Abraham Pallikunnel vs The Kottayam Municipality
2022 Latest Caselaw 10032 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  WEDNESDAY, THE 31ST DAY OF AUGUST 2022 / 9TH BHADRA, 1944
                      WP(C) NO. 1743 OF 2013


PETITIONER:

            ABRAHAM PALLIKUNNEL
            S/O.THOMAS, PALLIKUNNEL HOUSE,
            CHINGAVANAM POST, NATTAKOM VILLAGE
            KOTTAYAM DISTRICT
            BY ADV SRI.P.KURUVILLA JACOB

RESPONDENTS:

    1       THE KOTTAYAM MUNICIPALITY
            REPRESENTED BY ITS SECRETARY,
            MUNICIPAL OFFICE, KOTTAYAM 686 001
    2       THE SECRETARY
            KOTTAYAM MUNICIPALITY, MUNICIPAL OFFICE,
            KOTTAYAM 686 001
    3       THE ASSISTANT EXECUTIVE ENGINEER
            KOTTAYAM MUNICIPALITY, MUNICIPALITY OFFICE,
            KOTTAYAM 686 001
    4       THE ASSISTANT ENGINEER
            L.S.G.D SECTION NATTAKOM MARIYAPPALLY POST
            KOTTAYAM DISTRICT 686 001
            BY ADVS.
            SRI.SIBY CHENAPPADY
            SRI.PHILIP J.VETTICKATTU
            SRI.SIBY MATHEW

OTHER PRESENT:

            SRI.ASHWIN SETHUMADHAVAN, SR.GP


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   31.08.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.1743/2013

                                     2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                   W.P.(C).No.1743 of 2013
            ----------------------------------------------
          Dated this the 31st day of August, 2022


                              JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                               P.V.KUNHIKRISHNAN
JV                                                    JUDGE