K P Bhargavi Amma vs S.Chandrasekhar
2022 Latest Caselaw 4376 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
                         CON.CASE(C) NO. 369 OF 2022




PETITIONER:

             K P BHARGAVI AMMA, AGED 74 YEARS
             D/O PATTI AMMA, RAMANTHALI P.O,
             KANNUR - 670 308

             BY ADVS.
             UNNI. K.K. (EZHUMATTOOR)
             PRAFIN JOSEPH ZACHARIA


RESPONDENTS:

    1        S.CHANDRASEKHAR, DISTRICT COLLECTOR, COLLECTORATE,
             THAVAKKARA, KANNUR - 670002, PIN - 670002

    2        SHAJI V K, THAHASILDAR (LA) GENERAL, TALUK OFFICE,
             THALASSERY 670371, PIN - 670371


             SMT.K.AMMINIKUTTY.SR.G.P.


     THIS     CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 07.04.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 COC 369/22
                                      2




                             JUDGMENT

When this matter was called today, learned Senior

Government Pleader submitted that a memo dated 06.04.2022

has been filed producing the order issued by the respondents

resultant to the directions of this Court.

In the afore circumstances, leaving liberty to the petitioner

to deal with the new order in any manner that she may deem

fit, I close this Contempt Case without any further orders.

Sd/-

RR                                        DEVAN RAMACHANDRAN
                                                 JUDGE
 COC 369/22

APPENDIX OF CON.CASE(C) 369/2022

PETITIONER ANNEXURES Annexure A JUDGEMENT DATED 6.9.2021 IN W.P (C) NO.17150/2021 ON THE FILES OF THE HON'BLE HIGH COURT Annexure B TRUE COPY OF THE NOTICE DATED 8.10.2021 OF THE 2ND RESPONDENT Annexure C TRUE COPY OF THE STATEMENT DATED 21.10.2021 SUBMITTED TO THE 2ND RESPONDENT