Citation : 2022 Latest Caselaw 9834 Ker
Judgement Date : 31 August, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
WP(C) NO. 27333 OF 2022
PETITIONERS:
1 RANJITH M
AGED 32 YEARS
S/O RAMADASAN, MOOTHEDATH HOUSE, KONGAD, CHERAYA(P.O),
PALAKKAD-678631.
2 KRISHNASHRI.B,
AGED 42 YEARS
D/O B.V.BALAKRISHNAN, AMBADY HOUSE, NETTOOR(P.O),
ERNAKULAM,KOCHI-682040.
BY ADV B.K.GOPALAKRISHNAN
RESPONDENTS:
1 CO-OPERATIVE SERVICE EXAMINATION BOARD
KERALA STATE CO-OPERATIVE BANK BUILDING, OVER BRIDGE,
THIRUVANANTHAPURAM-695001, REPRESENTED BY ITS SECRETARY.
2 PERLA SERVICE CO-OPERATIVE SOCIETY LTD.NO.C-3377,
PERLA(P.O), PIN-671552.REPRESENTED BY ITS SECRETARY.
3 KASARAGODE PUBLIC SERVANTS CO-OPERATIVE SOCIETY LTD,
NO.C-290,KASARAGOD, REPRESENTED BY ITS SECRETARY.
4 KATHIRUR SERVICE CO-OPERATIVE BANK LTD.NO.F-1262,
KANNUR .REPRESENTED BY ITS SECRETARY.
BY ADV SMT.S.L.SYLAJA, SC, CO-OPERATIVE SERVICE EXAMINATION
BOARD
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 31.08.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2
W.P.(C) No. 27333 of 2022.
JUDGMENT
Dated this the 31st day of August, 2022.
The petitioners allege that, in spite of more than
four months after Exts.P8 to P10 Rank Lists have been
published, no advices from it have been made by the 1 st
respondent - Co-operative Service Examinations Board,
nor to the 3rd respondent Kasargode Public Servants Co-
operative Society Ltd offered them appointment, even
though they are ranked highest therein. They thus
prayed that the 1st respondent - Co-operative Service
Examination Board be directed to issue Advice Memos in
their favour, without any further delay, so that they can
W.P.(C) No. 27333 of 2022.
obtain appointment under the 3rd respondent.
2. However, Smt.S.L.Sylaja - learned Standing
Counsel for the Examination Board, responded to the
afore request of the petitioners, as made by their learned
Counsel - Sri.B.K.Gopalakrishnan, saying that there are
mistakes in the Rank List; and therefore, that an
addendum will have to be now published. She submitted
that the process for the same is now underway and that
said addendum will be issued without any further delay.
3. Sri.M.Sasindran - learned Standing Counsel for
the Society, submitted that the competent authority to
issue Advice Memos from the Rank List is the 1 st
respondent; and therefore, that his client has no role at
this stage.
W.P.(C) No. 27333 of 2022.
4. When I hear Smt.S.L.Sylaja on the afore lines,
it is clear that the stand of the Examination Board is that
there are errors in the Rank List and that it will have to
be revised. However, since the petitioners have already
been ranked high - in some of them, even as 1st rank - I
am certain that any such exercise can be done only after
hearing them also.
5. In the afore circumstances, I direct the 1 st
respondent to hear the petitioners and take necessary
action with respect to the Rank List in question, leading
to issuance of Advice Memos therefrom or from the
addendum list to be issued, as expeditiously as is
possible, but not later than one month from the date of
receipt of a copy of this judgment.
W.P.(C) No. 27333 of 2022.
Needless to say, if the petitioners are so advised,
then the 3rd respondent will appoint them as per law,
without any delay thereafter.
This writ petition is thus ordered.
Sd/-
DEVAN RAMACHANDRAN JUDGE
Raj.
31.08.2022.
W.P.(C) No. 27333 of 2022.
APPENDIX OF WP(C) 27333/2022
PETITIONER EXHIBITS
Exhibit P1 A TRUE PHOTOCOPY OF THE NOTIFICATION NO:
CSEB/N&L/900/19 DATED 29/09/2020 ISSUED BY THE RESPONDENT
Exhibit P2 A TRUE COPY OF THE ADMISSION TICKET WITH REG NO:46197 ISSUED BY CSEB DATED 29/03/2021
Exhibit P3 A TRUE COPY OF THE ADMISSION TICKET WITH REG NO.46144 DATED 12/01/2022 ISSUED BY CSEB
Exhibit P4 A TRUE PHOTOCOPY OF THE SHORTLIST ISSUED BY CSEB DATED 12/01/2022
Exhibit P5 A TRUE COPY OF THE CALL LETTER DATED 10/02/2022 ISSUED BY THE PERLA SERVICE CO-OPERATIVE SOCIETY TO THE 1ST PETITIONER
Exhibit P6 A TRUE COPY OF THE CALL LETTER FOR INTERVIEW SCHEDULED TO BE HELD ON 28/02/2022 ISSUED BY THE KATHIRUR SERVICE CO-OPERATIVE BANK TO THE 2ND PETITIONER DATED 07/02/2022
Exhibit P7 A TRUE COPY OF THE CALL LETTER FOR INTERVIEW SCHEDULED ON 14/3/2022 ISSUED BY THE KASARGODE PUBLIC SERVANTS CO- OPERATIVE SOCIETY TO THE 2ND PETITIONER
W.P.(C) No. 27333 of 2022.
DATED 25/02/2022
Exhibit P8 A TRUE COPY OF THE RANK LIST FOR THE POST OF SYSTEM ADMINISTRATOR IN PERLA SERVICE CO-OPERATIVE SOCIETY ISSUED BY CSEB, THE RESPONDENT DATED 27/04/2022
Exhibit P9 A TRUE COPY OF THE RANK LIST FOR KASARAGODE PUBLIC SERVANT'S CO-OPERATIVE SOCIETY ISSUED BY CSEB DATED 27/04/2022
Exhibit P10 A TRUE COPY OF THE RANK LIST PUBLISHED BY CSEB DATED 10/05/2022 FOR KATHIRUR SERVICE CO-OPERATIVE BANK
Exhibit P11 A TRUE COPY OF THE RANK LIST ISSUED BY CSEB FOR POST OF SYSTEM ADMINISTRATOR IN VILVATTAM SERVICE CO-OPERATIVE SOCIETY DATED 27/04/2022
Exhibit P12 A TRUE PHOTOCOPY OF THE ADVICE MEMO SENT TO ONE VISHNUDATH BY 1ST RESPONDENT DATED 18/07/2022
Exhibit P13 A TRUE PHOTOCOPY OF THE ADVICE MEMO SENT TO ONE VIMAL VENUGOPAL BY 1ST RESPONDENT DATED 26/05/2022
Exhibit P14 A TRUE PHOTOCOPY OF THE RANK LIST FOR KORATTY SERVICE CO-OPERATIVE BANK LTD.NO.590, THRISSUR ISSUED BY THE 1ST RESPONDENT DATED 17/05/2022 SHOWING THE RANK OF VIMAL VENUGOPAL.
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