Manumon T.G vs The Secretary, Regional ...
2022 Latest Caselaw 4571 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
         THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
TUESDAY, THE 19TH DAY OF APRIL 2022 / 29TH CHAITHRA, 1944
                WP(C) NO. 12295 OF 2022
PETITIONER:

         MANUMON T.G.
         AGED 44 YEARS
         S/O.GIRIJAVALLABHAN,
         THEKKEPARAMBIL HOUSE,
         KULAYETTIKKARA P.O.,
         ERNAKULAM - 682 315.

         BY ADV I.DINESH MENON


RESPONDENTS:

    1    THE SECRETARY,
         REGIONAL TRANSPORT AUTHORITY
         REGIONAL TRANSPORT OFFICE,
         KOTTAYAM - 686 002.
    2    JOSEPH VARGHESE
         CHALUMKADAVIL HOUSE,
         K.S.MANGALAM,
         VAIKOM - 686 608.
         ADV.SURYA BINOY GP



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 19.04.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO.12295 of 2022
                                         2



                             VIJU ABRAHAM, J
                       .......................................
                         W.P.(C) No.12295 of 2022
                    ................................................
                   Dated this the 19 th day of April, 2022

                                   JUDGMENT

In view of the Memo dated 08.04.2022 filed by the

petitioner, the writ petition is dismissed as not

pressed.

Sd/-

VIJU ABRAHAM, JUDGE

AMV/19/04/2022