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P.P.Mukundan vs Pathalayintavida Usman
2022 Latest Caselaw 4408 Ker

Citation : 2022 Latest Caselaw 4408 Ker
Judgement Date : 7 April, 2022

Kerala High Court
P.P.Mukundan vs Pathalayintavida Usman on 7 April, 2022
RCRev. No.450/2019                               1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                        THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                             &
                         THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
                Thursday, the 7th day of April 2022 / 17th Chaithra, 1944

                           IA.NO.1/2019 IN RCREV. NO. 450 OF 2019

           RCA 81/2017 OF THE RENT CONTROL APPELLATE AUTHORITY, THALASSERY.

                     RCP 12/2014 OF THE RENT CONTROL COURT, THALASSERY.

   PETITIONER/ REVISION PETITIONER:

          P.P.MUKUNDAN, AGED 56 YEARS, S/O.LATE KUNHIKUTTY, PUTHENPURAYIL
          HOUSE, DHARMADAM P.O., THALASSERY, KANNUR DISTRICT - 670 106.

   RESPONDENT/ RESPONDENT:

          PATHALAYINTAVIDA USMAN, AGED 56 YEARS, S/O.ABDULLA, ONDATH HOUSE,
          KAIVELIKKAL, P.O.PUTHOOR, THALASSERY TALUK, KANNUR DISTRICT - 670
          692.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the Judgment passed by the Rent Control Appellate
   Authority/ Additional District Judge- III, Thalassery in RCA 81/2017
   confirming the order passed by the Rent Control Court, Thalassery in RCP
   12/2014, pending disposal of the Rent Control Revision.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this court's
   order dated 23-03-2022 and upon hearing the arguments of M/S B.KRISHNAN
   & R.PARTHASARATHY, Advocates for the petitioners and of
   SRI.K.P.HAREENDRAN, Advocate for the respondent, the court passed the
   following:


                                          O R D E R

Interim order will stand extended by two months.

Sd/- ANIL K.NARENDRAN, JUDGE

Sd/- P.G. AJITHKUMAR, JUDGE

07-04-2022 /True Copy/ Assistant Registrar

 
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