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Jilumol vs State Of Kerala
2022 Latest Caselaw 4384 Ker

Citation : 2022 Latest Caselaw 4384 Ker
Judgement Date : 7 April, 2022

Kerala High Court
Jilumol vs State Of Kerala on 7 April, 2022
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
                     OP(CRL.) NO. 148 OF 2022
    CC 225/2020 OF JUDICIAL MAGISTRATE OF FIRST CLASS -I,
                            THODUPUZHA
PETITIONER/DE FACTO COMPLAINANT

          JILUMOL
          AGED 35 YEARS
          W/O JIJO, CHIRAMATTEL HOUSE
          WEST KODIKKULAM, THODUPUZHA,
          IDUKKI DISTRICT, PIN - 685582
          BY ADVS.
          SANJANA RACHEL JOSE
          P.K.VARGHESE
          M.T.SAMEER
          P.S.ANISHAD
          K.R.ARUN KRISHNAN


RESPONDENT

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA AT ERNAKULAM, PIN - 682031

OTHER PRESENT:

          SRI M P PRASANTH-PP



     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
07.04.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP(Crl).148/22
                                       2




                             JUDGMENT

This Original Petition has been filed for speedy disposal of

C.C.225/2020 pending on the file of J.F.C.M - I, Thodupuzha.

2. A report has been called for from the learned

Magistrate. It is reported by the learned Magistrate that ten

months time is required to dispose of C.C.225/2020 along with

C.C.176/2020.

3. This Original petition is disposed of with a direction

to the learned Magistrate to dispose of C.C.225/2020 within a

period of ten months from the date of receipt of a copy of this

judgment.

SD/-

DR.KAUSER EDAPPAGATH, Judge

Mrcs.

OP(Crl).148/22

APPENDIX OF OP(CRL.) 148/2022

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE FIR IN CRIME NO 51/2020 DATED 28/01/2020 ON THE FILES OF MUTTAM POLICE STATION, IDUKKI Exhibit P2 A TRUE COPY OF THE FINAL REPORT IN CRIME NO 51/2020 SUBMITTED BY THE INVESTIGATION OFFICER BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT- I,THODUPUZHA Exhibit P3 A TRUE COPY OF THE OFFER LETTER FROM ASPEN HILL VILLAGE CHURCH STREET,HUNSLET,LEEDS ,LS 10 2AY.EMAIL [email protected]

 
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