Uttoly And Company vs The Managing Director, South ...
2022 Latest Caselaw 4237 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
                        WP(C) NO. 26953 OF 2021
PETITIONERS :

    1     UTTOLY AND COMPANY
          2/387-A, NEAR UNION BUS STOP, ALAGAPPANAGAR P.O,
          THRISSUR - 680302, REPRESENTED BY ITS PROPRIETOR NEETHU
          DAS,

    2     NEETHU DAS,
          AGED 33 YEARS,
          W/O. CHICHU KRISHNAN, RESIDING AT UTTOLY HOUSE,
          AMBALLOOR, THRISSUR - 680301.

    3     CHICHU KRISHNAN,
          AGED 36 YEARS,
          S/O. KRISHNANKUTTY, RESIDING AT UTTOLY HOUSE,
          AMBALLOOR, THRISSUR - 680301.

          BY ADVS.
          PRATHAP. S.R.K.
          K.S.SUDHA
          JISSMON A KURIAKOSE
          ANN OLIVIA VALLAVANADAN


RESPONDENTS :

    1     THE MANAGING DIRECTOR, SOUTH INDIAN BANK LTD.,
          REGISTERED OFFICE SIB HOUSE, TB ROAD,
          MISSION QUARTERS, THRISSUR, KERALA - 680001.

    2     THE BRANCH MANAGER,
          SOUTH INDIAN BANK. DOOR NO. IX/145,
          MANGALAM BUILDING, GROUND FLOOR,
          NH 47 ROAD, PUTHUKAUD P.O,
          THRISSUR - 680301.

          BY ADVS.
          SUNIL SHANKER
          VIDYA GANGADHARAN


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.04.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26953 OF 2021
                                      2

                     BECHU KURIAN THOMAS, J.
                    =-=-=-=-=-=-=-=-=-=-=-=-=-=
                      W.P.(C) No.26953 of 2021
                    =-=-=-=-=-=-=-=-=-=-=-=-=-=
                  Dated this the 7th day of April, 2022


                                JUDGMENT

The learned counsel for the petitioners seeks permission to

withdraw this writ petition with liberty to move the Tribunal.

In view of the above, this writ petition is dismissed as

withdrawn reserving the liberty of the petitioners to move the Tribunal.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM WP(C) NO. 26953 OF 2021

APPENDIX OF WP(C) 26953/2021

PETITIONERS' EXHIBITS :

Exhibit P1 TRUE COPY OF THE LICENCE HAVING LICENCE NO. B2-1607/21/2021-22-43 DATED 24.04.2021 ISSUED BY THE SECRETARY, ALAGAPPA NAGAR GRAMA PANCHAYAT.

Exhibit P2 TRUE COPY OF THE GST REGISTRATION CERTIFICATE BEARING REGISTRATION NO. 31BHQPD 4960A2ZO DATED 18.04.2018 ISSUED TO THE 1ST PETITIONER.

Exhibit P3 TRUE COPY OF THE UDYAM REGISTRATION CERTIFICATE BEARING NO.UDYAM-KL-13-0010135 DATED 15.07.2021 ISSUED TO THE 1ST PETITIONER.

Exhibit P4 TRUE COPY OF THE RECALL NOTICE REFERENCE NO.BR/GEN/7/21-22 DATED 05.04.2021 ISSUED BY THE 2ND RESPONDENT.

Exhibit P5 TRUE COPY OF THE REF.NO.

RO/IJK/SAR/PUDUKAD/101/21-22 DATED 29.06.20121 ISSUED BY THE 2ND RESPONDENT BANK.

Exhibit P6 TRUE COPY OF THE LETTER NO.

RO/IJK/SAR/PUDUKAD/101A/21-22 DATED 27.09.2021 ISSUED BY THE 2ND RESPONDENT.

Exhibit P7 TRUE COPY OF THE LETTER NO.

RO/IJK/PUDUKAD/1018/21-22 DATED 28.10.2021 ISSUED BY THE 1ST RESPONDENT.

Exhibit P8 TRUE COPY OF THE TENDER CUM SALE NOTICE DATED 9.2.2022 ISSUED BY THE AUTHORISED OFFICER/CHIEF MANAGER, SOUTH INDIAN BANK, REGIONAL OFFICER, IRINJALAKUDA.

Exhibit P9 TRUE COPY OF THE LAND TAX RECEIPT BEARING NO-KL08032802682/2021 DATED 16.7.2021 ISSUED BY THE VILLAGE OFFICER, NENMANIKARA VILLAGE, MUKUNDAPURAM TALUK TO THE 2ND PETITIONER.

WP(C) NO. 26953 OF 2021

Exhibit P10 TRUE COPY OF THE LAND TAX RECEIPT BEARING NO-KL08032802683/2021 DATED 16.7.2021 ISSUED BY THE VILLAGE OFFICER, NENMANIKARA VILLAGE, MUKUNDAPURAM TALUK TO THE 3RD PETITIONER.