Kerala High Court
The Travancore Titanium Limited vs Sudheendran.M on 31 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WA NO. 2040 OF 2018
AGAINST THE JUDGMENT DATED 31.05.2018 IN WP(C) 19385/2016 OF HIGH
COURT OF KERALA
APPELLANT/3RD RESPONDENT:
THE TRAVANCORE TITANIUM LIMITED,
KOCHUVELI P.O, THIRUVANANTHAPURAM , REPRESENTED BY ITS
MANAGING DIRECTOR.
BY ADVS.
SRI.K.ANAND (SR.)
SMT.LATHA ANAND
SRI.JOSEPH SEBASTIAN (PARACKAL)
SRI.M.N.RADHAKRISHNA MENON
RESPONDENTS/PETITIONERS AND RESPONDENT 1, 2, 4 TO 8:
1 SUDHEENDRAN.M, AGED 35 YEARS, S/O KUMARAN.M, PROCESS
OPERATOR, EMPLOYEE CODE NO.1822, TRAVANCORE TITANIUM
PRODUCTS LTD., KOCHUVELI P.O, THIRUVANANTHAPURAM
-695021.
2 VIJAYAPRASAD N.S, AGED 34 YEARS, S/O. VIJAYAN D, PROCESS
OPERATOR, EMPLOYEE CODE NO. 1824, TRAVANCORE TITANIUM
PRODUCTS LTD, KOCHUVELI P.O, THIRUVANANTHAPURAM-695 021
3 SUGEESH S. NATH, AGED 30 YEARS, S/O. R. SATHYANATHAN,
PROCESS OPERATOR, EMPLOYEE CODE NO. 1826, TRAVANCORE
TITANIUM PRODUCTS LTD, KOCHUVELI P.O,
THIRUVANANTHAPURAM-695 021
4 DILEESH S. DAS, AGED 32 YEARS, S/O. SATHYADAS, PROCESS
OPERATOR, EMPLOYEE CODE NO. 1827, TRAVANCORE TITANIUM
PRODUCTS LTD, KOCHUVELI P.O, THIRUVANANTHAPURAM-695 021
5 KIRAN BABU P.K, AGED 34 YEARS, S/O. KRISHNAN KUTTY K,
PROCESS OPERATOR, EMPLOYEE CODE NO. 1829, TRAVANCORE
TITANIUM PRODUCTS LTD, KOCHUVELI P.O,
THIRUVANANTHAPURAM-695 021
6 STATE OF KERALA
:2:
W.A.No.2040 of 2018
REP. BY THE SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN- 695 001
7 THE DIRECTOR OF FACTORIES AND BOILERS, SURAKSHA
BHAVAN, KUMARAPURAM, THIRUVANANTHAPURAM-695 011
8 DEVADAS E.K, ACTING SUPERVISOR (PRODUCTION), EMPLOYEE
CODE NO. 1424, TRAVANCORE TITANIUM PRODUCTS LTD,
KOCHUVELI P.O, THIRUVANANTHAPURAM-695 021
9 PADMALAYAN R, ACTING SUPERVISOR, EMPLOYEE CODE NO.
1527, TRAVANCORE TITANIUM PRODUCTS LTD, KOCHUVELI P.O,
THIRUVANANTHAPURAM-695 021
10 JOSY PEREIRA J, ACTING SUPERVISOR (PRODUCTION)
EMPLOYEE CODE NO. 1424, TRAVANCORE TITANIUM PRODUCTS
LTD, KOCHUVELI P.O, THIRUVANANTHAPURAM-695 021
11 JOSEPH JUDE ROSE M.,EMPLOYEE CODE NO.1570, TRAVANCORE
TITANIUM PRODUCTS LTD., KOCHUVELI.P.O.,
THIRUVANANTHAPAURAM-695021.
12 HAILEN T.S., EMPLOYEE CODE NO.1549,
TRAVANCORE TITANIUM PRODUCTS LTD., KOCHUVELI.P.O.,
THIRUVANANTHAPURAM-695021.
BY ADVS.
SRI.B.ASHOK SHENOY
SRI.THAMPAN THOMAS
SRI.B.V.JOY SANKER
SRI.K.V.GEORGE
SMT.R.RAJASREE (CHUTTIMATTATHIL)
SRI.P.N.RAJAGOPALAN NAIR
SRI.P.S.GIREESH
SRI.RIYAL DEVASSY BY GOVERNMENT PLEADER
SRI.B.UNNIKRISHNA KAIMAL, SR
SRI.SANTHEEP ANKARATH
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
31.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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W.A.No.2040 of 2018
JUDGMENT
A.K.JAYASANKARAN NAMBIAR, J.
A withdrawal memo has been filed by the learned counsel for the
appellant. Taking note of the said memo, the Writ Appeal is dismissed
as withdrawn.
Sd/-
A.K.JAYASANKARAN NAMBIAR
JUDGE
Sd/-
MOHAMMED NIAS C.P.
JUDGE
MNS
