Amal Raju vs Sinto Paul
2022 Latest Caselaw 4387 Ker

MACA NO. 3028 OF 2021
                                  1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR.JUSTICE C.S.DIAS
   THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
                        MACA NO. 3028 OF 2021
 AGAINST THE AWARD IN OP(MV) 865/2018 OF MOTOR ACCIDENT CLAIMS
                        TRIBUNAL MUVATTUPUZHA
APPELLANT/PETITIONER:

            AMAL RAJU,
            AGED 23 YEARS
            S/O.RAJU, RANDUKALLINKAL HOUSE, KALLOORKAD VILLAGE,
            MUVATTUPUZHAA TALUK, ERNAKULAM DISTRICT-686 668.

            BY ADVS.
            ENOCH DAVID SIMON JOEL
            S.SREEDEV
            RONY JOSE
            SUZANNE KURIAN
            CIMIL CHERIAN KOTTALIL



RESPONDENTS/RESPONDENTS:

    1       SINTO PAUL,
            S/O.PAUL @ PAILY, ANDUKUDIYIL @ AYYAMKOLIL HOUSE,
            ENANELLOOR VILLAGE, AYAVANA (PO), MUVATTUPUZHA,
            ERNAKULAM DISTRICT, PIN-686 673.

    2       SAJI.V.J.,
            S/O.JOSEPH XAVIER, VETTIKUZHICHALIL HOUSE,
            VAZHAKULAM (PO), MANJALLOOR VILLAGE, MUVATTUPUZHA,
            ERNAKULAM DISTRICT-686 670.


     THIS   MOTOR   ACCIDENT   CLAIMS    APPEAL   HAVING   COME   UP   FOR
ADMISSION ON 07.04.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 MACA NO. 3028 OF 2021
                            2

                        JUDGMENT

The learned counsel appearing for the appellant

submits that the appellant is no longer desirous of

prosecuting the appeal since the matter has been settled.

The said submission is recorded. Hence the appeal is

dismissed as not pressed.

Sd/-

                                     C.S.DIAS
ma/7.4.2022                           JUDGE