Shiju vs P.S.Jayan
2022 Latest Caselaw 4104 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
     THURSDAY, THE 7TH DAY OF APRIL 2022 / 17TH CHAITHRA, 1944
                      OP(C) NO. 2221 OF 2021
AGAINST THE ORDER/JUDGMENT IN OS 694/2005 OF SUB COURT, ERNAKULAM
PETITIONER/ADDITIONAL 6TH PLAINTIFF:

          SHIJU
          AGED 46 YEARS
          S/O SACHIVOTHAMAN, PULLOMPARAMBIL HOUSE,
          PALARIVATTOM, ERNAKULAM,
          NOW RESIDING AT KAIPADAMUGAL, VADACODE P.O,
          KANGARAPADY, PIN-682021.

          BY ADVS.
          STIYA SIVAN
          K.R.RENJU
          ANILA ANTONY
          SITHARA HAMZA KIZHAKOOT



RESPONDENTS/DEFENDANTS 5 & 7, ADDITIONAL DEFENDANTS 8 TO 23:

    1     P.S.JAYAN, AGED ABOUT 65 YEARS,
          S/O LATE SUKUMARI & RAMAKRISHNANAN THALAMITTAMVEEDU
          THAIKOODAM, UDAYA ROAD, VYTILLA, COCHIN 19

    2     NISHI
          AGED ABOUT 46 YEARS
          D/O LATE CHANDRAN, PULLOMPARAMBIL HOUSE, ASHWATHY
          THAIKKATTUKARA P.O, ALUVA -683106.

    3     BHAIMI
          AGED 75 YEARS
          W/O LATE P.K.AMBUJAKSHAN, PULLOMPARAMBIL HOUSE,
          PALARIVATTOM, ERNAKULAM-682025.

    4     ASHA
          AGED 50 YEARS
          D/O LATE P K AMBJUKASHAN, PULLOMPARAMBIL HOUSE,
          PALARIVATTOM, ERNAKULAM-682025.
 OP(C) NO. 2221 OF 2021

                                 2


      5       SHYAMKUMAR
              AGED 48 YEARS
              S/O LATE P K AMBUJAKASHAN, PULLOMPARAMBIL HOUSE,
              PALARIVATTOM, ERNAKULAM-682025.

      6       SARTKUMAR
              AGED 46 YEARS
              S/O LATE P K AMBUJAKASHAN, PULLOMPARAMBIL HOUSE,
              PALARIVATTOM, ERNAKULAM-682025.

      7       SAROSHKUMAR
              AGED 44 YEARS
              S/O LATE P K AMBUJAKASHAN, PULLOMPARAMBIL HOUSE,
              PALARIVATTOM, ERNAKULAM-682025.

      8       RAJI
              AGED 38 YEARS
              D/O LATE VELAYUDHAN,
              PULLOMPARAMBIL HOUSE, PALARIVATTOM,
              ERNAKULAM-682025.

      9       MOHINI
              AGED 42 YEARS
              D/O LATE VELAYUDHAN,
              PULLOMPARAMBIL HOUSE, PALARIVATTOM,
              ERNAKULAM-682025.

     10       KALA
              AGED 38 YEARS
              D/O LATE VELAYUDHAN,
              PULLOMPARAMBIL HOUSE, PALARIVATTOM,
              ERNAKULAM-682025.

     11       KUNJAN
              AGED 46 YEARS
              S/O LATE VELAYUDHAN,
              PULLOMPARAMBIL HOUSE, PALARIVATTOM,
              ERNAKULAM-682025.
 OP(C) NO. 2221 OF 2021

                                          3


     12       GOMATHY
              AGED 59 YEARS
              W/O LATE P S MANI, CHITIRA, PALACHUVADU P.O,
              KAKKANADU-682030.

     13       RAJESH
              AGED 35 YEARS
              S/O LATE P S MANI, CHITIRA, PALACHUVADU P.O,
              KAKKANADU-682030.

     14       RENJITHA
              AGED 33 YEARS
              D/O LATE P S MANI, CHITIRA, PALACHUVADU P.O,
              KAKKANADU-682030.

     15       BABU
              AGED 63 YEARS
              S/O LATE SMT.P.K.SAROJINI, KOLAVELIPADATH, LABOUR
              JUNCTION, EROOR NORTH P.O, TRIPUNITHURA-682019.

     16       SAJINI SOMAN
              AGED 59 YEARS
              D/O LATE SMT.P.K.SAROJINI, KOLAVELIPADATH,
              LABOUR JUNCTION, EROOR NORTH P.O, TRIPUNITHURA,
              NOW RESIDING AT PAREPARAMBU HOUSE,
              EROOR NORTH P.O-682019.

     17       PRADEEPAN
              AGED 58 YEARS
              S/O LATE SMT.P.K.SAROJNI, PERINGOTTIL HOUSE,
              GLASS FACTORY COLONY, KALAMASSERY-683104.

     18       SWAMINATHAN
              AGED 48 YEARS
              S/O SAROJINI, KOLAVELIPADATH, EROOR NORTH P.O,
              TRIPUNITHURA-682019.


       THIS     OP       (CIVIL)    HAVING    COME   UP    FOR    ADMISSION   ON
07.04.2022,        THE      COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 2221 OF 2021

                                      4


                               JUDGMENT

Dated this the 7th day of April, 2022

This Original Petition has been filed under Article 227 of

the Constitution of India.

2. The petitioner, who is the additional 6 th plaintiff seeks

early disposal of IA No.4/2020 in FDA 364/2016 pending before

the Sub Court, Ernakulam at the earliest.

3. A report has been called for from the learned Sub

Judge, Ernakulam. As per letter dated 30.11.2021, the learned

Sub Judge sought eight months time to dispose of the petition.

It appears that the time sought for disposing an interim

application seeking sale of decree schedule property under the

Partition Act pending from 2020 onwards is a long period. I do

not think that such long period is necessary for disposal of the

said petition.

OP(C) NO. 2221 OF 2021

4. In view of the matter, the learned Sub Judge,

Ernakulam is directed to dispose of IA No.4/2020 on or before

30.06.2022.

5. Accordingly, this Original Petition stands allowed.

The Registry shall forward a copy of this judgment to the

court below concerned, within seven days, for information and

compliance.

Sd/-

A. BADHARUDEEN JUDGE

spk OP(C) NO. 2221 OF 2021

APPENDIX OF OP(C) 2221/2021

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE PRELIMINARY DECREE DATED 12.10.2010 IN OS NO.694/2005 OF THE HON'BLE SUB COURT, ERNAKULAM.

Exhibit P2 A TRUE COPY OF F.D.A 364/2016 IN OS NO.694/2005 FILED BY THE PETITIONERS BEFORE THE HON'BLE SUB COURT, ERNAKULAM.

Exhibit P3 A TRUE COPY OF THE COMMISSION REPORT DATED 18/06/2020 SUBMITTED BY THE ADVOCATE COMMISSIONER IN F D A 364/2016 IN O S NO.694/2005 BEFORE THE HON'BLE SUB COURT, ERNAKULAM.

Exhibit P4 A TRUE COPY OF THE I A 4/2020 IN F D A 364/2016 IN OS NO.694/2005 FILED BY THE PETITIONERS BEFORE THE HON'BLE SUB COURT, ERNAKULAM.

RESPONDENT'S/S EXHIBITS : NIL