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K.P.S Habeeb Koya Thangal @ Habeeb ... vs Abdurahiman Haji
2022 Latest Caselaw 4179 Ker

Citation : 2022 Latest Caselaw 4179 Ker
Judgement Date : 7 April, 2022

Kerala High Court
K.P.S Habeeb Koya Thangal @ Habeeb ... vs Abdurahiman Haji on 7 April, 2022
CRP(WAKF) No.17/2022                        1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT
                         THE HONOURABLE MR.JUSTICE S.V.BHATTI
                                          &
                       THE HONOURABLE MR.JUSTICE BASANT BALAJI
               Thursday, the 7th day of April 2022 / 17th Chaithra, 1944

                       IA.NO.1/2022 IN CRP(WAKF) NO. 17 OF 2022


WAQF APPEAL 14/2019 OF WAKF TRIBUNAL, KOZHIKODE.

   PETITIONERS/ REVISION PETITIONERS:

      1. K.P.S HABEEB KOYA THANGAL @ HABEEB MARHOOR THANGAL AGED 68 YEARS
         S/O. HUSSAINKOYA THANGAL, RESIDING AT 'FOUZ MAHAL', NEAR STATE BANK
         OF INDIA, KOYILANDY, KOZHIKODE DISTRICT - 673305.
      2. KALANDRAKATH KUNHIMOIDEEN (MOIDU), AGED 85 YEARS S/O. ABDUL
         RAHHIMAN, RESIDING AT 'THE NEST', NEAR VICTORY MILL, KANNOTHUMCHAL,
         KANNUR DISTRICT - 670006.

   RESPONDENTS/ RESPONDENTS:

      1. ABDURAHIMAN HAJI M. AGED 59 YEARS S/O MOIDU, KALANDRAKATH HOUSE,
         NEAR JUMA MASJID, VALAPATTANAM - 670010, KANNUR DISTRICT.
      2. K.P. ABDUL JALEEL, AGED 59 YEARS S/O. MEHAMOOD, KUNHI HOUSE,
         KEERIYAD, VALAPATTANAM - 670010, KANNUR DISTRICT.
      3. V.K.P. ISMAIL, AGED 79 YEARS S/O. KUNHABDULLA HAJI, ELEDATH HOUSE,
         KADAVU ROAD, VALAPATTANAM - 670010, KANNUR DISTRICT.
      4. P.V. THAJUDEEN, AGED 59 YEARS S/O. KAMAL, RAHIYIAS, NEAR JUMA
         MASJID, VALAPATTANAM - 670010, KANNUR DISTRICT.
      5. T.B. ABDUL SATHAR HAJI, AGED 72 YEARS S/O. MOOSAKUTTY, OTTUPURACKAL
         HOUSE, NEAR SRAYI PALLI, VALAPATTANAM - 670010, KANNUR DISTRICT.
      6. FAHAD M AGED 33 YEARS S/O. HASHIM, SEENAS, THANGAL VAYAL,
         VALAPATTANAM - 670010, KANNUR DISTRICT.
      7. K.V. SAYEED, AGED 59 YEARS S/O. ABDULLA, K.V. HOUSE, NEAR MOIDEEN
         PALLI, VALAPATTANAM - 670010, KANNUR DISTRICT.
      8. V.K.C. ABDUL MAJEED, AGED 60 YEARS S/O. ABDURAHIMAN, VALIYAKANDATHIL
         HOUSE, NEAR C.H.M. HIGHER SECONDARY SCHOOL, VALAPATTANAM - 670010,
         KANNUR DISTRICT.
      9. T.B. MUHAMMED KUNHI, AGED 72 YEARS S/O. KUNHIMOIDEEN, T.B. HOUSE,
         NEAR JUMA MASJID, VALAPATTANAM - 670010, KANNUR DISTRICT.
     10. P. ISMAIL AGED 56 YEARS S/O.K.L. SOOPI, PATHALAN HOUSE, NEAR SRAYI
         PALLI, VALAPATTANAM - 670010, KANNUR DISTRICT.
     11. KACHAYI ODIYIL MOIDU, AGED 88 YEARS S/O. KAITHATTU MAYIN, THARAYIL
         PEEDIKAYIL, CHAKKARAPARA, AZHEEKODE, KANNUR - 670009.
     12. K.C. MAJEED, AGED 66 YEARS S/O. C.C. ABOOBACKER, CHETTIVEETTIL,
         THALAP, KANNUR DISTRICT - 670002.
     13. KERALA STATE WAQF BOARD, REPRESENTED BY CHIEF EXECUTIVE OFFICER,
         V.I.P ROAD, KALOOR, ERNAKULAM - 682017.
 CRP(WAKF) No.17/2022                          2/2

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the impugned judgment in Waqf Appeal No. 14/2019 of the Waqf Tribunal,
   Kozhikode dated 10-02-2022 only in so far as direction to the Kerala State
   Waqf Board to file appropriate application before the Government under
   Section 66 of the Waqf Act, pending disposal of the above Revision
   Petition in the interest of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of Sri. V.RAMKUMAR NAMBIAR, Advocate for the petitioners , the court
   passed the following:

                                       O R D E R

Notice before admission to respondents.

There shall be an Interim stay of operation of judgment dated 10-02-2022 for eight weeks from today.

Sd/- S.V.BHATTI JUDGE

Sd/- BASANT BALAJI JUDGE

07-04-2022 /True Copy/ Assistant Registrar

 
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