Dr. Geetha Jose vs Dr. Rajan N. Khobragade Ias
2022 Latest Caselaw 4576 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
                                    &
                 THE HONOURABLE MRS. JUSTICE C.S. SUDHA
        TUESDAY, THE 19TH DAY OF APRIL 2022 / 29TH CHAITHRA, 1944
                       CON.CASE(C) NO. 782 OF 2022
    AGAINST THE JUDGMENT IN OP(KAT) 334/2020 OF HIGH COURT OF KERALA


PETITIONER/1ST RESPONDENT IN THE O.P.(KAT):

           DR. GEETHA JOSE
           AGED 61 YEARS
           W/O K.J.JAMES, PROFESSOR AND HEAD OF THE DEPARTMENT,
           GOVERNMENT HOMOEOPATHIC MEDICAL COLLEGE, CALICUT-673010,
           RESIDING AT KARUKAPARAMBIL, KARAPARAMBTHU P.O,
           KOZHIKODE, PIN - 673010
           BY ADV. SAJEEV KUMAR K.GOPAL


RESPONDENT/1ST PETITIONER IN THE O.P(KAT):

           DR. RAJAN N. KHOBRAGADE IAS
           AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER, PRINCIPAL
           SECRETARY AND SECRETARY-IN-CHARGE, HEALTH AND FAMILY WELFARE
           (AYUSH) DEPARTMENT, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695001
           BY ADVS.
           S. RAJMOHAN, SR. GOVERNMENT PLEADER
           ASOK M.CHERIAN, ADDL. ADVOCATE GENERAL



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
19.04.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 782 OF 2022
                                     2




                              JUDGMENT

Dated this the 19th day of April, 2022

It is reported that the direction of this Court has

been complied with.

This is recorded and the contempt of court case

is closed.

Sd/-

V.G.ARUN

JUDGE

Sd/-

C.S. SUDHA

JUDGE

NB/19-4 CON.CASE(C) NO. 782 OF 2022

APPENDIX OF CON.CASE(C) 782/2022

PETITIONER'S ANNEXURES:

ANNEXURE1 ANNEXURE-1: CERTIFIED COPY OF THE JUDGMENT IN OP(KAT) NO. 334/2020 DATED 22-12-2021

RESPONDENTS EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE