3/2022 IN O.S.NO.3/2022 OF THE MUNSIFF-MAGISTRATE, PERINTHALMANNA Exhibit P2 A TRUE COPY OF THE OBJECTION DATED 1-8-2022 FILED BY THE PETITIONER TO EXHIBIT P1 Exhibit P3 A TRUE COPY OF THE ORDER DATED 29-11-2022 OF THE MUNSIFF-MAGISTRATE, PERINTHALMANNA IN I.A.NO.11/2022 IN I.A.NO.3/2022 IN O.S.NO.3/2022 Exhibit P4 A TRUE COPY OF THE GOVERNMENT ORDER DATED, 30-3-2022