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Nirmala Educational Trust vs State Of Kerala
2022 Latest Caselaw 4129 Ker

Citation : 2022 Latest Caselaw 4129 Ker
Judgement Date : 7 April, 2022

Kerala High Court
Nirmala Educational Trust vs State Of Kerala on 7 April, 2022
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
   THURSDAY, THE 7TH DAY OF APRIL 2022/17TH CHAITHRA, 1944
                     WP(C) NO. 21142 OF 2018


PETITIONERS:

    1    NIRMALA EDUCATIONAL TRUST,
         REPRESENTED BY ITS MANAGING TRUSTEE,
         KUNNAPPAALLY P.O., MELOOR,
         CHALAKKUDY - 680 311.

    2    AHINUS H., DIRECTOR,
         M.G.M. POLYTECHNIC COLLEGE,
         PAMPAKUDA P.O., ERNAKULAM DISTRICT.

         BY ADVS.
         SRI.MOHAN JACOB GEORGE
         SMT.NIGI GEORGE
         SMT.P.V.PARVATHY P-41
         SMT.REENA THOMAS


RESPONDENTS:

    1    STATE OF KERALA REPRESENTED BY
         ITS PRINCIPAL SECRETARY TO GOVERNMENT,
         HIGHER EDUCATION DEPARTMENT,
         GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM - 695 001.

    2    DIRECTOR,
         DIRECTOR OF TECHNICAL EDUCATION,
         PADMA VILASAM ROAD, EAST FORT,
         THIRUVANANTHAPURAM - 695 001.

    3    STATE BOARD OF TECHNICAL EDUCATION
         REPRESENTED BY ITS MEMBER SECRETARY,
         DIRECTORATE OF TECHNICAL EDUCATION,
         THIRUVANANTHAPURAM - 695 023.

    4    ALL INDIA COUNCIL FOR TECHNICAL EDUCATION,
         NELSON MANDELA MARG, VASANT KUNJ,
         NEW DELHI - 110 070,
         REPRESENTED BY ITS CHAIRMAN.
 WP(C) No.21142/2018

                             2



    5      DIRECTOR/REGIONAL OFFICER AICTE,
           AICTE CAMP OFFICE, CET CAMPUS,
           THIRUVANANTHAPURAM - 695 016.

    6      GOVERNMENT POLYTECHNIC COLLEGE,
           KUNNAMKULAM, KEEZHOOR P.O.,
           THRISSUR - 680 523,
           REPRESENTED BY ITS PRINCIPAL.

    7      GOVERNMENT POLYTECHNIC COLLEGE,
           VECHOOCHIRA, PATHANAMTHITTA - 686 511,
           REPRESENTED BY ITS PRINCIPAL.

    8      GOVERNMENT POLYTECHNIC COLLEGE,
           MANJERI, KARUVAMBRAM WEST P.O.,
           PIN - 676 123,
           REPRESENTED BY ITS PRINCIPAL.

    9      GOVERNMENT POLYTECHNIC COLLEGE,
           NALLOORNADU P.O., WAYANAD - 673 576,
           REPRESENTED BY ITS PRINCIPAL.

           BY ADVS.
           SRI.JAYKAR.K.S.
           SRI.G.BALU
           SRI.SAJITH KUMAR V.
           SMT.PARVATHY KOTTOL, G.P.

     THIS WRIT PETITION (CIVIL) HAVING COME UP      FOR
ADMISSION ON 07.04.2022, THE COURT ON THE SAME      DAY
DELIVERED THE FOLLOWING:
 WP(C) No.21142/2018

                                   3




                             JUDGMENT

Dated this the 7th day of April, 2022

The learned counsel for the petitioners submits that

the petitioners want to withdraw the writ petition.

Accordingly, the writ petition is dismissed as withdrawn.

Sd/-

N. NAGARESH JUDGE ncd/08.04.2022

 
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