Citation : 2022 Latest Caselaw 11333 Ker
Judgement Date : 2 December, 2022
RSA No.832/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE M.R.ANITHA
Friday, the 2nd day of December 2022 / 11th Agrahayana, 1944
IA.NO.1/2021 IN RSA NO. 832 OF 2021
AS 297/2014 OF III ADDITIONAL DISTRICT COURT, THRISSUR
OS 3257/2006 OF I ADDITIONAL MUNSIFF COURT,THRISSUR
PETITIONERS/APPELLANTS:
1. THADATHIL SREE RUDRAMALADEVI TEMPLE, PERAMANGALAM, REP. BY ITS
PRESENT PRESIDENT, CHANDRASEKHARAN T.R., AGED 57 YEARS,
S/O.RAMANKUTTY T.K., RESIDING AT THADATHIL VEEDU, MAILAMKULAM P.O.,
PERAMANGALAM, THRISSUR DISTRICT - 680 545.
2. THADATHIL SREE RUDRAMALADEVI TEMPLE, PERAMANGALAM, REP. BY ITS
PRESENT SECRETARY, SIVARAMAN, AGED 56 YEARS, S/O.THADATHIL
BALAKRISHNAN, PERAMANGALAM VILLAGE, DESOM, THRISSUR TALUK, THRISSUR
DISTRICT - 680 545.
RESPONDENTS/RESPONDENTS:
1. SARADA ,AGED 79 YEARS, W/O.LATE BALAKRISHNAN, THADATHIL HOUSE,
PERAMANGALAM VILLAGE, DESOM, THRISSUR TALUK, THRISSUR DISTRICT - 680
545.
2. PRASANNAN ,AGED 56 YEARS, S/O.LATE BALAKRISHNAN, THADATHIL HOUSE,
PERAMANGALAM VILLAGE, DESOM, THRISSUR TALUK, THRISSUR DISTRICT - 680
545.
3. PRADEEP, AGED 54 YEARS, S/O.LATE BALAKRISHNAN, THADATHIL HOUSE,
PERAMANGALAM VILLAGE, DESOM, THRISSUR TALUK, THRISSUR DISTRICT - 680
545.
4. MANOJ, AGED 51 YEARS, S/O.LATE BALAKRISHNAN, THADATHIL HOUSE,
PERAMANGALAM VILLAGE, DESOM, THRISSUR TALUK, THRISSUR DISTRICT - 680
545.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the operation
of the judgment in AS.No.297/2014 dated 23.10.2020 of III Additional
District Judge,Thrissur in turn arising out of judgment and decree in
OS.No.3257/2006 dated 31.10.2014 by First Additional Munsiff Court,
Thrissur, pending file disposal of the above Second Appeal.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof and this Court's
order dated 02.11.2022 and upon hearing the arguments of M/S. K.B.GANGESH,
ATHIRA A.MENON, Advocates for the petitioners and of SRI. P.V.CHANDRA
MOHAN, Advocate for the respondents 1,2 &4, the court passed the
following:
ORDER
Interim order already granted is extended for three months.
Sd/- M.R.ANITHA JUDGE
02-12-2022 /True Copy/ Assistant Registrar
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