Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Lijo Joseph vs Chalakudy Municipality
2022 Latest Caselaw 11429 Ker

Citation : 2022 Latest Caselaw 11429 Ker
Judgement Date : 3 December, 2022

Kerala High Court
Lijo Joseph vs Chalakudy Municipality on 3 December, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
  SATURDAY, THE 3RD DAY OF DECEMBER 2022 / 12TH AGRAHAYANA, 1944
                         WP(C) NO. 15361 OF 2017
PETITIONER:

            LIJO JOSEPH
            AGED 44 YEARS
            S/O.JOSEPH, MANAGING DIRECTOR,ORMA MARBLE PALACE PVT.
            LIMITED,ANGAMALY.P.O., PIN-683 572.

            BY ADV SRI.WILSON URMESE



RESPONDENTS:

     1      CHALAKUDY MUNICIPALITY
            REPRESENTED BY ITS SECRETARY,MUNICIPAL OFFICE,
            CHALAKUDY.P.O., PIN-680 307.

     2      THE SECRETARY
            CHALAKUDY MUNICIPALITY,MUNICIPAL OFFICE,
            CHALAKUDY.P.O.,PIN-680 307.

            BY ADV SRI.M.P.ASHOK KUMAR




     THIS   WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
03.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.15361/2017                    2




                    MOHAMMED NIAS C.P., J
                 ---------------------------------------
                    W.P.(C) No.15361 of 2017
                  --------------------------------------
            Dated this the 3rd day of December, 2022


                           JUDGMENT

The learned counsel for the petitioner submits that the

petitioner is the Managing Director of the company, which has gone

into liquidation and proceedings are going on under the provisions

of the Insolvency Act. The said submission is recorded and the writ

petition is closed as no further orders can be passed in the present

writ petition.

Writ petition is accordingly closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE TR

APPENDIX OF WP(C) 15361/2017

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE D & O LICENCE FOR 2016-17, ISSUED BY THE 1ST RESPONDENT MUNICIPALITY.

EXHIBIT P2 TRUE COPY OF THE DEMAND NOTICE DATED 19.03.2017, ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE REPLY DATED 23.03.2017 SUBMITTED BY THE PETITIONER.

EXHIBIT P4 TRUE COPY OF THE NOTICE DATED 20.03.2017, ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE INTIMATION DATED 29.03.2017, ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE NOTICE DATED 27.03.17 OF THE ASST. EXECUTIVE ENGINEER, 1ST RESPONDENT MUNICIPALITY.

EXHIBIT P7 TRUE COPY OF THE REPLY DATED 10.04.2017, SUBMITTED BEFORE THE RESPONDENT MUNICIPALITY.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter