Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

T.Ayyappan vs Kerala State Road Transport ...
2022 Latest Caselaw 11358 Ker

Citation : 2022 Latest Caselaw 11358 Ker
Judgement Date : 2 December, 2022

Kerala High Court
T.Ayyappan vs Kerala State Road Transport ... on 2 December, 2022
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
         THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
  FRIDAY, THE 2ND DAY OF DECEMBER 2022 / 11TH AGRAHAYANA,
                           1944
                  WP(C) NO. 4885 OF 2014
PETITIONER/S:

    1    T.AYYAPPAN
         KALIYAL VILAKATHU VEEDU, KARIYAMCODE, KATTAKKODE
         P.O., THIRUVANANTHAPURAM, PIN - 695 572
         (CONDUCTOR, KATTAKKADA DEPOT)
    2    T.D.VIJAYAKUMAR
         TD SADANAM, ARUMALOOR, KANDALA,
         THIRUVANANTHAPURAM, PIN - 695 512 (CONDUCTOR,
         KATTAKKADA DEPOT)
    3    R.RADHAKRISHNAN NAIR
         TC 13/867, GOPIKA, VANCHIYOOR P.O., MULAVANA,
         TRIVANDRUM DISTRICT (INSPECTOR, KATTAKKADA)
    4    M.ANTONY JOSE
         ABJ HOUSE, PONGARAKONAM, KATTAKKADA P.O.,
         THIRUVANANTHAPURAM, PIN - 695 572 (INSPECTOR,
         KATTAKKADA DEPOT)
    5    S.ALEXANDER
         GRACE BHAVAN, UNDAPARA, POOVACHAL,
         THIRUVANANTHAPURAM, PIN - 695 575 (SM.KATTAKKADA
         DEPOT)
    6    P.PRATHEEP KUMAR
         SUDARSHANAM, PLAVOOR, AMACHALA P.O., KATTAKKADA,
         THIRUVANANTHAPURAM DISTRICT (CONDUCTOR,
         KATTAKKADA)
    7    G.SUNIL KUMAR
         KUNDARATHALAKKAL VEEDU, MAMPAZHAKKARA,
         PERUMPAZHUTHOOR, THIRVANANTHAPURAM, PIN - 695 126
         (CONDUCTOR, KATTAKKADA DEPOT)
    8    ALEXANDER CHACKO
         T.C 2/2292, TP ROAD, PATTOM, TRIVANDRUM - 695
         004, (INSPECTOR, KATTAKKADA DEPOT)
    9    M.JALADAKUMARI
         RAMALEKSHMI MANDIRAM, NADOORKOLLA, AMARAVILA
         P.O., DHANUVACHAPURAM, THIRUVANANTHAPURAM
         DISTRICT, (SUPERINTENDENT, KATTAKKADA DEPOT)
 W. P. (C) No. 4885 of 2014
                                -2-


     10      K.S.JAYACHANDRAN
             SUKRUTHAM, OTTASEKHARAMANGALAM P.O.,
             THIRUVANANTHAPURAM, PIN - 695 572
             (S.M.KATTAKKADA)
     11      C.RAJAN
             C.J.BHAVAN, NAVETTIKONAM, KATTAKADA,
             THIRUVANANTHAPURAM, PIN - 695 572 (INSPECTOR,
             KATTAKKADA DEPOT)
     12      K.JOSE
             K.S.BHAVAN, PAVANCODE, OTTASEKHARAMANGALAM,
             THIRUVANANTHAPURAM, PIN - 695 125 (INSPECTOR,
             KATTAKKADA DEPOT)
     13      JOSE M JACOB
             MARY BHAVAN, KEEZHAROOR, THIRUVANANTHAPURAM, PIN
             - 695 130, (CONDUCTOR, KATTAKKADA DEPOT)
     14      K.JYOTHI KUMAR
             THAKIDIYIL, AMACHAL P.O., THIRUVANANTHAPURAM, PIN
             - 695 572 (CONDUCTOR, KATTAKKADA DEPOT)
     15      A.MUHAMMED SHERIEF
             DARUL AMAN, KOKKARA, KALLODE, KUTTICHAL P.O.,
             THIRUVANANTHAPURAM, PIN - 695 574, (CONDUCTOR,
             KATTAKKADA DEPOT)
     16      R.CHITHRALEKHA
             CHANDRALAYAM, ETTIRUTHI, KATTAKKADA,
             THIRUVANANTHAPURAM, PIN - 695 572
             (SUPERINTENDENT, KATTAKKADA DEPOT)
     17      P.V.PREEJA
             PUTHUVAL PUTHAN VEEDU, CHERIYAMCODE, EDAYAL,
             OTTASEKHARAMANGALAM, THIRUVANANTHAPURAM, PIN -
             695 125 (SEL.GR.ASSISTANT, KATTAKADA DEPOT)
     18      I.SREEDEVI
             PLAVARATHALA MELE VALIYAVILA PUTHEN VEEDU,
             SHIVALAYAM, RUSSELPURAM P.O., BALARAMAPURAM,
             THIRUVANANTHAPURAM DISTRICT (JR.ASSISTANT,
             KATTAKKADA DEPOT)
     19      V.SINDHU
             REVATHY, PALOTTUVILA, MALAYINKIL,
             THIRUVANANTHAPURAM DISTRICT, (ASSISTANT,
             KATTAKKADA DEPOT)
     20      S.VASANTHA
             KUNNIL VILAKATHU PUTHEN VEEDU, ARUVIKUZHY,
             VEERANAKAVU, THIRUVANANTHAPURAM DISTRICT,
             (ASSISTANT, KATTAKKADA DEPOT)
     21      M.BABY THOMAS
             SAJU BHAVAN, MYLAKKARA, THIRUVANANTHAPURAM - 695
             572 (CONDUCTOR, KATTAKKADA)
 W. P. (C) No. 4885 of 2014
                                -3-


