Citation : 2022 Latest Caselaw 11425 Ker
Judgement Date : 2 December, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 2ND DAY OF DECEMBER 2022 / 11TH AGRAHAYANA, 1944
WP(C) NO. 36573 OF 2022
PETITIONER:
UZHAVOOR SERVICE CO-OPERATIVE BANK LTD. NO. 3810
AGED 55 YEARS
UZHAVOOR P.O, UZHAVOOR,
KOTTAYAM
REPRESENTED BY ITS SECRETARY., PIN - 686634
BY ADV SRI C.P.SABARI
RESPONDENTS:
ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
OFFICE OF THE ASSISTANT REGISTRAR (G),
MINI CIVIL STATION, MEENACHIL, PALA,
KOTTAYAM, PIN - 686575
BY SRI BIMAL K.NATH, SR. GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 02.12.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) No.36573/2022
2
T.R.RAVI, J.
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WP(C) No.36573 of 2022
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Dated this the 2nd day of December, 2022
JUDGMENT
The prayer in the writ petition is for direction to the respondent
to consider Ext.P1 representation submitted by the petitioner for early
disposal of the execution applications. The grievance of the petitioner
is that several execution applications are pending before the
respondent and the same are not being disposed of.
In view of the limited prayer made in the writ petition, this writ
petition is disposed of directing the respondent to consider and pass
orders on Ext.P1 at the earliest, at any rate within one month from
the date of receipt of a copy of this judgment. The officer may, if
necessary, fix different dates for completion of the execution
applications based on the year of filing.
Sd/-
T.R.RAVI
JUDGE dsn WP(C) No.36573/2022
APPENDIX OF WP(C) 36573/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE REPRESENTATION DATED 07.10.2022 FILED BY THE PETITIONER BANK BEFORE THE RESPONDENT
Exhibit P2 A TRUE COPY OF THE JUDGMENT DATED 30.09.2022 IN W. P (C) NO: 28096/2022
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