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K.T.Mujeeb vs State Of Kerala
2022 Latest Caselaw 4381 Ker

Citation : 2022 Latest Caselaw 4381 Ker
Judgement Date : 7 April, 2022

Kerala High Court
K.T.Mujeeb vs State Of Kerala on 7 April, 2022
WP(C) No.13544/2020                            1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                          THE HONOURABLE MR. JUSTICE T.R.RAVI
             Thursday, the 7th day of April 2022 / 17th Chaithra, 1944
                              WP(C) NO. 13544 OF 2020
   PETITIONER:

          K.T.MUJEEB AGED 39 YEARS S/O. MR. HASSAN KOYA, RESIDING AT NEERAYIL
          HOUSE, CHALIYAM P.O. KOZHIKODE 673 301.

   RESPONDENTS:

      1. THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, (LSGD),
         GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.

         AND 5 OTHERS


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay the operation of Exhibits P8 and P9 and permit the
   petitioner to conduct the prayers as permitted in Exhibit P7 judgment of
   this Hon'ble Court pending disposal of the writ petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   29.03.2022 and upon hearing the arguments of SRI. S.SREEKUMAR, Senior
   Advocate along with M/S P.MARTIN JOSE, P.PRIJITH, THOMAS P.KURUVILLA,
   R.GITHESH, AJAY BEN JOSE, MANJUNATH MENON and HARIKRISHNAN S., Advocates
   for the petitioner, GOVERNMENT PLEADER for R1 and R2, M/s. VINOD SINGH
   CHERIYAN, T.M.KHALID and K.P.SUSMITHA, Advocates for R3, M/s. P.V.ANOOP,
   SRI.PHIJO PRADEESH PHILIP and K.V.SREERAJ, Advocates for R4,
   SRI. T.SETHUMADHAVAN, Senior Advocate along with SRI. M.P.PRIYESHKUMAR,
   Advocate for Addl. R6, the court passed the following:

                                          ORDER

Interim order is revived and extended by two months.

          07.04.2022                             Sd/- T.R.RAVI, JUDGE




07-04-2022                       /True Copy/                            Assistant Registrar
 

 
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