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Anusha Das vs Aswin Gopinathan
2022 Latest Caselaw 4392 Ker

Citation : 2022 Latest Caselaw 4392 Ker
Judgement Date : 7 April, 2022

Kerala High Court
Anusha Das vs Aswin Gopinathan on 7 April, 2022
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR.JUSTICE A.MUHAMED MUSTAQUE
                             &
          THE HONOURABLE MRS.JUSTICE SOPHY THOMAS
 THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
                 MAT.APPEAL NO.86 OF 2015
       AGAINST THE ORDER/JUDGMENT IN OP 331/2013 OF
                  FAMILY COURT, THRISSUR
APPELLANT/S:

         ANUSHA DAS, AGED 23 YEARS,
         D/O.MOHANDAS M., MURINGATH HOUSE,
         JESSY ESTATE, PILAKKAVU PO, MANANTHAVADI,
         WAYANAD DISTRICT-670745.
         BY ADV SRI.S.M.PRASANTH


RESPONDENT/S:

         ASWIN GOPINATHAN, AGED 27 YEARS,
         S/O.V.P.GOPINATHA MENON, VALLATH HOUSE,
         "SREE" PUZHAYORAM ROAD, SWAMIPPADI,
         MOORKKANIKARA P.O., KOZHUKKULLI,
         THRISSUR DISTRICT-680753.


         BY ADV SRI.O.D.SIVADAS


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
07.04.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Mat. Appeal No.86/2015              2




                              JUDGMENT

A.Muhamed Mustaque, J.

The learned counsel for the appellant submitted

that the matter is not pressed. Accordingly, the

Mat.Appeal is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE ln

 
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