     22      E.K.SUNIL KUMAR
             PINARUMMOODU VEEDU, ANACODE, VEERANAKAVU,
             THIRUVANANTHAPURAM, PIN - 695 572, (CONDUCTOR,
             KATTAKKADA)
     23      A.K.SREEKUMARAN
             AMARAVATHI, OORUTTUKALA, NEYYATTINKARA,
             THIRUVANANTHAPURAM, PIN - 695 121,
             (SUPERINTENDENT, NEYYATTINKARA DEPOT)
     24      S.RAJENDRAN
             PEPPARAKONAM, KIZHAKKUMKARA PUTHEN VEEDU, EDAVAL,
             OTTASEKHARAMANGALAM P.O., THIRUVANANTHAPURAM
             DISTRICT, (CONDUCTOR, ARYANADU, UNDER KATTAKADA
             DEPOT)
     25      S.THARA
             THAMBURU, PLAVOOR, AMACHAL P.O., KATTAKKADA,
             THIRUVANANTHAPURAM, PIN - 695 572 (ASSISTANT
             SEL.GR., KATTAKKADA)
     26      P.BINU
             THAMBURU, PLAVOOR, AMACHAL, KATTAKKADA,
             THIRUVANANTHAPURAM, PIN - 695 572 (CONDUCTOR,
             KATTAKKADA)
     27      G.SURENDRAN
             CHEMPATHUMPARA, THEKKUMKARA VEEDU, KUTTAMALA,
             THIRUVANANTHAPURAM, PIN - 695 505, (CONDUCTOR,
             KATTAKKADA)
             BY ADV SRI.N.SASIDHARAN UNNITHAN



RESPONDENT/S:



      1      KERALA STATE ROAD TRANSPORT CORPORATION
             REPRESENTED BY THE MANAGING DIRECTOR, KSRTC,
             THIRUVANANTHAPURAM - 695 023.
      2      DISTRICT TRANSPORT OFFICER
             KSRTC, KATTAKADA, THIRUVANANTHAPURAM - 695 023.
      3      STATE OF KERALA
             REPRESENTED BY THE SECRETARY TO GOVERNMENT,
             TRANSPORT DEPARTMENT, SECRETARIAT,
             THIRUVANANTHAPURAM - 695 001.
 W. P. (C) No. 4885 of 2014
                                    -4-


       THIS     WRIT     PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION      ON    02.12.2022,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W. P. (C) No. 4885 of 2014
                                     -5-




                             JUDGMENT

This writ petition is filed by the petitioners seeking the following

relief:-

"To issue a writ of mandamus or any other writ or direction directing the respondents to disburse the 1997 pay revision arrears due to the petitioners with interest immediately."

2. Today when the writ petition is taken up, Mr. N. Sasidharan

Unnithan, learned counsel for the petitioners, submitted that the

subject matter of the writ petition has become infructuous.

Placing on record the above submission, writ petition is

dismissed as infructuous.

Sd/-

SHAJI P. CHALY JUDGE

Eb

///TRUE COPY/// P. A. TO JUDGE

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter