The Kozhikode Municipal ... vs K. Shoukathali
2022 Latest Caselaw 11420 Ker

WP(C) No.28247/2022                             1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
           Friday, the 2nd day of December 2022 / 11th Agrahayana, 1944
                            WP(C) NO. 28247 OF 2022(E)
   PETITIONER:

          THE KOZHIKODE MUNICIPAL CORPORATION, REP. BY ITS SECRETARY, BEACH
          P.O., KOZHIKODE, PIN - 673032.

   RESPONDENTS:

      1. K. SHOUKATHALI, AGED 48 YEARS, S/O KUNHIMOIDEEN KUTTY HAJI,
         KUNDATHOOR HOUSE, MAYANAD P.O., KOZHIKODE, PIN-673008.

            AND OTHERS


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation and implementation of Ext.P1 judgment, pending
   disposal of this Writ Petition (civil).

          This petition again coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and this Court's order dated 26.10.2022
   and upon hearing the arguments of SRI.G.SANTHOSH KUMAR (P). Advocate for the
   petitioner the court passed the following:

                                           ORDER

Interim order is extended by two months.

Sd/- MURALI PURUSHOTHAMAN JUDGE

02-12-2022 /True Copy/ Assistant Registrar