Athira.P vs Sir Syed Institute Of Technical ...
2022 Latest Caselaw 4386 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
  THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944

                   WP(C) NO. 7021 OF 2016

PETITIONER/S:

  ATHIRA.P
  AGED 21 YEARS
  D/O.VASUDEVAN, PILLAYADI HOUSE,
  KADAMBERI, POST KUNOOL, KANNUR

  BY ADVS.
  SRI.U.BALAGANGADHARAN
  SRI.G.GIREESH


RESPONDENT/S:

 1   SIR SYED INSTITUTE OF TECHNICAL STUDIES
     (AFFILIATED TO KANNUR UNIVERSITY), KARIMBAM
     PO, THALIPARAMBA 670142, KANNUR DISTRICT,
     REPRESENTED BY ITS CHAIRMAN

 2   THE PRINCIPAL
     SIR SYED INSTITUTE OF TECHNICAL STUDIES,
     THALIPARAMBA, KANNUR 670142

 3   PROF. K. NARAYANAN
     PRINCIPAL, SIR SYED INSTITUTE OF TECHNICAL
     STUDIES, THALIPARAMBA, KANNUR 670142

 4   THE REGISTRAR
     KANNUR UNIVERSITY, CIVIL STATION PO, KANNUR,
     KERALA 670002

     BY ADVS.
     SRI.K.N.ABHILASH
     SRI.SUNIL NAIR PALAKKAT
     SRI.M.SASINDRAN, SC, KANNUR UNIVERSITY
     SRI.VIJU THOMAS, SC, KANNUR UNIVERSITY
     I.V.PRAMOD



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 07.04.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 7021 OF 2016

                                     2




                                JUDGMENT

When this matter was taken up, Sri. U. Balagangadharn, the learned

counsel appearing for the petitioner submitted that the reliefs sought for in

this Writ Petition have become infructuous.

The above submission is recorded and this Writ Petition is dismissed

as infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs WP(C) NO. 7021 OF 2016

APPENDIX OF WP(C) 7021/2016

PETITIONER EXHIBITS

P1:TRUE COPY OF PROVISIONAL CERTIFICATE DATED 12.06.2015 ISSUED BY THE KANNUR UNIVERSITY OF BSC

P2:TRUE COPY OF MARK LIST OF B.SC OF THE PETITIONER DATED 12.06.2015

P3:TRUE COPY OF THE RECEIPT ISSUED BY FIRST RESPONDENT DATED 31.07.2015

P4:TRUE COPY OF IDENTITY CARD ISSUED TO THE PETITIONER BY THE FIRST RESPONDENT

P5:TRUE COPY OF THE DECLARATION SUBMITTED BY THE PETITIONER DATED 25.01.2016

P6:TRUE COPY OF THE REQUEST OF THE PETITIONER DATED 09.02.2016

P7:TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER DATED 18.02.2016 TO 4TH RESPONDENT