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Aswathi K vs Manoj Kumar
2022 Latest Caselaw 4892 Ker

Citation : 2022 Latest Caselaw 4892 Ker
Judgement Date : 29 April, 2022

Kerala High Court
Aswathi K vs Manoj Kumar on 29 April, 2022
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR.JUSTICE C.S.DIAS
                                   &
         THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
  FRIDAY, THE 29TH DAY OF APRIL 2022 / 9TH VAISAKHA, 1944
                      OP (FC) NO. 236 OF 2022
AGAINST THE ORDER/JUDGMENT DATED IN OPGW 663/2021 OF FAMILY
                         COURT, MALAPPURAM
PETITIONER/RESPONDENT:

         ASWATHI K.
         AGED 37 YEARS
         RAJA NIVAS, KOVILAKAM ROAD, MANJERI AMSOM DESOM,
         ERANAD TALUK, MANJERI P.O.,
         MALAPPURAM DISTRICT., PIN - 676121
         BY ADVS.
         T.K.AJITH KUMAR
         GOKUL DAS V.V.H.


RESPONDENT/PETITIONER:

         MANOJ KUMAR
         AGED 51 YEARS
         EDAKKUTH HOUSE, PAPPINIPPARA P.O., MANJERI VIA,
         ANAKKAYAM PANHAYATH, IRUMBUZHI AMSOM,
         PAPPINIPPARA DESOM, ERANAD TALUK,
         MALAPPURAM DISTRICT., PIN - 676122

     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
29.04.2022,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 OP(FC) 236/2022

                                      2




             C.S.DIAS & C.JAYACHANDRAN, JJ.
                 ------------------------------------
                  OP(FC) No.236 of 2022
                -------------------------------------
            Dated this the 29th day of April, 2022

                             JUDGMENT

Dias, J.

Learned counsel appearing for the petitioner

submits that the Original Petition has become

infructuous. The said submission is recorded and the

Original Petition is dismissed as infructuous.

Sd/-

C.S.DIAS JUDGE

Sd/-

C.JAYACHANDRAN JUDGE jg OP(FC) 236/2022

APPENDIX OF OP (FC) 236/2022

PETITIONER EXHIBITS Exhibit1 TRUE COPY OF THE PLAINT IN O.P.(G&W) NO.

663/2021 BEFORE THE FAMILY COURT, MALAPPURAM Exhibit2 TRUE COPY OF THE OBJECTION IN O.P.(G&W) NO. 663/2021 BEFORE THE FAMILY COURT, MALAPPURAM.

Exhibit3 TRUE COPY OF I.A. NO. 2/2021 IN O.P.

(G&W) NO. 663/2021 BEFORE THE FAMILY COURT, MALAPPURAM.

Exhibit4 TRUE COPY OF THE OF THE OBJECTION IN I.A. NO. 2/2021 IN O.P.(G&W) NO. 663/2021 BEFORE THE FAMILY COURT, MALAPPURAM.

 
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