T. Radhakrishnan vs The Secretary
2022 Latest Caselaw 4655 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
 FRIDAY, THE 22ND DAY OF APRIL 2022 / 2ND VAISAKHA, 1944
                     WP(C) NO. 14052 OF 2022
PETITIONER/S:

            T. RADHAKRISHNAN.,
            AGED 44 YEARS
            S/O. BALAKRISHNAN,
            PREETHA NIVAS, KEEZHARA, MAVILAYI, KANNUR 670
            622.

            BY ADV O.D.SIVADAS



RESPONDENT/S:

            THE SECRETARY,
            REGIONAL TRANSPORT AUTHORITY, KANNUR, 670 001.


OTHER PRESENT:

            SR GP PREMCHAND TR NAIR




     THIS     WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION    ON   22.04.2022,     THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WPC No.14052/2022

                                  ..2..




                             JUDGMENT

The petitioner has approached this Court

seeking for a direction to the respondent to

consider and pass appropriate orders on Ext.P2

application submitted by the petitioner

seeking revision of timings in respect of

stage carriage, bearing Reg.No.KL-13/U-7677,

operating on the route Valiyavelicham -

Koothuparamba - Kannur, within a time frame.

2. I have heard the learned counsel for the

petitioner and the learned Government Pleader.

3. Considering the limited relief sought for in

the writ petition, this Court is of the view

that the writ petition can be disposed of with

a direction to the respondent to consider and

pass appropriate orders on Ext.P2 application,

as expeditiously as possible, at any rate,

within a period of two months from the date of

receipt of a copy of this judgment, after WPC No.14052/2022

..3..

affording an opportunity of hearing to the

petitioner and affected parties, if any.

The writ petition is disposed of, as above.

Sd/-

VIJU ABRAHAM

JUDGE bka/23.04.2022 WPC No.14052/2022

..4..

APPENDIX OF WP(C) 14052/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE TIME SHEET ISSUED BY THE RESPONDENT TO THE PETITIONER'S SERVICE.

Exhibit P2 A TRUE COPY OF THE REQUEST DATED 10.03.2022 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.