Saraswathiamma vs Manuel
2022 Latest Caselaw 10033 Ker

OP(C) No.1503/2022                              1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT

                             THE HONOURABLE MR.JUSTICE C.S.DIAS

               Wednesday, the 31st day of August 2022 / 9th Bhadra, 1944


                                   OP(C) NO. 1503 OF 2022


EP 38/2017 IN OS 512/1990 OF ADDITIONAL MUNSIFF COURT, CHERTHALA

   PETITIONERS/ADDITIONAL JUDGMENT DEBTORS 2,4 AND 5:

      1. SARASWATHIAMMA, AGED 69 YEARS, W/O LATE GOPINATHAN, DHARMAVILASOM,
         KONATTUSSERY, KADAKKARAPALLI P.O., CHERTHALA, ALAPPUZHA, DISTRICT,
         PIN - 688529

            and 2 others...

   RESPONDENTS/DECREE HOLDER AND 3RD JUDGMENT DEBTOR:

      1. MANUEL, S/O JOSEPH, THAIVELIKKAKATHU, NAROTH ROAD, THAMMANAM,
         PALARIVATTORM, EDAPPALLY SOUTH VILLAGE, ERNAKULAM, PIN - 682025

            and another...


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in Exhibit P1 Execution petition, EP No.38/2017 in
   OS No.512/1990, on the files of the Munsiff's Court, Cherthala, till the
   disposal of the above Original petition (Civil), in the interest of
   justice.


        This petition again coming on for admission upon perusing the
   petition and the affidavit filed in support of OP(C) and this court's
   order dated 12-08-2022 and upon hearing the arguments of
   SRI.K.S.HARIHARAPUTHRAN, Advocate for the petitioners, and of M/S
   C.G.BINDU, K.J. SARANYA RAJ & AJITHA C.G, Advocate for R1, the court
   passed the following:


                                          O R D E R

Post on 02-09-2022.

Interim order dated 12-08-2022 will stand extended till then.

Sd/- C.S.DIAS, JUDGE

31-08-2022 /True Copy/ Assistant Registrar OP(C) No.1503/2022 2/2