Naseer K.P vs Muhammed Irshad C.P
2022 Latest Caselaw 10023 Ker

IN TEE RIGH COURT OF KERALA AT ERNAROULAN

PRESENT

THE HONOURABLE NR.

JUSTICR SATRISH NINAN

2344

OTH BEADRA,

Tae 31°" pay oF AUGUST 2592 /

WEDNESDAY,

SSi8 OF S020

AGAINST THE AWARD DATED 06.07.2020 IN OF (MV) NO. 102d /2018 OF TRE

MACA NO.

 

TRINTALARUDA

MOTOR ACCIDENT OLAINS PRIBUNAL,

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MACA NO. S820 OF S020

Sathish Ninen, J.

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Dated this the 31° day of August, 2022 JUOGMENT

Pending the appeal, parties Rave settled the disputes amicably. They have filed a joint memo of settlement to the said effect. The terms of campromise have been stated therein. A modified award is passed in terms thereof. The joint memo of

settlement will form part of the Judgment.

Sa?

Sathish Ninan, Judge rsp

foint statement

ACA Ne SSE 2028 CA3022-01 0408 3

by

Camdcanner

F560 VERIFIED - 46

Joint statement

MACA No PYAR (CA-2O0 22-02 OF OS

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